SESHADRI AND CO PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Karnataka.Strike Off |
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CIN U31909KA1976PTC002992 |
ROC RoC-Bangalore |
Incorporation Date 28-04-1976 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 002992 |
Registration Date 28-04-1976 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date 30-09-2009 |
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Last Balance Sheet Date 31-03-2009 |
Financials |
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Authorized Capital Rs. 10,00,000 |
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Paid Up Capital Rs. 6,00,000 |
Contact Information |
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E-Mail Address atuladvocate@gmail.com |
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Registered Address NO.20/1, 18TH CROSS,MALLESWARAMA WEST, BANGALORE. BANGALORE. KA 560055 IN |
TradeMarksTotal 0 marks found. |
Directors |
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| DIN | Name | Since |
| 01880592 | SARALA SESHADRI | 28-04-1976 |
| 01880578 | KOLAR NARAYANSASTRY SHESHADRI | 28-04-1976 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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