SHRI HARI CORPORATION LIMITEDActivity: Manufacturing (Food stuffs) in Maharashtra.Strike Off |
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CIN U15422PN2012PLC142075 |
ROC RoC-Pune |
Incorporation Date 30-01-2012 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 142075 |
Registration Date 30-01-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date 30-09-2017 |
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Last Balance Sheet Date 31-03-2017 |
Financials |
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Authorized Capital Rs. 5,00,000 |
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Paid Up Capital Rs. 5,00,000 |
Contact Information |
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E-Mail Address admin@autadegroup.com |
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Registered Address AT & POST, TALUKA-MANGALWEDHA C/O S. M. AUTADE 'LAXMI SAW MILL' KHANDOBA GALLI MANGALWEDHA Solapur MH 413305 IN |
TradeMarksTotal 0 marks found. |
Directors |
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| DIN | Name | Since |
| 00214067 | SAMADHAN MAHADEO AUTADE | 30-01-2012 |
| 00214017 | SANJAY MAHADEV AUTADE | 30-01-2012 |
| 03503649 | ANJALI SAMADHAN AUTADE | 30-01-2012 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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