SIX TWENTY REALTY PRIVATE LIMITEDActivity: Construction in Gujarat.Active |
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CIN U45203GJ2015PTC082117 |
ROC RoC-Ahmedabad |
Incorporation Date 03-02-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 082117 |
Registration Date 03-02-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 9,00,000 |
Paid Up Capital Rs. 9,00,000 |
Contact Information |
E-Mail Address accounts@dreamcity.info |
Registered Address D - 405 Imperial Heights 150 - Feet Ring Road Rajkot Rajkot GJ 360004 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SIX TWENTY REALTY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-03-2023 23:31
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SIX TWENTY REALTY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00766663 | ATUL GANATRA SHIVDAS | 03-02-2015 |
01658810 | HARISHBHAI JAYANTILAL LAKHANI | 03-02-2015 |
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