Some PAST Judgements / Case Laws similar to SHEKHAR & CO. PVT LTD.
Last Checked Past / Closed Litigation On 30-03-2021 09:22
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23-11-2020 |
Sashi Shekhar Thakur, Bihar Versus State of Sikkim |
High Court of Sikkim |
09-11-2020 |
Chander Shekhar Versus State NCT of Delhi |
High Court of Delhi |
05-05-2020 |
Shekhar @ Mukesh Sanadi Versus The State of Maharashtra |
High Court of Judicature at Bombay |
24-02-2020 |
CDE Asia Limited Versus Jaideep Shekhar & Another |
High Court of Delhi |
13-02-2020 |
Chandra Shekhar Azad Versus State of Bihar |
High Court of Judicature at Patna |
11-02-2020 |
Shekhar Sukhtanker Versus State of Goa, through the Chief Secretary & Others |
In the High Court of Bombay at Goa |
05-02-2020 |
Chandra Shekhar Dubey & Others Versus Narendra & Others |
High Court of Madhya Pradesh Bench at Gwailor |
23-01-2020 |
Shekhar Appu Shetty Versus Ravindra Ganesh Bhat |
High Court of Judicature at Bombay |
13-01-2020 |
Pravin Krishnarao Chaoji Versus Shekhar & Others |
National Consumer Disputes Redressal Commission NCDRC |
08-01-2020 |
Chandra Shekhar Azad Versus Authorised Officer, Indian Bank Assets Recovery Management Branch |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
19-12-2019 |
M/s. Serene Kshetra Owner's Association, Rep. by its Secretary Shekhar Murthy, having office at Natthapettai, Kanchipuram Versus M/s. Serene Senior Care Private Ltd., Rep. by its Chief Executive Officer, Mohit Nirula, Vandaloor, Chennai & Another |
High Court of Judicature at Madras |
18-11-2019 |
G. Chandra Shekhar Versus State of Karnataka Represented by its Principal Secretary, Urban Development Department |
High Court of Karnataka |
09-10-2019 |
Mrinall Shashi Shekhar Versus The Election Commission of India, Nirvachan Sadan, New Delhi, through its Commissioner & Another |
In the High Court of Bombay at Nagpur |
12-07-2019 |
Damyanti Devi Versus Chandra Shekhar Rai |
High Court of Jharkhand |
18-06-2019 |
Navashree Chhetri Versus Anup Shekhar Chakraborty |
High Court of Judicature at Calcutta |
10-05-2019 |
Shekhar Kumar Sahu Versus State of Jharkhand Through Department of Excise & Prohibition, Ranchi |
High Court of Jharkhand |
06-05-2019 |
Tejaswini Gaud & Others Versus Shekhar Jagdish Prasad Tewari & Others |
Supreme Court of India |
18-04-2019 |
The Bihar State Electricity Board & Others Versus Chadra Shekhar Paswan |
High Court of Judicature at Patna |
12-04-2019 |
Shekhar Kumar Singh & Others Versus Union of India & Others |
High Court of Judicature at Allahabad |
09-04-2019 |
Shekhar Vassudev Verlekar (since deceased) Represented by his following legal heirs & Others Versus Jairam Krishnanath Kamat (since deceased) through Lrs: & Others |
In the High Court of Bombay at Goa |
02-04-2019 |
Rohit Shekhar & Another Versus State of Jharkhand & Others |
High Court of Jharkhand |
27-03-2019 |
Shekhar Versus State of Karnataka |
High Court of Karnataka Circuit Bench At Dharwad |
06-02-2019 |
Shekhar Jagdish Prasad Tewari Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
02-01-2019 |
Shekhar Naidu Versus Ruthamma & Others |
High Court of Karnataka Circuit Bench At Dharwad |
12-12-2018 |
Chinkara Motors Versus Archit Shekhar Karpe |
National Consumer Disputes Redressal Commission NCDRC |
04-12-2018 |
Shekhar Verma Versus Raj Gupta & Others |
High Court of Punjab and Haryana |
01-11-2018 |
WO Uday Chandra Shekhar Versus Union of India & Others |
High Court of Delhi |
23-08-2018 |
Shekhar Pal Sharma Versus Union of India & Another |
High Court of Delhi |
08-08-2018 |
Chandra Shekhar Kargeti Versus State of Uttarakhand & Another |
High Court of Uttarakhand |
06-07-2018 |
Chandra Shekhar Singh V/S State of Himachal Pradesh |
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA |
03-07-2018 |
Shekhar P. Deshmukh Versus Deputy Director Education & Others |
High Court of Judicature at Bombay |
12-04-2018 |
Sudhanshu Shekhar Shukla Versus Meenakshi Trivedi & Others |
High Court of Chhattisgarh |
04-04-2018 |
State of Telangana rep. by its principal Secretary Co-operation Dept. & Others Versus K. Soma Shekhar Rao & Another |
High Court of Andhra Pradesh |
10-01-2018 |
Chandra Shekhar Kargeti Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
10-01-2018 |
Chandra Shekhar Kargeti Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
04-12-2017 |
The Divisional Manager, National Insurance Company Ltd., Branch Mumbai, through the Divisional Manager National Insurance Company, Kalaburagi Versus Shekhar Dandi & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
27-11-2017 |
Ardhendu Shekhar Deb Versus Bharat Sanchar Nigam Limited, rep. by Chairman Managing Director & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
17-11-2017 |
Shrihari Shekhar Versus The Chairman, Central Water Commission, Ministry of Water Resources & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
13-11-2017 |
Raju @ Chandra Shekhar Versus State of U.P. |
High Court of Judicature at Allahabad |
11-10-2017 |
Swapanali Shekhar Kalbhor & Another Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
10-10-2017 |
Shekhar Pandharinath Pokale Versus Sapana Shekhar Pokale |
High Court of Judicature at Bombay |
14-09-2017 |
Sapana Shekhar Pokale Versus Shekhar Pandharinath Pokale |
High Court of Judicature at Bombay |
02-08-2017 |
Chandra Shekhar Singh & Others Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
28-07-2017 |
Balendra Bhushan Singh Versus Shekhar Singh & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
08-05-2017 |
Chandra Shekhar Versus State of U.P. |
High Court of Judicature at Allahabad |
17-04-2017 |
Ganga Bhattacharya & Another Versus Chandra Shekhar & Others |
High Court of Jharkhand |
20-02-2017 |
Shashank Shekhar Versus Jagdish Prasad Saraf & Others |
High Court of Chhattisgarh |
09-02-2017 |
Chandra Shekhar & Another Versus Bhanu Kumar |
High Court of Rajasthan Jodhpur Bench |
09-11-2016 |
Shashi Shekhar @ Neeraj Versus State of The NCT of Delhi & Others |
High Court of Delhi |
19-10-2016 |
Chandra Shekhar Prasad Singh Versus Central Coalfields Ltd. (a subsidiary of Coal India Ltd.), a Company incorporated under the Companies Act, 1956 & Another |
High Court of Jharkhand |
06-09-2016 |
Geeta Pandey & Another Versus Shekhar Pandey & Another |
High Court of Delhi |
12-08-2016 |
Aarti Manchanda Versus Chander Shekhar Manchanda |
High Court of Delhi |
18-07-2016 |
Chandra Shekhar Prasad, District Nalanda at Biharsharif Versus The State of Bihar through the Principal Secretary, Patna & Others |
High Court of Judicature at Patna |
20-06-2016 |
Shekhar Choudhary Versus Union of India, through Directorate of General Defence Estates |
High Court of Madhya Pradesh Bench at Gwailor |
16-06-2016 |
The State of Karnataka by C.P.I., Sullia Circle, Sullia, D.K. District Versus Shekhar V. Harikanth & Another |
High Court of Karnataka |
10-06-2016 |
Haryana State Coop. Housing Federation, Bays Versus Chander Shekhar & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
26-05-2016 |
Shekhar S. Shrivastava Versus State Information Commissioner & Others |
High Court of Himachal Pradesh |
06-05-2016 |
Air Force Naval Housing Board Versus Chandra Shekhar Vats |
High Court of Judicature at Allahabad |
19-04-2016 |
Dr. Shekhar Shah Versus Government of Maharashtra |
High Court of Delhi |
18-12-2015 |
M.R. Achut Kumar Versus Shekhar |
High Court of Karnataka |
16-10-2015 |
Raj Shekhar Agrawal Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
01-10-2015 |
Nripanka Shekhar Das Versus Mitali Guha & Others |
High Court of Judicature at Calcutta |
17-09-2015 |
Raj Shekhar Agrawal & Another Versus M/s. Pragati 47 Development Limited & Others |
Company Law Board Eastern Region Bench Calcutta |
14-09-2015 |
Raj Shekhar Agrawal & Others Versus Union of India & Others |
High Court of Delhi |
01-07-2015 |
Regional Manager, Central Bank of India & Another Versus Himanshu Shekhar Jha |
Debts Recovery Appellate Tribunal at Allahabad |
05-05-2015 |
Shekhar Narayan Shetty Versus Madhavlal Pittie & Others |
High Court of Judicature at Bombay |
29-04-2015 |
Madhavlal N. Pittie Versus Shekhar N. Shetty & Others |
High Court of Judicature at Bombay |
23-04-2015 |
Chandra Shekhar @ Giriraj Versus State of Rajasthan & Others
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High Court of Rajasthan Jaipur Bench |
10-04-2015 |
Shekhar Roy Versus The State of Sikkim |
High Court of Sikkim |
06-04-2015 |
The Rajahmundry Diagnostic Laboratories (Pvt.) Ltd., Versus Dr. Chandra Shekhar Sompally & Another |
In the High Court of Judicature at Hyderabad |
27-03-2015 |
Chandra Shekhar Das s/o. Shankar Prasad Das Versus Central Bureau of Investigation & Another |
High Court of Gujarat At Ahmedabad |
27-02-2015 |
University of Delhi Versus Ram Shekhar Jha & Another |
High Court of Delhi |
13-02-2015 |
Raj Shekhar Agarwal & Another Versus Citystar Infrastructures Ltd. & Others |
High Court of Judicature at Calcutta |
17-01-2015 |
Chandra Shekhar Trivedi & Others Versus State of Uttar Pradesh & Another |
High Court of Judicature at Allahabad |
14-10-2014 |
Dr. Chandra Shekhar Sahukar Versus Union of India |
High Court of Delhi |
07-10-2014 |
Madhavlal Narayanlal Pittie Versus Shekhar Narayan Shetty & Others |
High Court of Judicature at Bombay |
29-09-2014 |
Union of India Versus Chandra Shekhar & Others |
High Court of Rajasthan |
25-09-2014 |
Hind Charitable Trust Shekhar Hospital Pvt. Ltd. Versus Union of India & Others |
Supreme Court of India |
18-09-2014 |
Hind Charitable Trust Shekhar Hospital Pvt. Ltd. Versus Union of India & Others |
Supreme Court of India |
25-08-2014 |
Satish Chand Kasana & Another Versus Chandra Shekhar Yadav & Another |
High Court of Delhi |
21-08-2014 |
Chandra Shekhar Rajan Versus Lucknow Development Authority |
High Court of Judicature at Allahabad |
31-07-2014 |
Shekhar Bhushan Nag Versus State of Jharkhand & Others |
High Court of Jharkhand |
22-07-2014 |
Chandra Shekhar Jha Versus The State of Jharkhand |
High Court of Jharkhand |
10-07-2014 |
Dr. R.K. Pandey, Surgeon & Another Versus Chandra Shekhar Pandey & Others |
National Consumer Disputes Redressal Commission NCDRC |
01-07-2014 |
Shekhar Prataprao Matkar Versus Kishor Thansing Pawar & Another |
In the High Court of Bombay at Aurangabad |
09-05-2014 |
State of Maharashtra Versus Chandrashekhar @ Shekhar Javahir Gupta |
High Court of Judicature at Bombay |
17-04-2014 |
Shashi Shekhar @ Neeraj Versus State NCT of Delhi & Another |
High Court of Delhi |
11-03-2014 |
Life Insurance Corporation of India Versus Chander Shekhar |
National Consumer Disputes Redressal Commission NCDRC |
27-02-2014 |
Chandra Shekhar Versus State of U.P. |
High Court of Judicature at Allahabad |
18-02-2014 |
Chandra Shekhar Singh Versus District Judge & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
05-02-2014 |
Hazur Singh Versus Chander Shekhar |
High Court of Punjab and Haryana |
31-01-2014 |
Shekhar @ Chhotu & Another Versus The State (NCT of Delhi) |
High Court of Delhi |
27-01-2014 |
Chandra Shekhar Bharti & Others Versus The State of Bihar |
High Court of Judicature at Patna |
20-12-2013 |
Madhu Kumari & Another Versus Shekhar Bhadauria & Another |
High Court of Judicature at Allahabad |
13-12-2013 |
Chandra Shekhar Tripathi Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
17-10-2013 |
Shekhar s/o. Govindrao Kinkhede, Since deceased through L.Rs. & Others Versus Smt. Manjudevi w/o. Vinodkumar & Another |
In the High Court of Bombay at Nagpur |
11-09-2013 |
Shekhar Gupta Versus Raghubansh Prasad Tiwari |
High Court of Judicature at Patna |
27-08-2013 |
Shashi Shekhar Dwiwedi Versus State of Bihar & Others |
High Court of Judicature at Patna |
26-08-2013 |
Shekhar Naidu S/o Gopal Naidu Versus Municipal Corporation of Greater Mumbai |
High Court of Judicature at Bombay |
25-07-2013 |
Sudhanshu Shekhar Deo Versus Union Of India, through Director General & Others |
High Court of Judicature at Patna |