SIDHARTH CONSTRUCTION AND TRADING PRIVATE LIMITEDActivity: Construction in Orissa.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAECS5783P |
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CIN U45201OR1982PTC001046 |
ROC RoC-Cuttack |
Incorporation Date 24-03-1982 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 001046 |
Registration Date 24-03-1982 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 284,97,000 |
Contact Information |
E-Mail Address info@sidharthctpl.com |
Registered Address RAJABAGICHA CUTTACK OR 753006 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SIDHARTH CONSTRUCTION AND TRADING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 20:42
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27-04-2010 | Sidharth Construction Trading Private Limited Versus Union of India | High Court of Bihar |
01-03-2006 | Sidharth Construction Trading Pvt. Limited Versus Union of India | High Court of Bihar |
01-03-2006 | Sidharth Construction Trading Pvt. Limited Versus Union of India | High Court of Bihar |
GST Number(s) for SIDHARTH CONSTRUCTION AND TRADING PRIVATE LIMITED |
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ODISHA | 21AAECS5783P1ZT | |
WEST BENGAL | 19AAECS5783P1ZE |
Directors |
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DIN | Name | Since |
02254284 | MAHADEV PATI | 16-07-2008 |
02816276 | BIDISHA SAMANTRAY | 08-03-2010 |
02969401 | SIDHARTH SAMANTARAY | 08-03-2010 |
01411755 | SARAT CHANDRA BAL | 24-03-1982 |
01486725 | BHARAT CHANDRA ROUT | 28-10-1982 |
01614358 | BITASTA SAMANTARAY | 02-02-2000 |
01411522 | DIPAK MOHANTY | 03-10-2005 |
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