SHREE RADHALAKSHMI COTTON PRIVATE LIMITED.Activity: Trading in Maharashtra.Active |
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CIN U52320MH1989PTC054019 |
ROC RoC-Mumbai |
Incorporation Date 24-10-1989 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 054019 |
Registration Date 24-10-1989 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 95,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address radhalaxshmigroup@rediffmail.com |
Registered Address 1411, FLOOR -14, PLOT -221, MAKER CHAMBER V JAMNALAL BAJAJ MARG, NARIMAN POINT MUMBAI Mumbai City MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SHREE RADHALAKSHMI COTTON PRIVATE LIMITED.Last Checked Past / Closed Litigation On 22-03-2023 05:02
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SHREE RADHALAKSHMI COTTON PRIVATE LIMITED.. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00766670 | DEEPALI ATUL GANATRA | 01-01-2004 |
00766685 | NITIN SHIVDAS GANATRA | 24-10-1989 |
00766663 | ATUL GANATRA SHIVDAS | 24-10-1989 |
02894962 | ANVI ATUL GANATRA | 01-10-2013 |
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