Some PAST Judgements / Case Laws similar to SHASHI INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 19-03-2021 10:13
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02-09-2020 |
Ajay Kashyap Versus Shashi Prabha Kashyap |
High Court of Chhattisgarh |
02-09-2020 |
Ajay Kashyap Versus Shashi Prabha Kashyap |
High Court of Chhattisgarh |
02-09-2020 |
Ajay Kashyap Versus Shashi Prabha Kashyap |
High Court of Chhattisgarh |
28-08-2020 |
Krishi Upaj Mandi Versus Shashi Prabha Devi & Others |
High Court of Chhattisgarh |
23-07-2020 |
Shashi Kumar Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
18-06-2020 |
Shashi Malhotra Versus Ashok Kumar |
National Consumer Disputes Redressal Commission NCDRC |
13-05-2020 |
Shashi Prabha Versus Dy. Director Of Consolidation Budaun & Others |
High Court of Judicature at Allahabad |
06-05-2020 |
Shashi Bala Jain Versus State of U.P & Others |
High Court of Judicature at Allahabad |
25-02-2020 |
Sandeep Kumar Saxena & Another Versus Shashi Srivastava & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-02-2020 |
The Registrar, Guru Gobind Singh University (GGSIPU) Versus Kumari Shashi & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
24-01-2020 |
Shashi Bhushan Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
06-01-2020 |
Shashi @ Sachin Versus State |
High Court of Delhi |
19-12-2019 |
Shashi Agrawal Versus Branch Manager, SBI Life Insurance Company Limited |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
09-10-2019 |
The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Secretary Versus Hanjong Energy & Technology Private Limited, Palakkadu, Represented by Its Managing Director, D. Saseendran @ Shashi Palazhi |
High Court of Kerala |
09-10-2019 |
The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Secretary Versus Hanjong Energy & Technology Private Limited, Palakkadu, Represented by Its Managing Director, D. Saseendran @ Shashi Palazhi |
High Court of Kerala |
09-10-2019 |
Mrinall Shashi Shekhar Versus The Election Commission of India, Nirvachan Sadan, New Delhi, through its Commissioner & Another |
In the High Court of Bombay at Nagpur |
30-08-2019 |
State Versus Shashi Kumar Gupta & Others |
High Court of Punjab and Haryana |
16-08-2019 |
Shashi Bhusan Versus Union of India, Represented by the Secretary, Department of Telecommunications, Ministry of Communications, Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
01-08-2019 |
Shashi Bhusan Prasad Versus Inspector General Central Industrial Security Force & Others |
Supreme Court of India |
18-07-2019 |
Shashi Kant Srivastava Versus State of U.P. Thru Secy. Irrigation & Others (S/S 1319/1996) |
High Court of Judicature at Allahabad |
15-07-2019 |
Sir Sobha Singh And Sons Pvt. Ltd. Versus Shashi Mohan Kapur(Deceased) Thr. L.R. |
Supreme Court of India |
10-05-2019 |
Shashi Purohit Versus Earthcon Construction Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
01-05-2019 |
Shashi Kumar & Another Versus Jhullo & Another |
High Court of Himachal Pradesh |
19-03-2019 |
Shashi Mimani Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
25-02-2019 |
Shashi Ranjan Kumar Versus Union of India & Others |
High Court of Delhi |
19-02-2019 |
Shashi Bhushan Pandey Versus Laxmi Prasad Baiswade |
High Court of Chhattisgarh |
14-02-2019 |
Shashi Kumar Mahajan & Others Versus State & Another |
High Court of Delhi |
08-02-2019 |
Shashi Adlakha Versus Housing Development Finance Corporation Ltd. |
High Court of Delhi |
04-02-2019 |
Tek Singh Versus Shashi Verma & Another |
Supreme Court of India |
04-02-2019 |
Tek Singh Versus Shashi Verma & Another |
Supreme Court of India |
16-01-2019 |
State of Himachal Pradesh Versus Shashi Kumar |
Supreme Court of India |
15-01-2019 |
Shashi Bhushan Kumar Versus State of Jharkhand |
High Court of Jharkhand |
08-01-2019 |
Shashi Prakash Khemka (Dead) Through LRs. & Another Versus NEPC Micon (Now called NEPC India Ltd.) & Others |
Supreme Court of India |
07-12-2018 |
Ramesh Chander Sethi & Another Versus Shashi Grover |
High Court of Delhi |
22-11-2018 |
Shashi Pravesh Rai & Another Versus State of U.P. |
High Court of Judicature at Allahabad |
25-09-2018 |
Shashi Bhushan Versus State of Haryana |
High Court of Punjab and Haryana |
07-09-2018 |
Shashi Versus Naveen Sanghavi |
High Court of Delhi |
05-09-2018 |
Rajasthan Financial Corporation & Another Versus Shashi Bala |
Supreme Court of India |
29-08-2018 |
Sunita Arora & Others Versus Shashi Bala |
High Court of Delhi |
21-08-2018 |
Archana Chopra Versus Shashi Roy & Others |
High Court of Delhi |
18-07-2018 |
Shashi Saraswat Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
03-07-2018 |
Vodafone Mobile Services Ltd., Rep. by its Director, regd. office at Peninsula Corporate Park Versus Shashi Kant Khetan |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
08-06-2018 |
Shashi Kant Sharma & Another Versus Dr. Manohar Lal Sindhwani (Consultant) & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
25-05-2018 |
Deepak Lamba Versus Shashi Malik |
High Court of Delhi |
14-05-2018 |
Shashi Versus State NCT of Delhi |
High Court of Delhi |
14-05-2018 |
Espee Enterprises India Versus Shashi |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
25-04-2018 |
Shashi Kant Vyas Versus State & Another |
High Court of Rajasthan Jodhpur Bench |
08-03-2018 |
Bharat Sanchar Nigam Ltd. Versus Shashi Kanta Rishi |
High Court of Delhi |
28-02-2018 |
Shashi Kumar Singh Team Leader Sales Caparo Engg. India Ltd. and Others V/S C.C.E. & S.T.-LTU, Delhi |
Customs Excise Service Tax Appellate Tribunal New Delhi |
12-02-2018 |
Pankaj Madhukar Deole @ Shashi Pankaj Madhukar Versus The State of Maharashtra & Another |
Supreme Court of India |
02-02-2018 |
Shashi Bhushan Prasad Versus Chief Post Master General & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-01-2018 |
Shashi Bahadur & Another Versus Malka Bahadur (Since Deceased) Through Her L.R. Abha Narain (Since Deceased) Through Her Lrs |
High Court of Delhi |
12-01-2018 |
Shashi Kala Versus Pravesh Chand Angra |
High Court of Himachal Pradesh |
15-12-2017 |
Indian Oil Corporation Ltd. & Others Versus Shashi Prabha Shukla & Another |
Supreme Court of India |
05-12-2017 |
M/s. Sri Kishan & Company Thru' Shashi Ranjan Gupta Versus The Commissioner of Trade Tax, U.P. Lucknow |
High Court of Judicature at Allahabad |
27-11-2017 |
Shashi Sharma Versus State of U.P. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
23-11-2017 |
Jayoti Kumari Sharma Versus Shashi Pal |
High Court of Himachal Pradesh |
31-10-2017 |
Shashi Parvatha Reddy Versus Deputy Commissioner of Income-tax-2 (International Taxation), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
19-07-2017 |
Shashi Bhusan Tripathy Versus Chief Information Commission, Odisha, Bhubaneswar & Others |
High Court of Orissa |
10-05-2017 |
Dr. Shashi Nayyar, Nayyar Institute of Heart & Super Specialty Versus Mandeep Singh |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
04-05-2017 |
Delhi Development Authority Versus Shashi Kant Goenka & Others |
Supreme Court of India |
31-03-2017 |
Shashi Kumar Dwivedi & Others Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
22-03-2017 |
G. Shashi Kumar Versus Telangana State Road Transport Corporation, rep. by its Managing Director & Another |
In the High Court of Judicature at Hyderabad |
20-03-2017 |
Shashi Jain V/S Punjab National Bank and Others. |
Debt Recovery Appellate Tribunal At Delhi |
23-02-2017 |
Mahaveer Sadhna Sansthan Versus Shashi Mathur & Another |
High Court of Rajasthan Jaipur Bench |
09-01-2017 |
School Management of Ring Midways Senior Secondary Public School Versus Shashi Rawat & Others |
High Court of Delhi |
03-01-2017 |
Shashi Kant Gaur Versus The State |
High Court of Delhi |
02-01-2017 |
Shashi Kumar & Others Versus State of H.P. |
High Court of Himachal Pradesh |
15-12-2016 |
Shashi Kant Versus State of Punjab |
High Court of Punjab and Haryana |
14-12-2016 |
Shashi Prabha Versus State of U.P. |
High Court of Judicature at Allahabad |
13-12-2016 |
Shashi V/S PNB Housing Finance Ltd. |
Debt Recovery Appellate Tribunal At Delhi |
08-12-2016 |
Shashi Singh Versus State of Rajasthan through its Secretary to Women and Child Development Department & Others |
High Court of Rajasthan Jaipur Bench |
05-12-2016 |
Girdhari Lal, son of Shri Sher Singh Versus Shashi Kumari |
High Court of Himachal Pradesh |
02-12-2016 |
Shashi Prabha Dwivedi Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
09-11-2016 |
Shashi Shekhar @ Neeraj Versus State of The NCT of Delhi & Others |
High Court of Delhi |
26-10-2016 |
Atiqurrahman Versus Shashi Kumar Dubey |
High Court of Judicature at Allahabad |
25-10-2016 |
H.U.D.A. & Another Versus Shashi Prabha Anand |
National Consumer Disputes Redressal Commission NCDRC |
23-09-2016 |
Reliance General Insurance Co. Ltd. Versus Shashi Sharma & Others |
Supreme Court of India |
23-09-2016 |
Deepak Rathaur & Another Versus Shashi Bhushan Lal Dass |
High Court of Delhi |
01-09-2016 |
Delhi Urban Shelter Improvement Board Versus Shashi Malik & Others |
High Court of Delhi |
18-08-2016 |
M/s. Sabari Exim Pvt., Ltd., Represented by its Managing Director Shashi Kumar, Chennai Versus SIMS Metal Management Limited, Australia |
High Court of Judicature at Madras |
03-08-2016 |
Shashi Prabha Dwivedi Versus State of U.P. |
High Court of Judicature at Allahabad |
08-07-2016 |
Shashi Bala Versus State Govt of NCT of Delhi & Others |
High Court of Delhi |
02-06-2016 |
State of Himachal Pradesh Versus Shashi Pal alias Babu |
High Court of Himachal Pradesh |
12-05-2016 |
Shashi Gupta & Another Versus State of Haryana & Others |
Supreme Court of India |
10-05-2016 |
Shashi Versus State of U.P. |
High Court of Judicature at Allahabad |
11-03-2016 |
K. Balajirao & Another Versus Shashi Kumar |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
04-03-2016 |
Vijay Kumar Versus Shashi Nag & Others |
High Court of Delhi |
09-02-2016 |
Shashi Goil & Another Versus State Govt. of NCT of Delhi & Another |
High Court of Delhi |
20-01-2016 |
Shashi Kant Tripathi Versus The Union of India through the Secretary/Director General of Posts, New Delhi & Others |
Central Administrative Tribunal Lucknow Bench |
15-01-2016 |
Shashi Kala Sharma Versus Allahabad Bank & Another |
Debts Recovery Appellate Tribunal at Allahabad |
15-01-2016 |
Shashi Kala Sharma Versus Allahabad Bank & Another |
Debts Recovery Appellate Tribunal at Allahabad |
21-12-2015 |
Shriram General Insurance Company Limited Versus Shashi Bala & Others |
High Court of Punjab and Haryana |
10-12-2015 |
Massan Khan Versus Shashi Bala Gupta |
High Court of Judicature at Allahabad |
03-12-2015 |
Shashi Bala Sharma Versus CAT, Chandigarh Bench & Others |
High Court of Punjab and Haryana |
28-08-2015 |
Shashi Gupta Versus Govt. of NCT of Delhi, Through the Chief Secretary, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
19-08-2015 |
Ram Prakash Versus Shashi Bala Bajitpuria & Others |
High Court of Rajasthan |
11-08-2015 |
United India Insurance Co. Ltd. Versus Shashi Prabha Sharma & Others |
High Court of Judicature at Allahabad |
22-07-2015 |
Shashi Jain Versus Central Bank Karmchari Grih Nirman Sahkari Samiti |
High Court of Judicature at Allahabad |
03-07-2015 |
The Oriental Insurance Company Ltd. Versus Shashi Devi & Others |
High Court of Judicature at Allahabad |