SHRISTI RIVERINE LIMITEDActivity: Construction in Assam.Active |
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CIN U45203AS2005PLC007643 |
ROC RoC-Shillong |
Incorporation Date 31-01-2005 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 007643 |
Registration Date 31-01-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 600,00,000 |
Paid Up Capital Rs. 508,13,200 |
Contact Information |
E-Mail Address shristiriverine@gmail.com |
Registered Address HOUSE NO-3, 2ND FLOOR, FCI GATE, SWAHID PARAG DAS PATH, P.S-CHANDMARI, BAMUNIMAIDAN GUWAHATI Kamrup AS 781021 IN |
TradeMarksTotal 2 marks found. |
SHRISTI, Class 37, Abandoned |
SHRISTI, Class 37, Abandoned |
Some PAST Judgements / Case Laws similar to SHRISTI RIVERINE LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 03:34
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SHRISTI RIVERINE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
CQYPK9266L | PRATIBHA KABRA | 01-04-2019 |
00329792 | ANIL JAINA | 31-01-2005 |
00853660 | PRABHU AGARWALLA | 31-01-2005 |
00512116 | JAI PRAKASH JAISWAL | 31-01-2005 |
00241599 | ASHOK KUMAR JAIN | 31-01-2005 |
03622709 | ANIL KUMAR BAGRI | 12-03-2014 |
00328513 | CHARAN SARAN BAJORIA | 31-01-2005 |
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