Some PAST Judgements / Case Laws similar to SHRIRAM GENERAL INSURANCE COMPANY LIMITED
Last Checked Past / Closed Litigation On 20-01-2021 16:21
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23-09-2020 |
Shriram General Insurance Co. Ltd., Rajasthan Versus Nirmala Devi & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2020 |
Shriram General Insurance Co.Ltd., E.B.RIICO Industrial Area, Rajasthan Versus Chinnaraj & Others |
High Court of Judicature at Madras |
19-08-2020 |
Shriram General Insurance Co. Ltd. Through Constituent Attorney, Rajasthan Versus Baldev Singh |
National Consumer Disputes Redressal Commission NCDRC |
06-08-2020 |
Shriram General Insurance Co. Ltd., Rajasthan Versus Kailash Chand Sharma |
National Consumer Disputes Redressal Commission NCDRC |
24-02-2020 |
Shriram General Insurance Company Ltd. Versus Arvind Chauhan & Others |
High Court of Uttarakhand |
24-01-2020 |
Gurshinder Singh Versus Shriram General Insurance Co. Ltd. & Another |
Supreme Court of India |
24-01-2020 |
Gurshinder Singh Versus Shriram General Insurance Co. Ltd. & Another |
Before the Madurai Bench of Madras High Court |
23-01-2020 |
Shriram General Insurance Co. Ltd., Rajashtan Versus Babulal Meena |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
Shriram General Insurance Co. Ltd., Rajashtan Versus Babulal Meena |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
Shriram General Insurance Co. Ltd. Versus Babulal Meena |
National Consumer Disputes Redressal Commission NCDRC |
15-01-2020 |
Shriram General Insurance Co Ltd. Versus Sandeep Kumar & Others |
High Court of Delhi |
22-10-2019 |
Shriram General Insurance Company Ltd., Through It's Authorized Signatory Versus Laxman Manik Jadhav & Others |
In the High Court of Bombay at Aurangabad |
09-10-2019 |
Shriram General Insurance Company Limited Versus Sethi Tents & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
26-09-2019 |
M/s. Shriram General Insurance Company Limited, Through the Branch Manager & Others Versus Chandrakala Atmaram Mohite & Others |
In the High Court of Bombay at Aurangabad |
16-07-2019 |
Bhag Singh Versus Shriram General Insurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
28-06-2019 |
Shriram General Insurance Co. Ltd Versus Nitaben Kishorbhai Thanki & Others |
High Court of Gujarat At Ahmedabad |
10-05-2019 |
Shriram General Insurance Co. Ltd. Versus Mohan Lal |
National Consumer Disputes Redressal Commission NCDRC |
09-05-2019 |
Shriram General Insurance Co.Ltd. & Another Versus K.B. Reji & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
01-05-2019 |
Shriram General Insurance Company Versus Dinesh Kumar |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
26-04-2019 |
Shriram General Insurance Co. Ltd. Versus Abdul Rehman Sahabuddin Siddique |
National Consumer Disputes Redressal Commission NCDRC |
26-04-2019 |
Shriram General Insurance Co Ltd. Versus Habib |
High Court of Delhi |
26-04-2019 |
The General Manager, Shriram General Insurance Co. Ltd., Rajasthan Versus Ratan Chandra Das |
Tripura State Consumer Disputes Redressal Commission Agartala |
26-04-2019 |
The Branch Manager, Shriram General Insurance Co. Ltd., West Bengal Versus Kavita Rai & Others |
High Court of Chhattisgarh |
29-03-2019 |
Shriram General Insurance Co. Ltd., Rajasthan Versus Ambika & Others |
High Court of Judicature at Madras |
06-03-2019 |
Ajeet Pathania Versus Shriram General Insurance Company Ltd. & Others |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
04-03-2019 |
Shriram General Insurance Co. Ltd, Salem Versus Deepa & Others |
High Court of Judicature at Madras |
28-01-2019 |
M/s. Shriram General Insurance Company Ltd. & Others Versus Yogesh @ Yogananda & Another |
High Court of Karnataka |
06-11-2018 |
Shriram General Insurance Co. Ltd. Versus Kuldeep |
National Consumer Disputes Redressal Commission NCDRC |
02-11-2018 |
Shriram General Insurance Versus Taju Khan @ Tajudeen & Others |
High Court of Rajasthan Jodhpur Bench |
17-09-2018 |
The Branch Manager, Shriram General Insurance Co. Ltd. Versus Dik Bir Damai & Others |
High Court of Sikkim |
18-07-2018 |
Branch Manager, Shriram General Insurance Co. Ltd, Darjeeling Versus Navin Chettri, West Sikkim & Others |
High Court of Sikkim |
03-05-2018 |
Shriram General Insurance Co. Ltd. Versus Dr. Manoj Kumar Khatri |
National Consumer Disputes Redressal Commission NCDRC |
02-05-2018 |
Shriram General Insurance Company Limited Versus Surendra Kumar |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
17-04-2018 |
Shriram General Insurance Co. Ltd. Versus Mohd. Bashir Ullah & Others |
High Court of Jammu and Kashmir |
22-03-2018 |
Shriram General Insurance Co Ltd. & Others Versus R. Maheswari & Others |
High Court of Judicature at Madras |
08-03-2018 |
Shriram General Insurance Co.Ltd., Now Represented By Legal Officer Versus Satyappa Balappa Metakeri & Others |
High Court of Karnataka Circuit Bench At Dharwad |
03-03-2018 |
Shriram General Insurance Co. Ltd., Versus Kezang Kazi, East Sikkim & Another |
High Court of Sikkim |
01-03-2018 |
Dinesh Versus M/s. Shriram General Insurance Co. Ltd., Rep. by its Manager & Another |
High Court of Karnataka |
01-03-2018 |
D.M.O, Shriram General Insurance Company Ltd. Versus Basavaraj & Others |
High Court of Karnataka Circuit Bench At Dharwad |
16-01-2018 |
Shriram General Insurance Co. Ltd. & Another Versus Sunil Gulabrao Tanodkar & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-01-2018 |
The Manager, Shriram General Insurance Co. Ltd., Rep. by its Authorized Signatory Versus Renukamma & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
05-01-2018 |
Shriram General Insurance Co. Ltd. Versus Prem Prakash |
National Consumer Disputes Redressal Commission NCDRC |
12-12-2017 |
Shriram General Insurance Co. Ltd. Versus Vinod |
National Consumer Disputes Redressal Commission NCDRC |
01-12-2017 |
Shriram General Insurance Co. Ltd. Versus Malan Nivruti Kamble & Another |
National Consumer Disputes Redressal Commission NCDRC |
06-11-2017 |
Shriram General Insurance Company Ltd. Versus Mahesh Chander & Others |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
23-05-2017 |
Branch Manager, Shriram General Insurance Co. Ltd. Versus Krishna Kumari Limboo |
High Court of Sikkim |
17-05-2017 |
Shriram General Insurance Co. Ltd. Versus Ashma Begum & Others |
High Court of Delhi |
26-04-2017 |
Manager, Shriram General Insurance Company Limited Versus Shamalamma |
High Court of Karnataka |
07-03-2017 |
The Branch Manager, Shriram General Insurance Co. Ltd Versus Sankar & Others |
Before the Madurai Bench of Madras High Court |
06-02-2017 |
Shriram General Insurance Company & Others Versus Beram Singh & Others |
High Court of Rajasthan Jaipur Bench |
11-01-2017 |
M/s. Shriram General Insurance Company Limited Versus Arvind Kumar |
High Court of Judicature at Allahabad |
20-10-2016 |
Shriram General Insurance Co. Ltd. Versus Sangeeta |
High Court of Judicature at Allahabad |
01-10-2016 |
Shriram General Insurance Co. Ltd. Versus Bande Nawaj Kasim Shaikh & Another |
High Court of Judicature at Bombay |
01-09-2016 |
Vittal Honda & Others Versus The Manager Shriram General Insurance Company Ltd. |
High Court of Karnataka |
16-05-2016 |
Shriram General Insurance Company Ltd.Versus Som Parkash Sethi & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
12-05-2016 |
Shriram General Insurance Co. Versus Vidhya Bai & Others |
High Court of Madhya Pradesh |
27-04-2016 |
Shriram General Insurance Co. Ltd. Versus Anand Singh |
National Consumer Disputes Redressal Commission NCDRC |
30-03-2016 |
Shriram General Insurance Co. Ltd. Versus Om Prakash & Others |
High Court of Delhi |
29-03-2016 |
Shriram General Insurance Company Limited, Versus Mahipal & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
03-03-2016 |
Shriram General Insurance Company Ltd., & Others Versus Om Parkash |
Haryana State Consumer Disputes Redressal Commission Panchkula |
17-02-2016 |
Shriram General Insurance Company Limited, Versus Surajbhan |
Haryana State Consumer Disputes Redressal Commission Panchkula |
11-01-2016 |
Shriram General Insurance Co. Ltd. rep by it's Legal Officer Versus P.K. Bihava & Others |
High Court of Kerala |
04-01-2016 |
Shriram General Insurance Company Limited Versus M/s The Naya Bass Co-operative Transport Society Limited |
Haryana State Consumer Disputes Redressal Commission Panchkula |
21-12-2015 |
Shriram General Insurance Company Limited Versus Shashi Bala & Others |
High Court of Punjab and Haryana |
15-10-2015 |
Shriram General Insurance Company Ltd. & Others Versus Potnuru Sankara Rao |
National Consumer Disputes Redressal Commission NCDRC |
29-06-2015 |
Shriram General Insurance Co. Ltd., Branch Office, Opp Hdfc Bank Ltd. Kaithal, Haryana Versus Ranbir Singh |
National Consumer Disputes Redressal Commission NCDRC |
24-03-2015 |
Shriram General Insurance Co. Ltd. Versus Alka & Others |
High Court of Judicature at Allahabad |
09-02-2015 |
Shriram General Insurance Co Ltd. Versus Shabir & Others |
High Court of Delhi |
05-02-2015 |
Shriram General Insurance Co Ltd. Versus Kusum Lata & Others |
High Court of Delhi |
28-01-2015 |
Shriram General Insurance Company Ltd. Versus Shyam Sunder & Others |
High Court of Delhi |
07-01-2015 |
Shriram General Insurance Co Ltd. Versus Hans Raj & Others |
High Court of Delhi |
06-01-2015 |
Shriram General Insurance Company Limited & Another Versus Ashok Kumar |
Haryana State Consumer Disputes Redressal Commission Panchkula |
16-12-2014 |
Shriram General Insurance Co. Ltd. Versus Mahender Jat |
National Consumer Disputes Redressal Commission NCDRC |
09-10-2014 |
Shriram General Insurance Co. Ltd. Versus M/s. Ambuja Cement Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
07-10-2014 |
Branch Manager, M/s. Shriram General Insurance Co., Ltd. & Another Versus Kankanala Laxman |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
12-09-2014 |
Nandlal Shriram General Insurance Company Ltd. Versus Ramesh Yadav |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
10-09-2014 |
Kunal Thakur Versus M/s. Shriram General Insurance Company Ltd. & Another |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
23-06-2014 |
M/s. Shriram Life Insurance Company Ltd., Rep. by its Asst. General Manager & Another Versus Vetcha Padmavathi |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
16-05-2014 |
Shriram General Insurance Company Pvt. Ltd Versus Onkar Singh & Others |
High Court of Rajasthan |
15-05-2014 |
C.V.N. Rajeswari Versus M/s. Shriram General Insurance Company Limited & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
13-05-2014 |
Shriram General Insurance Company Limited & Another Versus Joginder Singh |
Haryana State Consumer Disputes Redressal Commission Panchkula |
08-05-2014 |
Shriram General Insurance Co. Ltd. & Another Versus Mangeram |
National Consumer Disputes Redressal Commission NCDRC |
05-05-2014 |
Amar G. Naik Versus Shriram General Insurance Co. Ltd. & Another |
Goa State Consumer Disputes Redressal Commission Panaji |
28-04-2014 |
M/s. Shriram General Insurance Co. Ltd., Versus Bhuvaneswari & Others |
High Court of Judicature at Madras |
22-04-2014 |
Shriram General Insurance Company Ltd., Versus Elumalai & Others |
High Court of Judicature at Madras |
19-03-2014 |
Shriram General Insurance Co. Ltd. Versus Babu & Another |
High Court of Delhi |
14-03-2014 |
M/s. Shriram General Insurance Co. Ltd. Versus Pavanesh & Another |
High Court of Judicature at Madras |
10-03-2014 |
Shriram General Insurance Company Limited Versus Rajesh Kumar |
Haryana State Consumer Disputes Redressal Commission Panchkula |
06-03-2014 |
Shriram General Insurance Company Ltd., represented by its Legal Officer, Authorised Signatory Versus Baby Jalaja & Another |
High Court of Kerala |
21-02-2014 |
Shriram General Insurance Co., Ltd., Rep., by its Manager, Rajam, Srikakulam Road, Srikakulam District & Others Versus Potnuru Sankara Rao |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
14-02-2014 |
Shriram General Insurance Co. Ltd. Versus Girdhari Ram & Others |
High Court of Rajasthan |
05-12-2013 |
Shriram General Insurance Co. Ltd. Versus Jamshed Khan & Another |
National Consumer Disputes Redressal Commission NCDRC |
29-11-2013 |
Shriram General Insurance Co.Ltd., rep. by is Managing Director 10003-E-8, EPIP RIICO, Industrial Area, Sitapura & Another Versus Siraj Pasha & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
28-08-2013 |
M/s. Shriram General Insurance Co. Ltd. Versus C. Chandra Shekar Goud & Another |
High Court of Andhra Pradesh |
29-07-2013 |
Shriram General Insurance Co.Ltd., Rep., by its Authorized Signatory Versus Gundemoni Narsimha & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
17-07-2013 |
Shriram General Insurance Co.Ltd., Rep. by its Managing Director & Others Versus Behara Rajasekhar Patnaik |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
30-05-2013 |
The Assistant General Manager, Shriram Life Insurance Company Ltd. Versus Smt. Lakshmi |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
22-04-2013 |
Assistant General Manager Shriram Life Insurance Co.Ltd. & Another Versus S. Jarina |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
04-03-2013 |
Shriram General Insurance Company Limited Versus Kuldeep Singh |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
19-06-2012 |
Shriram General Insurance Co. Ltd. Versus Smt. Umadabi W/o. Mohd. Satar & Others |
In the High Court of Bombay at Nagpur |