SHREE DWARIKADHEESH MINES & MINERALS COMPANY PRIVATE LIMITEDActivity: Mining & Quarrying in Uttar Pradesh.Amalgamated |
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CIN U14220UP2011PTC047710 |
ROC RoC-Kanpur |
Incorporation Date 02-12-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 047710 |
Registration Date 02-12-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2015 |
Last Balance Sheet Date 31-03-2015 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address mines.company@gmail.com |
Registered Address 101, 'Ratan Behari' 20/204, Chatai Mohal Kanpur UP 208001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SHREE DWARIKADHEESH MINES & MINERALS COMPANY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-03-2023 11:50
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SHREE DWARIKADHEESH MINES & MINERALS COMPANY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00142791 | LALIT KUMAR KHANNA | 02-12-2011 |
00159563 | ATUL BAGLA | 02-12-2011 |
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