Some PAST Judgements / Case Laws similar to SHIVA CORPORATION (INDIA) LIMITED
Last Checked Past / Closed Litigation On 19-06-2022 04:36
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17-05-2022 |
Shivaprasad @ Shiva Versus The State by Banasawadi Police, Rep. by Spp., Bengaluru |
High Court of Karnataka |
22-02-2022 |
Shiva @ Shivu @ T.D. Shivaraju Versus The State of Karnataka, Rep. By The Special Public Prosecutor, Bangalore |
High Court of Karnataka |
04-02-2022 |
Shiva Texyaran Ltd (Unit II), Coimbatore Versus Tamil Nadu Electricity Regulatory Commission Represented by its Secretary, Egmore & Others |
High Court of Judicature at Madras |
02-02-2022 |
M/s. Shiva Bottles Pvt Ltd, Rep By Its Director Shri Prag Raj Singla & Another Versus The State Of Assam Rep. By The Commissioner And Secretary To The Govt. of Assam, Excise Deptt. Guwahati & Others |
High Court of Gauhati |
13-12-2021 |
Kemidi Shiva Versus State of Telangana |
High Court of for the State of Telangana |
09-11-2021 |
Mankala Shiva Kumar Versus The State of Telangana Rep by Principal Secretary, Home Department, Secretariat Buildings, Hyderabad & Others |
High Court of for the State of Telangana |
08-11-2021 |
S.K. Rana Director, Arc India Engineers Private Limited, Haryana Versus M/S Shiva Electrical Industries, Through Its Partner Vinod Kumar, HP |
High Court of Himachal Pradesh |
09-08-2021 |
Shiva & Others Versus State of Karnataka |
High Court of Karnataka |
03-08-2021 |
Shiva Charan Bharti & Another Versus The State of Jharkhand |
High Court of Jharkhand |
23-07-2021 |
Natioanl Research Development Corporation & Another Versus M/s. Som Shiva Impex Ltd. |
High Court of Delhi |
05-07-2021 |
Shiva Petro-Synth Specialities Ltd. & Another Versus Goa State Pollution Control Board, Through its Secretary |
In the High Court of Bombay at Goa |
05-07-2021 |
Shiva Petro-Synth Specialities Ltd. & Another Versus Goa State Pollution Control Board, Through its Secretary |
In the High Court of Bombay at Goa |
14-06-2021 |
V.E. Shiva, Founder-Chairman, Mothers of Animals Welfare Trust, Chennaii Versus The Principal Secretary, Animal Husbandry, Dairying & Fisheries Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
17-05-2021 |
Ghanshyam Bhai Shiva Bhai Patel Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
01-04-2021 |
Shankar @ Shiva @ Bitniya & Others Versus State of M.P |
High Court of Madhya Pradesh Bench at Indore |
01-03-2021 |
Shiva Minor & Another Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
06-02-2021 |
G.K. Venkata Shiva Reddy Versus K.R. Ramesh Kumar |
High Court of Karnataka |
27-01-2021 |
M/s. Shiva Shree Builders, Rep. by its Authorized Signatory Versus The Commercial Tax Officer, Coimbatore |
High Court of Judicature at Madras |
27-01-2021 |
Shiva Prasad Versus State of Karnataka, Represented by learned State Public Prosecutor, Bangalore |
High Court of Karnataka |
25-09-2020 |
Shiva Versus State of Haryana |
High Court of Punjab and Haryana |
24-08-2020 |
A.V. Shiva Nagamani Versus Southern Power Distribution Company of TS Limited |
High Court of for the State of Telangana |
24-08-2020 |
A.V. Shiva Nagamani Versus Southern Power Distribution Company of TS Limited |
High Court of for the State of Telangana |
20-07-2020 |
B. Shiva Shankar Versus Revenue Divisional Officer, Adoni, Kurnool dist & Others |
High Court of Andhra Pradesh |
19-05-2020 |
Jai Shiva Mahadeva Versus State of Karnataka, Rep. by SPP, High Court Building, Bangalore |
High Court of Karnataka |
10-03-2020 |
Jogannagari Shiva Shankar Reddy Versus State of Telangana |
High Court of for the State of Telangana |
07-02-2020 |
Infinity Infotech Parks Limited Versus Shiva Jute Mills Private Limited Through Chief Executive (Authorised Signatory) & Another |
Supreme Court of India |
29-01-2020 |
Dhivya Steels, Rep. by its Prop. R. Shiva Shankar Versus The Controller of Stores, Southern Railway, Perambur, Chennai & Another |
High Court of Judicature at Madras |
24-01-2020 |
Dr. K. Shiva Charan Versus The Government of India |
High Court of for the State of Telangana |
11-12-2019 |
Madhapati Shiva Nagulu & Others Versus State of Telangana & Others |
High Court of for the State of Telangana |
06-12-2019 |
Raj Pal @ Raja & Shiv Kumar @ Shiva Versus State of Haryana |
High Court of Punjab and Haryana |
05-11-2019 |
K. Shiva Prasad & Others Versus K.V. Kumari & Another |
High Court of Karnataka |
04-09-2019 |
Kishore Dungmali (Rai) Versus Shiva Kumar Rai (Dungmali) & Others |
High Court of Sikkim |
31-07-2019 |
Shiva Jute Mills Pvt. Ltd. Versus Pearl Studios Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
24-05-2019 |
M/s. Allied Chemical Industries Versus M/s. Shiva Dies & Chemical & Another |
High Court of Punjab and Haryana |
08-05-2019 |
Shiva Kala Subba Versus State of Sikkim |
High Court of Chhattisgarh |
10-04-2019 |
M/s. Shiva Varthni Trading Company, Represented by its Proprietor, T. Gunasekaran Versus The Deputy Commercial Tax Officer (ST) |
Before the Madurai Bench of Madras High Court |
14-01-2019 |
Commissioner of Customs Versus Shiva Khurana |
High Court of Delhi |
14-01-2019 |
Shiva Co-Operative House Building Society, H.P. Versus Soma Devi & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-01-2019 |
Govindaraju @ Shiva Versus State of Karnataka, Represented by State Public Prosecutor |
High Court of Karnataka |
03-01-2019 |
Shiva Kumar Versus State of Karnataka, Represented by State Public Prosecutor |
High Court of Karnataka |
17-12-2018 |
Shiva @ Shivashankar & Others Versus Rajesh & Others |
High Court of Karnataka |
05-12-2018 |
Dr. Kurri Shiva Nagi Reddy Versus The State of Andhra Pradesh, Rep. by its Public Prosecutor, High Court at Hyderabad & Another |
High Court of Andhra Pradesh |
20-11-2018 |
Shiv Singh Alias Shiva Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
04-09-2018 |
United India Insurance Company Limited Versus M.V. Shiva Reddy |
High Court of Andhra Pradesh |
04-09-2018 |
United India Insurance Company Limited Versus M.V. Shiva Reddy |
High Court of Andhra Pradesh |
09-08-2018 |
Shiva Madhu Versus State of Karnataka |
High Court of Karnataka |
24-07-2018 |
The State of Telangana, represented by its Public Prosecutor Versus Sangaraboina Shiva & Another |
In the High Court of Judicature at Hyderabad |
16-07-2018 |
Shiva Tobacco Company Versus Registrar of Trademarks & Amother |
Intellectual Property Appellate Board |
25-06-2018 |
Shivaprasad @ Shiva Versus The State by Banasawadi Police, Rep. by SPP. |
High Court of Karnataka |
20-06-2018 |
Shiva Dhawan Versus SVKM's Narsee Monjee Institute of Management Studies |
High Court of Judicature at Bombay |
16-05-2018 |
Siva Vallabhaneni Wrongly mentioned as Shiva Vallabhaneni @ Sri Nithya Sachitananda in the Charge Sheet, Bengaluru & Others Versus The State of Karnataka, Through Bidadi Police Station, Rep. by the State Public Prosecutor |
High Court of Karnataka |
04-05-2018 |
Shiva Subha Morye (since deceased), Through the legal representatives : & Others Versus Menino Xavier Gomes & Others |
In the High Court of Bombay at Goa |
02-05-2018 |
Shiva Automobiles Private Ltd V/S Commissioner of Central Excise, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
13-04-2018 |
Shiva Kant Jha Versus Union of India |
Supreme Court of India |
06-04-2018 |
Shivashankar @ Shiva Versus State of Karnataka & Another |
Supreme Court of India |
09-03-2018 |
N. Murugesan Versus B. Shiva & Others |
Before the Madurai Bench of Madras High Court |
05-03-2018 |
Sriram Compounds Pvt. Ltd. Versus Shiva Drums Pvt. Ltd. |
National Company Law Appellate Tribunal |
26-02-2018 |
Hari Shiva Patil Versus Sadashiv Krishnaji Kulkarni & Others |
High Court of Judicature at Bombay |
17-02-2018 |
Mallaram Shiva Krishna Versus The State through SHO., reptd by the Public Prosecutor |
In the High Court of Judicature at Hyderabad |
16-02-2018 |
Govindaraju @ Shiva & Others Versus State of Karnataka, By Madiwala Police Station, Rep. By State Public Prosecutor |
High Court of Karnataka |
25-01-2018 |
Asis Das & Sonali Das Halder Versus Shiva Motors |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
25-01-2018 |
Aztec Shiva Handicrafts and Others V/S CCE, Jaipur-II |
Customs Excise Service Tax Appellate Tribunal New Delhi |
08-01-2018 |
Shiva Auto Mobiles (Auto Division) Versus Commissioner of Income Tax, Aligarh & Another |
High Court of Judicature at Allahabad |
02-01-2018 |
A. Velumurugan Versus M/s. Sree Shiva Sakthi Garments, Represented by its Partner Venkatachalam, Tiruppur |
High Court of Judicature at Madras |
20-11-2017 |
Ram Chander Patel Versus Appa Rao @ Shiva & Others |
High Court of Rajasthan |
15-11-2017 |
J. Shiva Shankar Reddy & Others Versus Sri Sri Marketing(Pvt.) Limited, rep. by its Managing Director & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
14-11-2017 |
Shiva @ Pramasivam Versus State, Rep.by The Inspector of Police Pandanallur Police Station Thanjavur District |
Before the Madurai Bench of Madras High Court |
27-09-2017 |
Shiva Versus The President, Indo Rama Synthetice (I) Ltd. & Another |
In the High Court of Bombay at Nagpur |
11-09-2017 |
Shiva Logistics Ltd V/S CC, New Delhi |
Customs Excise Service Tax Appellate Tribunal New Delhi |
08-09-2017 |
Kapil Chits Funds Pvt. Ltd. Rep. by its Branch Manager, Kushaiguda Branch Versus G. Shiva Kumar |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
08-09-2017 |
M/s. Shiva Shakti Bio Plantiec Versus G. Kamal Reddy |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
10-08-2017 |
Union of India & Others Versus Ex LAC Nallam Shiva |
Supreme Court of India |
12-07-2017 |
Shiva Steel & Wire Industries V/S C.C.E., Jammu |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
11-07-2017 |
Shiva Real Estate (Comfort Homes) Through its GPA Ashwani Sharma Versus Nitin Kumar & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-07-2017 |
Y.B. Shiva Reddy & Others Versus The State of Karnataka & Others |
High Court of Karnataka |
27-04-2017 |
Superintendent Excise & Prohibition & Others Versus M. Shiva Rani & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-04-2017 |
Union Bank of India V/S Shiva Enterprises and Others. |
Debts Recovery Tribunal Allahabad |
08-02-2017 |
Aztec Shiva Handicrafts & Arts P. Ltd V/S Commissioner of Central Excise, Jaipur II |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
08-02-2017 |
Aztec Shiva Handicrafts & Arts P. Ltd V/S Commissioner of Central Excise, Jaipur II |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
23-12-2016 |
Shiva Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
16-11-2016 |
Baba Shiva Cold Store Versus Amanpreet Singh |
National Consumer Disputes Redressal Commission NCDRC |
16-11-2016 |
Baba Shiva Cold Store Versus Amanpreet Singh |
National Consumer Disputes Redressal Commission NCDRC |
28-10-2016 |
K.R. Shiva Kumar & Others Versus G.M. Virupakshappa & Others |
High Court of Karnataka |
26-10-2016 |
Kadapa District Co-operative Central Bank Ltd. Kadapa Versus P.V. Shiva Prasad & Others |
In the High Court of Judicature at Hyderabad |
20-06-2016 |
R. Anantha Narayanan represented by GPA Holder S. Shiva Prakash Versus The Government of Andhra Pradesh represented by its Secretary, Industries & Commerce & Others |
In the High Court of Judicature at Hyderabad |
31-05-2016 |
Shiva Kumar alias Shiva alias Shivamurthy & Another Versus State of Karnataka & Another |
High Court of Karnataka |
18-04-2016 |
State of Maharashtra, through Sub Divisional Officer and Special Land Acquisition Officer Versus Kailash Shiva Rangari |
In the High Court of Bombay at Nagpur |
01-04-2016 |
M/s Shiva Constructions Co. Versus CIT Allahabad |
High Court of Judicature at Allahabad |
01-04-2016 |
M/s Shiva Constructions Co. Versus CIT Allahabad |
High Court of Judicature at Allahabad |
18-03-2016 |
K. Shiva Kumar Versus Deepak & Others |
In the High Court of Judicature at Hyderabad |
19-02-2016 |
T. Shiva Kumar Versus Income-tax Officer, Ward-13(2), Bangalore |
Income Tax Appellate Tribunal Bangalore |
01-12-2015 |
Shiva Kr. Pradhan Versus Meena Rawat & Another |
High Court of Sikkim |
10-09-2015 |
M. Shiva Shankar & Another Versus State of Telangana rep. by its Public Prosecutor |
In the High Court of Judicature at Hyderabad |
07-09-2015 |
C. Mangai Versus Shiva Subramanian & Others |
High Court of Karnataka |
24-07-2015 |
State of Maharashtra Versus Shiva @ Shivaji Ramaji Sonawane & Others |
Supreme Court of India |
17-07-2015 |
Natioanl Highways Authority of India Versus Shiva Tractors |
High Court of Judicature at Allahabad |
14-07-2015 |
K. Shiva Prasad Versus Mithravinda Rao |
High Court of Gauhati |
09-07-2015 |
Dr. Shiva Kant Mishra Versus Commissioner of Income-tax (Central), Kanpur |
High Court of Judicature at Allahabad |
25-06-2015 |
Shiva Parashar & Another Versus State of M.P. & Another |
High Court of Madhya Pradesh |
22-06-2015 |
Chivas Holdings (IP) Limited Versus Shiva Distilleries Limited & Another |
Intellectual Property Appellate Board |