SIDLE BRANDS LLPActivity: Other Business Activities in Maharashtra.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN AAM-1347 |
ROC RoC-Mumbai |
Incorporation Date 28-02-2018 |
||||||||||
Class |
Category |
Sub-Category |
||||||||||
Listed --- |
Suspended at Exchange --- |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,002 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address aashish@kwanent.in |
Registered Address 502, Beach Queen CHS Ltd., Plot-33 J P Road, Versova, Andheri (West) Mumbai Mumbai City MH 400061 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SIDLE BRANDS LLPLast Checked Past / Closed Litigation On 17-03-2023 14:32
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SIDLE BRANDS LLP. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
06815824 | DHRUV CHITGOPEKAR | 28-02-2018 |
01603093 | MAHESH BHUPATHI | 12-12-2019 |
India's most comprehensive litigation gathering and reporting.