Some PAST Judgements / Case Laws similar to SHARDA INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 05-06-2022 10:49
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15-02-2022 |
Sharda Mandir High school, Harishchandra Goregaonkar Marg Gamdevi, Mumbai Versus The Commissioner of Income tax ( Exemption), Mumbai |
Income Tax Appellate Tribunal Mumbai |
16-09-2021 |
Sharda Taram Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
02-03-2021 |
Vishal Sahu & Another Versus Sharda Pradad & Others |
High Court of Madhya Pradesh |
13-07-2020 |
Mahender Kumar Sharda Versus State & Another |
High Court of Delhi |
03-07-2020 |
Sharda Verma Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
18-06-2020 |
Sanjay Kumar Sharda Versus State of Jharkhand & Others |
High Court of Jharkhand |
27-04-2020 |
Udyavara R. Acharya & Another Versus Jugal Kishor Jagannath Sharda Zenith Co-operative Housing Society Ltd. |
High Court of Judicature at Bombay |
03-03-2020 |
Municipal Corporation of Greater Bombay through P.P. Dhawade V/S Sharda Sanghvi & Another |
High Court of Judicature at Bombay |
17-01-2020 |
Rajendra Saxena & Another Versus Sharda Ratnam & Another |
High Court of Judicature at Bombay |
19-12-2019 |
Gurukul Shikshan Prasarak Mandal, (through its Secretary/Chairman) & Others Versus Sharda Ashok Suryagandh & Others |
High Court of Judicature at Bombay |
11-12-2019 |
M/s. AGC-SCCPL JV A Joint Venture of M/s. A.G. Construction & Sharda Construction & Corporation Pvt. Ltd. Through its Authorized Signatory Mohammad Arif Khan Versus State of Maharashtra, through : the Principal Secretary, Public works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
11-12-2019 |
M/s. AGC-SCCPL JV A Joint Venture of M/s. A.G. Construction & Sharda Construction & Corporation Pvt. Ltd. Through its Authorized Signatory Mohammad Arif Khan Versus State of Maharashtra, through : the Principal Secretary, Public works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
13-11-2019 |
Chandrawati Devi & Another Versus Sharda Gupta & Others |
High Court of Sikkim |
24-10-2019 |
Rajender @ Rajesh @ Raju; Raj Kumar @ Raju; Sharda Jain Versus State (Nct of Delhi) |
High Court of Delhi |
15-10-2019 |
Sharda Mittal, Barnala Versus Union of India through the Secretary to the Govt. of India, Ministry of Communication & I.T. Department of Post, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
12-07-2019 |
United India Insurance Company Ltd. Versus Sharda Associates, Uttarakhand |
National Consumer Disputes Redressal Commission NCDRC |
05-04-2019 |
Sharda Devi Versus State of Bihar & Others |
High Court of Judicature at Patna |
02-04-2019 |
Sharda Nilkanth Sable & Others Versus The Oriental Insurance Co. Ltd., Through its Manager |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
13-03-2019 |
Daulat Ram Kapoor Versus Ushma Sharda |
High Court of Delhi |
11-03-2019 |
Sharda Pareek Versus Assistant Commissioner of Income Tax & Another |
Supreme Court of India |
29-01-2019 |
Sharda Prasad & Another Versus State of M.P. |
High Court of Madhya Pradesh |
22-01-2019 |
Sharda Rani Chhabada & Others Versus Rajjan Prasad (Dead) & Others |
High Court of Chhattisgarh |
20-12-2018 |
Sharda Nand Lal Das & Another Versus The Assistant Labour Commissioner, (Central) & Others |
In the High Court of Bombay at Nagpur |
28-11-2018 |
Govind Singh Versus Sharda |
High Court of Rajasthan Jaipur Bench |
20-11-2018 |
Ram Raj Chaurasia Versus Sharda Devi & Another |
Supreme Court of India |
14-11-2018 |
Gaurav Sharda & Others Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
19-09-2018 |
Food Corporation of India Versus M/s Sharda Trading Company |
High Court of Punjab and Haryana |
06-09-2018 |
Prakash Narain V/S Sharda Prasad and Others. |
High Court of Chattisgarh at Bilaspur |
05-09-2018 |
Sharda Capsec Ltd. Versus State of NCT of Delhi & Others |
High Court of Delhi |
14-08-2018 |
N. Mukeshbhai Shah Versus Sharda Fuels (India) Ltd. Thr Chairman/Managing |
High Court of Gujarat At Ahmedabad |
29-05-2018 |
Sharda Devi Versus Sachin Pratap Singh & Others |
High Court of Delhi |
02-02-2018 |
Allahabad Development Authority Versus Sharda Devi |
National Consumer Disputes Redressal Commission NCDRC |
11-01-2018 |
Shree Sharda Chains Pvt. Ltd. Versus Parsvnath Developers Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
21-12-2017 |
Commissioner of Central Excise V/S Sharda Industries |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
23-11-2017 |
Israel Aerosplace Industries Liaison Office Versus Shri Sharda Institute of Indian Management |
High Court of Delhi |
06-10-2017 |
Ramshree Sen Versus Sharda Sharma |
High Court of Madhya Pradesh Bench at Gwailor |
01-09-2017 |
Kee Projects Ltd. Versus Sharda Rawat |
National Company Law Appellate Tribunal |
31-08-2017 |
Commissioner of C. Ex., Kanpur V/S Sharda Computer Forms Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
10-07-2017 |
Sharda Devi Versus Union of India & Others |
Armed Forces Tribunal Chandigarh Bench at Chandimandir |
31-05-2017 |
Richa Sharda Versus Union of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
09-05-2017 |
Angel Broking Ltd. & Another Versus Sharda Kapur & Another |
High Court of Delhi |
08-05-2017 |
Ganesh Ram Bhatt Versus Sharda Devi Sanskrit Vidyapeeth & Another |
High Court of Delhi |
05-05-2017 |
Mohit Sharda Versus Bank of Baroda & Another |
National Consumer Disputes Redressal Commission NCDRC |
12-04-2017 |
Sharda Prasad Tripathi Versus The State of M.P. |
High Court of Madhya Pradesh Bench at Jabalpur |
03-03-2017 |
Sharda Bai Versus Manager, Liberty Videocon General Insurance Company Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
16-02-2017 |
Regional Provident Fund Commissioner Versus Sharda & Others |
In the High Court of Bombay at Nagpur |
13-02-2017 |
Baljinder Versus Sharda Gupta |
High Court of Punjab and Haryana |
09-01-2017 |
Sharda Choudhary & Others Versus Mal Singh & Others |
High Court of Rajasthan Jaipur Bench |
21-12-2016 |
Sharda Versus Surat Singh |
High Court of Himachal Pradesh |
16-12-2016 |
National Insurance Company Limited, Through its Branch Manager Versus Sharda & Others |
In the High Court of Bombay at Nagpur |
01-12-2016 |
Sharda Versus Manohar Das |
High Court of Rajasthan Jodhpur Bench |
03-10-2016 |
Sharda Rani Chawla & Others Versus Dr. P.K. Chawla & Others |
High Court of Delhi |
15-09-2016 |
M/s Sharda Fuels India Ltd Versus Registrar of Companies |
High Court of Judicature at Allahabad |
29-07-2016 |
Sharda & Others Versus The Collector, Buldana Collectorate & Others |
In the High Court of Bombay at Nagpur |
21-07-2016 |
Sharda Versus State of Maharashtra, Through its Principal Secretary Department of Home & Others |
In the High Court of Bombay at Aurangabad |
08-07-2016 |
Sharda Devi Sanskrit Vidyapeeth Versus Director of Education & Another |
High Court of Delhi |
28-06-2016 |
Sharda Jayakumar Versus Ravikant Sharma & Another |
High Court of Judicature at Bombay |
15-06-2016 |
Sharda Devi Versus State of U.P. |
High Court of Judicature at Allahabad |
18-05-2016 |
Dr. Satpal Kaur, Sharda Hospital Versus Veerpal Kaur |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
16-05-2016 |
State of Rajasthan Versus Sharda |
High Court of Rajasthan |
06-05-2016 |
Prem Sagar Sharma Versus Sharda Devi & Others |
High Court of Himachal Pradesh |
01-04-2016 |
The Haryana Urban Development Authority, through its Estate Officer, Hisar Versus Sharda Garg |
Haryana State Consumer Disputes Redressal Commission Panchkula |
07-01-2016 |
Sharda Vidyapith Versus Bachusinh Fatesinh Solanki |
High Court of Gujarat At Ahmedabad |
22-12-2015 |
Commissioner of Income-tax, Delhi Versus Sharda Sinha |
High Court of Delhi |
05-11-2015 |
Preeti Sharda Versus State of Rajasthan & Others |
High Court of Rajasthan |
05-11-2015 |
Preeti Sharda Versus State of Rajasthan & Others
|
High Court of Rajasthan |
11-09-2015 |
Sharda Prasad Bais & Another Versus Mst. Amrouti & Others |
High Court of Madhya Pradesh |
19-08-2015 |
Mithilesh Kumari Versus Sharda |
High Court of Judicature at Allahabad |
23-07-2015 |
Sharda Vaibhav Karandikar Versus Vaibhav Kiran Karandikar |
In the High Court of Bombay at Nagpur |
02-07-2015 |
Sharda Prasad & Others Versus Dy. Director of Consolidation Varanasi & Others |
High Court of Judicature at Allahabad |
18-05-2015 |
Prakash G. Tahilramani (Since Deceased) Through Sharda Bhagat Versus DDA |
High Court of Delhi |
17-04-2015 |
Commissioner of Income-tax-9 Versus Sharda Worldwide Exports (P.) Ltd. |
High Court of Judicature at Bombay |
26-03-2015 |
Sharda Prasad Tiwari Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
10-03-2015 |
Sharda Devi & Others Versus Dy. Director of Consolidation & Others |
High Court of Judicature at Allahabad |
18-02-2015 |
Kishan Lal Barwa Versus Sharda Saharan & Another |
High Court of Judicature at Allahabad |
05-01-2015 |
Sandeep Sharda Versus ICICI Bank Limited Through Authorised Officer |
National Consumer Disputes Redressal Commission NCDRC |
14-11-2014 |
Hercules Hoists Limited of Minerva Industrial Estate Versus Sharda V. Chawla Trading as C.S. Hoists (India) & Another |
Intellectual Property Appellate Board |
31-10-2014 |
Ramlal Pandey Prop, M/s. Maa Sharda Borewell & Another Versus Shyam Narayan Dwivedi |
National Consumer Disputes Redressal Commission NCDRC |
17-10-2014 |
NHPC Versus Sharda Devi & Others |
High Court of Himachal Pradesh |
18-09-2014 |
Sharda Nand Singh @ Sadanand Singh & Another Versus The State of Bihar |
High Court of Judicature at Patna |
24-07-2014 |
Sharda Poly Colours Pvt. Ltd. & Others Versus Sanjay |
In the High Court of Bombay at Nagpur |
21-05-2014 |
Ajay Kumar Sharda Versus Secretary, Governor of Rajasthan & Others |
High Court of Rajasthan |
01-05-2014 |
United India Insurance Company Limited through Manager Versus Sharda Associates |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
30-04-2014 |
Sharda Sharma & Others Versus UOI & Others |
High Court of Delhi |
21-04-2014 |
Sharda V/S Shri Kavi Kalidas Shikshan Sanstha and Others. |
In the High Court of Bombay at Nagpur |
01-04-2014 |
Manohar Pandit Marathe Versus President, Sharda Vidya Prasarak Mandal & Others |
In the High Court of Bombay at Aurangabad |
20-03-2014 |
Maa Sharda B.Ed. College Versus National Council for Teacher Education & Others |
High Court of Madhya Pradesh |
05-03-2014 |
Maya Academy of Advanced Cinematics & Another Kritika Sharda |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
05-03-2014 |
Maya Academy of Advanced Cinematics & Another Versus Kritika Sharda |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
06-02-2014 |
Kanha Sweet Shop Through its Prop. Natawar Lal Sharda Versus Mohan Lal Prajapat |
National Consumer Disputes Redressal Commission NCDRC |
30-01-2014 |
Gita Rani Dutta Versus Sharda Kushal @ Sarda Kushal |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-01-2014 |
Sharda Education Trust Versus Appellate Authority |
High Court of Gujarat At Ahmedabad |
22-01-2014 |
ICICI Bank Limited, through authorized Office Versus Sandeep Sharda |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
17-01-2014 |
State of Gujarat on Behalf of Makwana Natvarlal Danabhai Dru Versus Pravinbhai Jethalal Thakkar Sharda Bhuvan Nr Vrundavan Nag |
High Court of Gujarat At Ahmedabad |
31-10-2013 |
M/s. Bright Electricals Versus Sharda Rani Champa Lal Jain & Another |
Intellectual Property Appellate Board |
25-10-2013 |
M/s. Focus Optic Versus Vikas Gulati & Smt. Sharda Gulati Trading as M/s. Focus Vision Care & Another |
Intellectual Property Appellate Board |
21-10-2013 |
Sharda & Others Versus Ratilal & Others |
In the High Court of Bombay at Nagpur |
18-09-2013 |
Mandir Shri Garud Govindji Banke Loharpur, Shivpuri Versus Sharda Arora & Others |
High Court of Madhya Pradesh |
01-08-2013 |
Balaram Ghosh Versus Mrs. Sharda Devi & Others |
High Court of Judicature at Calcutta |
14-06-2013 |
Sharda Polycolours Private Limited & Others Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |