SHIVAKS IMPEX LIMITEDActivity: Business Services in Haryana.Active |
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CIN U74999HR2005PLC035752 |
ROC RoC-Delhi |
Incorporation Date 02-06-2005 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 7 |
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Registration Number 035752 |
Registration Date 02-06-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 200,00,000 |
Contact Information |
E-Mail Address shivamgrover@amartex.com |
Registered Address PLOT NO 561,PHASE-5, UDHYOG VIHAR,GURGAON HARYANA HR 121001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SHIVAKS IMPEX LIMITEDLast Checked Past / Closed Litigation On 23-06-2022 12:15
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SHIVAKS IMPEX LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00019719 | KARAN GROVER | 15-03-2006 |
03030360 | SHIVAM GROVER | 01-08-2014 |
05344818 | KUSHAL TIKRA | 01-08-2012 |
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