SHREE AUTOMOBILES PVT LTDActivity: Manufacturing (Machinery & Equipments) in West Bengal.Active |
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CIN U34300WB1985PTC039635 |
ROC RoC-Kolkata |
Incorporation Date 15-10-1985 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 039635 |
Registration Date 15-10-1985 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 200,00,000 |
Contact Information |
E-Mail Address autoshree73@gmail.com |
Registered Address SECOND FLOOR, P-39, PRINCEP STREET, KOLKATA Kolkata WB 700072 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SHREE AUTOMOBILES PVT LTDLast Checked Past / Closed Litigation On 18-05-2022 17:37
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28-01-2020 | The Commissioner of Customs, Customs House, Marmagoa, Goa & Others Versus Shree Balaji Automobiles & Others | In the High Court of Bombay at Goa |
11-07-2016 | Tapan Poley Versus Shree Automobiles Pvt. Ltd. & Another | National Consumer Disputes Redressal Commission NCDRC |
14-02-2003 | Shree Automobiles Pvt.Ltd. Versus Commissioner Of Taxes | High Court of Assam |
06-10-1985 | Assistant Commercial Taxes Officer Versus Shree Automobiles Works | High Court of Rajasthan |
Directors |
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DIN | Name | Since |
06731774 | MUKESH SHARMA | 08-11-2013 |
01974773 | MOHAN SHARMA | 12-06-2015 |
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