SIKKIM ESENTIAL SERVICES MAINTENANCE ACT, 2000


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 -n/a- View Judgements
  3 Power to prohibit Strikes in essential services View Judgements
  4 Penalties View Judgements
  5 Power to arrest Without warrant View Judgements
  6 Offence to be tried summarily View Judgements
  7 Act to override Other laws View Judgements



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