DIN: 00063481

SHARAN BANSAL

Companies Associated
CIN Company Name Status
U93000WB2016NPL218051 ENTREPRENEURS ORGANIZATION KOLKATA Active
U27109WB2003PLC096555 BANSAL CYLINDERS & TUBES LIMITED Amalgamated
U64202WB1994PLC063002 SKIPPER TELELINK LIMITED Active
AAM-2052 SKIPPER-METZER INDIA LLP Active
U70102WB2003PLC096549 SKIPPER REALTIES LIMITED Active
U27310WB2007PTC115291 VAIBHAV METALS PRIVATE LIMITED Active
U25190WB2007PTC115277 SKIPPER POLYPIPES PRIVATE LIMITED Active
L40104WB1981PLC033408 SKIPPER LIMITED Active
U27310WB2007PTC115337 UTSAV ISPAT PRIVATE LIMITED Active
U25200WB1993PLC060734 SKIPPER PLASTICS LIMITED Active
U27109WB2003PLC096409 SKIPPER INFRASTRUCTURE LIMITED Amalgamated
U51909WB1994PTC066950 VISHWAJYOTI TRACON PVT TD Amalgamated


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