SIA IMPEX PRIVATE LIMITEDActivity: Business Services in Uttar Pradesh.Active |
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CIN U74900UP2014PTC063920 |
ROC RoC-Kanpur |
Incorporation Date 22-05-2014 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 063920 |
Registration Date 22-05-2014 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address atul@atulsinghal.com |
Registered Address 221A-1,INDRAPRASTHA ESTATE,OPP. K.K.HOSPITAL RAMGHAT ROAD ALIGARH Aligarh UP 202001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SIA IMPEX PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-03-2023 08:10
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SIA IMPEX PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
03635044 | ATUL SINGHAL | 22-05-2014 |
03635045 | SEEMA SINGHAL | 22-05-2014 |
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