SIGGMA MOTORS PRIVATE LIMITEDActivity: Trading in Delhi.Active |
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CIN U50401DL2011PTC216578 |
ROC RoC-Delhi |
Incorporation Date 25-03-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 216578 |
Registration Date 25-03-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 40,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address finance@himgiriautomobiles.com |
Registered Address A-74,MAIN ROAD KANTI NAGAR DELHI DL 110051 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SIGGMA MOTORS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-09-2023 16:08
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SIGGMA MOTORS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00276872 | DIMPLE GOEL | 25-03-2011 |
00072008 | ANIL GOEL | 25-03-2011 |
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