Some PAST Judgements / Case Laws similar to SHRI RAM LIMITED
Last Checked Past / Closed Litigation On 09-04-2021 07:42
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08-03-2021 |
NBCC (India) Versus Shri Ram Trivedi |
Supreme Court of India |
03-03-2021 |
Shri Ram General Insurance Company Limited, Jaipur Versus Shanmugappriya & Others |
Before the Madurai Bench of Madras High Court |
03-11-2020 |
Shri Ram Sahu (Dead) Through Lrs. & Others Versus Vinod Kumar Rawat & Others |
Supreme Court of India |
01-05-2020 |
Shri Ram College of Commerce Versus Sahil & Others |
High Court of Delhi |
20-02-2020 |
Shri Partap Singh (Dead) Through Lrs. & Ors. Versus Shiv Ram (Dead) Through Lrs. |
Supreme Court of India |
23-10-2019 |
V.K. Dhingra Versus Shri Ram Scientific Industrial Research Foundation |
High Court of Delhi |
27-08-2019 |
M/s Shri Ram Rolling Mill Through its Partner Shri Sandeep Gidwani, Chhattisgarh Versus The Commissioner Central Excise & Customs, Raipur Commissionerate, Central Excise Building, Chhattisgarh |
High Court of Chhattisgarh |
16-07-2019 |
Shri Badru (since deceased) Through L.R. Hari Ram & Others Versus NTPC Limited (formerly National Thermal Power Corporation Limited) & Others |
Supreme Court of India |
10-04-2019 |
Vishambari & Others Versus Shri Ram & Another |
In the High Court of Bombay at Nagpur |
28-01-2019 |
Dr. H.K. Sharma Versus Shri Ram Lal |
Supreme Court of India |
19-12-2018 |
Shri Sai Ram Traders Versus Commissioner of Customs (Preventive) |
High Court of Judicature at Allahabad |
17-12-2018 |
Shri Ram General Insurance Company Limited Versus Bhupinder Kaur & Others |
High Court of Punjab and Haryana |
24-10-2018 |
Parmila Bai & Another Versus Shri Narad Ram & Others |
High Court of Chhattisgarh |
06-08-2018 |
Ram Shri Devi Versus Union of India, through Secretary, Ministry of Communication & Information Technology, Govt. of India, New Delhi & Others |
Central Administrative Tribunal Lucknow Bench |
11-07-2018 |
Akshita Singh Versus Lady Shri Ram College For Women & Others |
High Court of Delhi |
28-05-2018 |
M/s. Shri Ram Gen Ins Co Ltd. Versus Shahajahan & Others |
High Court of Delhi |
02-02-2018 |
Sajid Ali Versus Manager Shri Ram, General Insurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
01-08-2017 |
M/s Shri Ram Transport Fin. Co. Ltd Versus State & Another |
High Court of Rajasthan |
05-06-2017 |
M/s. Sojat Lime Company, through proprietor, Shri Prakash Singh Kachhawaha, District Pali Versus Chhela Ram & Others |
High Court of Rajasthan Jodhpur Bench |
01-06-2017 |
Shri Ram Enterprises V/S Commissioner of Customs (EP), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
10-04-2017 |
Shri Ram Janki Inter College, Bahraich Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
17-01-2017 |
Mahanth Ram Kinkar Das, Disciple of Late Mahanth Shri Ram Sewak Das, District Bhojpur Versus The State of Bihar & Others |
High Court of Judicature at Patna |
03-01-2017 |
Tulsi Ram Dangi & Another Versus Shri Manoj Kumar & Others |
High Court of Rajasthan Jodhpur Bench |
03-01-2017 |
M/s. Shri Ram Diesel (India) Versus Commissioner, Commercial Taxes |
High Court of Judicature at Allahabad |
08-07-2016 |
Uttar Haryana Bijli Vitran Nigam Limited (OP) Sub Division Kundli Versus Ranbir son of Shri Garib Ram, Resident of Village |
Haryana State Consumer Disputes Redressal Commission Panchkula |
24-06-2016 |
Shri Ram Transport Finance Company Limited & Another Versus Chandrashekhar |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
16-05-2016 |
National Insurance Company & Another Versus Ram Shri & Others
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High Court of Delhi |
13-04-2016 |
Banshi Ram son of Shri Dittu Ram Versus Ram Chand son of Puran Chand |
High Court of Himachal Pradesh |
09-03-2016 |
Goverdhan Dass son of Shri Maya Ram Versus State of H.P. |
High Court of Himachal Pradesh |
18-02-2016 |
Shri Ram Mohan Garg Versus M/s. Vaidehi Akash Housing Pvt Ltd. |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
05-02-2016 |
Shri Ram Gangadharan Versus State of Goa, through the Chief Secretary & Others |
In the High Court of Bombay at Goa |
05-02-2016 |
Shri Nagesh Ram Versus The State |
High Court of Judicature at Calcutta |
01-02-2016 |
Ram Sukhi Bai Shri Mohan Lal Versus M/s. Mishri Mal Chhhotmal & Another |
High Court of Rajasthan |
22-01-2016 |
Punjab State Civil Supplies Corporation Ltd. (PUNSUP) & Another Versus Shri Raja Ram & Others |
High Court of Punjab and Haryana |
11-01-2016 |
LRs of Sunder Devi w/o Late Bhajan Lal & Another Versus Lal Chand s/o Shri Keshara Ram & Another |
High Court of Rajasthan |
06-01-2016 |
Kuldeep Singh Versus Shri Ram General Insurance Company Limited |
Haryana State Consumer Disputes Redressal Commission Panchkula |
07-12-2015 |
Senge Himalayan Ceramics Versus Shri Ram & Company |
High Court of Delhi |
07-12-2015 |
Municipal Corporation of Delhi Versus Shri Ram Milan |
High Court of Delhi |
01-10-2015 |
Shri Ram Bahadur Pandey & Another Versus Shri Ram Dhani Prasad, Secretary, Bhotia Jan Jati Sewa Samiti & Another |
Supreme Court of India |
11-08-2015 |
Royal Sundram Alliance Insurance Co. Ltd., through Branch Manager, Near Shri Ram Finance, Wright town, Jabalpur Versus Shameena Bano & Others |
High Court of Madhya Pradesh |
03-08-2015 |
Shri Ram General Insurance Company Limited Versus Karnail Kaur & Others |
High Court of Punjab and Haryana |
31-07-2015 |
Shri Ram Sharma Versus State of Rajasthan & Others |
High Court of Rajasthan Jaipur Bench |
10-07-2015 |
Shri Ram Chandra Mission Yogashram & Others Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
09-07-2015 |
Shri Ram Janki through Mutawalli Mahanth Brahmdeo Das Versus State of Bihar & Others |
High Court of Judicature at Patna |
11-05-2015 |
Employer No. 5430010, Shri Ram Chandra Chaubey Versus The Union of India Represented by the Secretary to the Government of India Ministry of Home Affairs & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
03-03-2015 |
Shri Ram Chander Versus Commissioner of Police, Police Headquarter, MSO Building, I.P. Estate, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
11-02-2015 |
Ram Shri & Others Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
10-02-2015 |
M/s. D.C.M. Shri Ram Consolidate Ltd. Versus B.K. Gupta & Others |
High Court of Delhi |
14-01-2015 |
Shri Ram Pratap Goel Versus M/s. Manu Enterprises & Others |
High Court of Delhi |
17-11-2014 |
Nanda Versus Shri Ram @ Parashuram Khatwate |
High Court of Karnataka Circuit Bench At Dharwad |
14-10-2014 |
Krishna Lal @ Krishna Gopal Versus LRs of late Shri Surja Ram |
High Court of Rajasthan |
09-09-2014 |
Shri Ram College Of Commerce Versus Sunny Goel & Others |
High Court of Delhi |
25-08-2014 |
Sunny Goel Versus Shri Ram College of Commerce & Others |
High Court of Delhi |
28-05-2014 |
Pradeep Kapahi, Trading as Shri Ram Enterprises & Another Versus Nikitasha Home Applicances (P) Ltd. & Others |
Intellectual Property Appellate Board |
16-05-2014 |
Ram Shri Versus State of U.P. |
High Court of Judicature at Allahabad |
28-04-2014 |
Ram Education Trust Versus The Chairman, The Shri Ram Schools C/o SRF Foundation |
Competition Commission of India |
19-03-2014 |
Sher Mohammad Versus Shri Narata Ram & Another |
High Court of Punjab and Haryana |
13-03-2014 |
M/s. Shri Ram Trading Versus Khuma & Others |
High Court of Rajasthan |
18-02-2014 |
UOI Through General Manager Northern Railway Versus Triveni W/o Late Shri Ram |
High Court of Delhi |
17-01-2014 |
Shri Ram Kishan Gupta Versus Union of India & Others |
High Court of Delhi |
13-01-2014 |
Ramesh Chandra s/o Shri Munshi Ram Village Lal Vadi, Tehsil Ramgarh, District Alwar Versus ICICI Lombard General Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
01-01-2014 |
Amarjit Singh Versus Shri Ram General Insurance Co. Ltd. |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
25-10-2013 |
Tata Sky Limited A company incorporated under the Indian Companies Act, 1956 Versus Dr. MCR HRD IPA Represented by Shri P.Raja Ram Administrative Officer & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
23-08-2013 |
Anita Ghosh & Another Versus Shri Ram College of Commerce & Others |
High Court of Delhi |
12-07-2013 |
Indradeo Yadav S/O Shri Ram Badan Yadav @ Ram Nandan Yadav Versus State of Bihar |
High Court of Judicature at Patna |
12-06-2013 |
K. Venkata Subbamma Versus Branch Manager Shri Ram Life Insurance Co.Ltd. & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
06-05-2013 |
Shri Ravi Shankar Maharaj & Another Versus Guru Ram Dass College of Technical Education |
National Consumer Disputes Redressal Commission NCDRC |
03-04-2013 |
The New India Assurance Co. Ltd. Versus Shri Ram Investment Ltd. Through B. Divisional Manager & Another |
National Consumer Disputes Redressal Commission NCDRC |
02-04-2013 |
IIIT College of Engineering, Kala Amb through its Authorized Representative Shri Dalela Ram Versus Vikas Sood & Others |
National Consumer Disputes Redressal Commission NCDRC |
15-02-2013 |
Shri Ram & Others Versus The State of Rajasthan & Another |
High Court of Rajasthan |
24-01-2013 |
Ram, Pal Singh Versus General Manager Shri Transport Finance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
10-01-2013 |
Parkash Chand son of Shri Kirpa Ram Versus Satish Sarotri son of Late Prem Lal & Another |
High Court of Himachal Pradesh |
20-11-2012 |
Shri Ram Chander PGT Commerce Versus Chief Secretary & Others |
Central Administrative Tribunal Principal Bench New Delhi |
30-10-2012 |
Shri Ram Bilas Mehto & Others Versus Dr. S. Iyyappan, Secretary & Others |
Central Administrative Tribunal Principal Bench New Delhi |
05-10-2012 |
Shri Ram Bharosi & Another Versus Shri Shailesh Nayak |
Central Administrative Tribunal Principal Bench New Delhi |
24-09-2012 |
Shri Ram Niwas & Another Versus Union of India, Through Secretary, Ministry of Defence & Others |
Central Administrative Tribunal Principal Bench New Delhi |
19-09-2012 |
Commissioner of Income Tax, New Delhi Versus Shri Ram Honda Power Equipment Limited |
Supreme Court of India |
07-08-2012 |
Raj Guru Tractors Partner:- Shri Raja Ram Raghuvanshi & Another Versus Shri Sat Nam Singh & Others |
National Consumer Disputes Redressal Commission NCDRC |
18-07-2012 |
Life Insurance Corporation of India Divisional Office-I Jeevan Prakash 25, Kasturba Gandhi Mar & Another Versus Shri Paras Ram Sethi |
National Consumer Disputes Redressal Commission NCDRC |
16-06-2012 |
Kishori Lal son of Shri Mauzi Ram Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
30-05-2012 |
Shri Ram Institute For Industrial Research Versus Rajesh Kumar Gandhi |
High Court of Delhi |
22-05-2012 |
HUDA through its Estate Officer, Bhiwani & Others Versus Ram Singh S/o Shri Ram Gopal & Another |
National Consumer Disputes Redressal Commission NCDRC |
07-05-2012 |
M/s. Mehta Cycles & Another Versus Shri Ram Kripal |
High Court of Rajasthan |
26-04-2012 |
Dr. Jogi Ram Gaur, s/o Shri Mam Chand & Others Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
20-04-2012 |
Shetu Ram Versus Shri Roop Lal & Others |
High Court of Himachal Pradesh |
19-04-2012 |
Rakesh Kumar son of Shri Babu Ram Versus Union of India through Secretary, Ministry of Finance |
Central Administrative Tribunal Chandigarh Bench |
18-04-2012 |
Land Acquisition Officer & Another Versus Shri Ram P.S. Tilve & Another |
In the High Court of Bombay at Goa |
16-04-2012 |
Vanya Dangwal Versus Shri Ram College Of Commerce (SRCC) & Others |
High Court of Delhi |
11-04-2012 |
M.L. Gupta son of Shri Chet Ram Versus Union of India, Ministry of Finance and Company Affairs & Others |
Central Administrative Tribunal Chandigarh Bench |
02-04-2012 |
No.2954955 Ex Hav & Hony Nb Subedar Sardara Ram Gurjar son of Shri Kaluram Gurjar Resident of Village Nolakha Ki Dhani PO Sefrago Tehsil Neem Ka Thana District Sikar (Rajasthan) VERSUS The Union of India through Secretary, Ministry of Defence, Govt. of India, New Delhi & Others |
Armed Forces Tribunal Regional Bench Kolkata |
01-03-2012 |
Mohan Lal son of late Shri Dulu Ram Versus Union of India through the Secretary Govt. of India, Ministry of Telecommunications & Information Technology & Others |
Central Administrative Tribunal Chandigarh Bench |
20-01-2012 |
Shri Ram Enterprises Versus Nikitasha Home Appliances Ltd. |
Registrar of Trade Marks Delhi |
15-12-2011 |
National Insurance Co. Ltd. Versus Shri Ram Swaroop |
National Consumer Disputes Redressal Commission NCDRC |
14-12-2011 |
M/s. Shri Ram Life Insurance Company Ltd., Rep. by its Asst. General Manager & Another Versus Rayavarapu Seshagiri Rao |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
23-11-2011 |
Neki Ram (Shri) Versus Union of India |
High Court of Delhi |
01-11-2011 |
Shri Mangal Ram Versus Smt. Samar Jahan |
High Court of Uttarakhand |
14-09-2011 |
Shri Ram Chandra Mission Versus Shri Ram Chandra Mission, represented through its President P. Rajagopalachari & Another |
Intellectual Property Appellate Board |
29-08-2011 |
Harkishan Singh Thru Lr Shri Gurjeet Singh & Others Versus Ram Prakash Dua & Others |
High Court of Delhi |
11-08-2011 |
Shri Ram Jadhav Versus V.S. Indulkar & Others |
High Court of Judicature at Bombay |
22-07-2011 |
Yamuna Nagar Ganna Vikas Parishad Yamuna Nagar through Shri Jai Pal son of Shri Ram Parshad, Chairman Versus State of Haryana, through the Commissioner and Secretary to Government Haryana, Agriculture Department, Civil Secretariat Haryana, Sector 17, Chandigarh & Others |
High Court of Punjab and Haryana |