SIDDHIBALAJI RADHAASHWINI COTTON PRIVATELIMITEDActivity: Trading in Maharashtra.Active |
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GST Number(s) 27AAYCS0655C1Z3 |
PAN No AAYCS0655C |
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CIN U51909MH2016PTC285509 |
ROC RoC-Mumbai |
Incorporation Date 05-09-2016 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 285509 |
Registration Date 05-09-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address srcplgroup@gmail.com |
Registered Address 405 MAKER CHAMBBER V, NARIMAN POINT MUMBAI Mumbai City MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SIDDHIBALAJI RADHAASHWINI COTTON PRIVATELIMITEDLast Checked Past / Closed Litigation On 22-03-2023 05:46
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SIDDHIBALAJI RADHAASHWINI COTTON PRIVATELIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SIDDHIBALAJI RADHAASHWINI COTTON PRIVATELIMITED |
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MAHARASHTRA | 27AAYCS0655C1Z3 |
Directors |
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DIN | Name | Since |
02894962 | ANVI ATUL GANATRA | 05-09-2016 |
06691149 | KARUNA GANATRA ATUL | 05-09-2016 |
AABPG2055L | ATUL GANATRA SHIVDAS | 05-09-2016 |
00766663 | ATUL GANATRA SHIVDAS | 05-09-2016 |
00766670 | DEEPALI ATUL GANATRA | 05-09-2016 |
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