Some PAST Judgements / Case Laws similar to SHANTI INDIA PVT LTD
Last Checked Past / Closed Litigation On 25-03-2021 04:02
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18-01-2021 |
Employers in relation to the management of Katras Area of M/s. Bharat Coking Coal Limited, through General Manager (P)/Legal Sri Santosh Kumar Singh, District & Others Versus Shanti Kumari |
High Court of Jharkhand |
05-11-2020 |
Shanti Devi Alias Shanti Mishra Versus Union of India & Others |
Supreme Court of India |
03-11-2020 |
Shanti Bai Versus Daneshwar Singh Raghuvanshi & Others |
High Court of Chhattisgarh |
25-09-2020 |
Shanti Ranjan Das Versus The District Election Officer, 17-Barasat Parliamentary Constituency |
High Court of Judicature at Calcutta |
20-07-2020 |
M/s Shanti Enggicon Private Limited Versus State of Chhattisgarh & Another |
High Court of Chhattisgarh |
26-06-2020 |
Shanti Subba & Others Versus Jashang Subba |
High Court of Sikkim |
26-06-2020 |
Shanti Subba & Others Versus Jashang Subba |
High Court of Sikkim |
18-02-2020 |
Shanti Bhatt & Others Versus Indian Railway Catering & Tourism Corporation Ltd., New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
07-01-2020 |
Shanti Chandra Pal & Another Versus State of West Bengal |
High Court of Judicature at Calcutta |
20-12-2019 |
Dr. Penumala Viswa Shanti Versus The Station House Officer |
High Court of for the State of Telangana |
03-12-2019 |
Shanti Agarwala & Others Versus Anil Chorone Roquitte & Others |
High Court of Judicature at Calcutta |
15-11-2019 |
The Superintendent, Chandannagar Sub-Divisional Hospital & Another Versus Shanti Chowdhuri & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-11-2019 |
Lilavati Kirtilal Mehta Medical Trust Versus M/s. Unique Shanti Developers & Others |
Supreme Court of India |
30-10-2019 |
Shanti Devi Versus Late Shri Nandlal, Through Legal Representatives |
High Court of Rajasthan |
19-09-2019 |
Shanti Devi Versus State |
High Court of Delhi |
12-09-2019 |
Dileep Kumar Shaw Versus Shanti Ray & Another |
High Court of Judicature at Calcutta |
11-09-2019 |
Shanti Devi Versus Ashok Kumar |
High Court of Punjab and Haryana |
31-07-2019 |
Shanti Devi Versus State (NCT of Delhi) & Another |
High Court of Delhi |
22-07-2019 |
Shanti Kumar Jain Versus U.P. Jal Nigam Lucknow Thru Managing Director & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
17-07-2019 |
Shanti Lata Ghosh & Another Versus M/s. Diaya Entrepreneur & Others & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
19-06-2019 |
Late Shanti Devi Versus Raj Kumar Gupta & Another |
High Court of Judicature at Patna |
18-06-2019 |
Kanta @ Shanti Versus Manjulabai @ Kholki |
In the High Court of Bombay at Nagpur |
14-06-2019 |
Senior Superintendent of Police Versus Shanti Devi & Another |
High Court of Uttarakhand |
28-05-2019 |
Shanti Ram Versus Kali Dass |
High Court of Himachal Pradesh |
28-05-2019 |
Hari Narayan Versus Shanti Devi |
High Court of Judicature at Allahabad |
01-04-2019 |
Shanti Devi @ Rama Devi & Another Versus State of U.P. |
High Court of Judicature at Allahabad |
01-04-2019 |
Mohan Lal Pippal Versus Shanti Devi & Others |
High Court of Punjab and Haryana |
28-03-2019 |
Shanti Bai & Another Versus Kartik Das & Another |
High Court of Chhattisgarh |
01-03-2019 |
Bellary Zilla Gani Karmikara Sangha Shanti Nivas Versus Union of India & Others |
High Court of Karnataka |
21-01-2019 |
Shanti Lal & Another Versus Ganesh Lal |
High Court of Rajasthan Jodhpur Bench |
14-01-2019 |
Shanti Lal Kankariya, Chhattisgarh Versus State of Chhattisgarh through Station House Officer, Police Station Bhatapara (Town) & Another |
High Court of Chhattisgarh |
27-11-2018 |
Krishnavatar Sharma Versus Shanti Devi & Another |
High Court of Rajasthan Jaipur Bench |
13-11-2018 |
K. Shanti Bala Devi Versus The Union of India, Through the Secretary to the Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-11-2018 |
Managing Director, ANL Parcel Service, Hyderabad & Another Versus M/s. Mahadev Opticals, Rep. by Shanti Chowdary |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
01-11-2018 |
Shanti Banerjee Widow Versus Prabhat Kumar |
High Court of Jharkhand |
01-11-2018 |
Smt. Shanti Bai, Chhattisgarh & Another Versus Rexonadas, Chhattisgarh & Others |
High Court of Chhattisgarh |
18-09-2018 |
Shanti Punia Versus Pawan Kumar |
High Court of Himachal Pradesh |
10-08-2018 |
Dr. Shanti Patel Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
03-08-2018 |
Shanti Kumbhat Versus Union of India, Rep. by its Ministry of Corporate Affairs Shastri Bhawan, New Delhi & Another |
High Court of Judicature at Madras |
06-07-2018 |
Shanti Bhushan Versus Supreme Court of India Through Its Registrar & Another |
Supreme Court of India |
05-07-2018 |
Satish Kumar Gupta Versus Shanti Swaroop Gupta & Others |
High Court of Delhi |
02-07-2018 |
Shanti Mishra Versus Samuel |
High Court of Judicature at Allahabad |
18-06-2018 |
Shanti Lal Meena Versus The State Bank of India & Others |
High Court of Rajasthan Jodhpur Bench |
13-06-2018 |
Au Small Finance Bank Ltd. Versus Prabhu Shanti Real Estate P. Ltd. |
National Company Law Tribunal New Delhi |
31-05-2018 |
National Insurance Co. Ltd. Versus Shanti Sugar Industries |
National Consumer Disputes Redressal Commission NCDRC |
15-05-2018 |
Shanti Devi & Others Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
02-04-2018 |
Shanti Devi & Others Versus State of Haryana & Others |
Supreme Court of India |
02-01-2018 |
Shanti Dey @ Santi Dey Versus Sri Suvodeep Saha |
High Court of Judicature at Calcutta |
18-12-2017 |
Reliance General Insurance Company Ltd. & Others Versus Maa Yog Shanti |
National Consumer Disputes Redressal Commission NCDRC |
17-11-2017 |
Shanti Ramanand Sagar & Others Versus Commissioner of Income-Tax |
High Court of Judicature at Bombay |
17-11-2017 |
Shanti Versus Sumanlata & Others |
High Court of Rajasthan Jaipur Bench |
13-11-2017 |
Shanti Devi Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
06-11-2017 |
Shanti Sugar Industries Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
27-09-2017 |
Shiv Shanti Exim Pvt. Ltd V/S CC (Sea), Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
20-09-2017 |
M/s Goyal Fashions Ltd. Versus M/s. Shanti Vijay Jewellers & Another |
High Court of Delhi |
08-09-2017 |
Vijay Singh Versus Shanti Devi & Another |
Supreme Court of India |
21-08-2017 |
Legal Representatives of Late Shanti Mal Versus Nirmala |
High Court of Rajasthan |
03-07-2017 |
Shanti Devi & Others Versus Laxmi Devi & Others |
High Court of Delhi |
12-05-2017 |
Shanti Devi Versus Jagdish Lal |
High Court of Judicature at Allahabad |
11-05-2017 |
Municipal Council, Umaria Versus Brahma Kumari Laxmi Behan Adhyatmik Geeta Gyan Ganga Raj Yog Seva Kendra, Shanti Marg, Umaria (M. P.) |
High Court of Madhya Pradesh |
01-05-2017 |
Shanti Devi Chopra Versus Kailash Kalani & Another |
High Court of Rajasthan |
28-04-2017 |
Shanti Devi V/S Authorized Officer, Canara Bank and Others. |
Debts Recovery Tribunal Allahabad |
18-04-2017 |
New India Assurance Co. Ltd. Versus Shanti Bopanna & Others |
Supreme Court of India |
07-04-2017 |
Mohan & Others Versus Shanti Bai & Others |
High Court of Rajasthan Jaipur Bench |
28-03-2017 |
Shanti Lal Joshi Versus Lalit Sharma |
High Court of Rajasthan Jodhpur Bench |
09-03-2017 |
Basti Ram Versus Shanti & Others |
High Court of Rajasthan Jodhpur Bench |
02-03-2017 |
S. Shanti, No. 14812638w Nk/Dvr (Mt), S. Through Preetha, Wife of S. Shanti Versus Union of India Through, Secretary To Govt. of India, Ministry of Defence, South Block, New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
21-02-2017 |
G. Palvannan & Another Versus J. Jai Shanti & Another |
Before the Madurai Bench of Madras High Court |
07-02-2017 |
Shanti Swaroop Sharma Versus Rajesh Kumar Saxena |
High Court of Judicature at Allahabad |
07-02-2017 |
Shanti Swaroop Sharma Versus Rajesh Kumar Saxena |
High Court of Judicature at Allahabad |
31-01-2017 |
Dr. Akhilesh Kumar Gupta Versus Shanti Devi |
High Court of Judicature at Allahabad |
25-01-2017 |
Shanti Devi Sahu Versus State of U.P. |
High Court of Judicature at Allahabad |
05-01-2017 |
Shanti Devi Versus State of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
22-12-2016 |
M/s. Shanti Enterprises Versus Union of India |
High Court of Judicature at Bombay |
13-12-2016 |
Durga Versus Shanti Lal |
High Court of Rajasthan |
06-12-2016 |
Lr's of Bheru Singh Versus Guru Shri Shanti Sadan Trust & Others |
High Court of Rajasthan Jodhpur Bench |
25-11-2016 |
Shanti Devi Versus The State Of Rajasthan & Others through District Collector,Barmer |
High Court of Rajasthan Jodhpur Bench |
18-11-2016 |
Inder Kaur & Others Versus Shanti Devi & Others |
High Court of Himachal Pradesh |
04-10-2016 |
M/s. Shanti Guru Marketing Rep. by its Proprietor Sripal Sanghvi Chinnakamala Street, Trichy Versus The Assistant Commissioner (CT), Mallamchanndai I Circle, Trichy & Another |
Before the Madurai Bench of Madras High Court |
29-09-2016 |
Shanti Devi Agarwal Versus W.B.S.E.D.C.L. & Others |
High Court of Judicature at Calcutta |
31-08-2016 |
M/s. Shanti Conductors(P) Ltd. Another Versus Assam State Electricity Board & Others |
Supreme Court of India |
11-08-2016 |
Shanti Devi Versus State of U.P. |
High Court of Judicature at Allahabad |
09-08-2016 |
Shanti Devi & Others Versus Dr. Rahul Khanna & Others |
High Court of Uttarakhand |
08-08-2016 |
State of Gujarat Versus Shanti Exports Ltd. |
High Court of Gujarat At Ahmedabad |
04-07-2016 |
Mritunjoy Nath & Another Versus Shanti Debnath & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
25-06-2016 |
Shanti Nagar Grih Nirman Sahakari Sanstha Maryadit Versus Manorama & Others |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
20-05-2016 |
Shanti alias Satiya Versus Phoolan Dullaiya & Others |
High Court of Judicature at Allahabad |
11-05-2016 |
Shanti Versus Dharmpal Singh |
High Court of Judicature at Allahabad |
22-04-2016 |
Shanti Devi Saksena & Others Versus Narendra Kumar Sethi |
High Court of Rajasthan Jaipur Bench |
11-04-2016 |
Shanti Ram & Others Versus Nirmala & Others |
High Court of Punjab and Haryana |
01-04-2016 |
Surya Prakash Tiwari & Others Versus Shanti Devi & 10 Others |
High Court of Judicature at Allahabad |
31-03-2016 |
Mala Jona & Others Versus Shanti Devi Parakh (Since Deceased) Through LRs & Others |
High Court of Chhattisgarh |
29-03-2016 |
Huda & Another Versus Pt. Makhan Lal Shanti Devi Dharmarth Trust |
National Consumer Disputes Redressal Commission NCDRC |
17-03-2016 |
Shanti Public Senior Secondary School, Palwal, through Versus Vinod Rawat (minor) son of Shri Bir Singh Rawat, Resident of Village Farizanpur Khedla, Tehsil & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
14-03-2016 |
Shanti Devi Versus Fuli Devi & Another |
High Court of Rajasthan |
01-03-2016 |
Shanti Devi & Another Versus Life Insurance Corp. of India & Others |
National Consumer Disputes Redressal Commission NCDRC |
01-03-2016 |
Paonam Shantikumar @ Shanti Versus District Magistrate, Imphal West Manipur & Others |
High Court of Manipur |
01-03-2016 |
Shanti Devi & Another Versus Life Insurance Corp. of India & Others |
National Consumer Disputes Redressal Commission NCDRC |
18-02-2016 |
M.P. Madhya Kshetra Vidyut Vitran Company Limited Versus Shanti Devi |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
16-02-2016 |
Dr. Om Prakash Gupta Versus Shree Shanti Grih Nirman Sahakari Sanstha Maryadit Gwalior & Others |
High Court of Madhya Pradesh Bench at Gwailor |