Some PAST Judgements / Case Laws similar to SENIOR INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 16-01-2021 01:58
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23-12-2020 |
M/s. NCC Ltd., Represented by its Senior Manager P. Narasimhan Versus M/s. Indian Institute of Technology, Madras, Represented by its Director & Another |
High Court of Judicature at Madras |
21-12-2020 |
Samiksha Narahari Versus SSLT Gujarat Senior Secondary School & Another |
High Court of Delhi |
02-12-2020 |
The Directorate of Revenue Intelligence, (Represented by the Senior Intelligence Officer) Chennai Versus Abdullah & Another |
High Court of Judicature at Madras |
01-12-2020 |
National Small Industries Corporation Ltd.(NSIC), Rep. By Its Senior Branch Manager, Sri Vinod Vyas, Assam Versus Allahabad Bank Rep. By Its Managing Director Annd Ceo, Kolkata & Others |
High Court of Gauhati |
24-11-2020 |
Senior General Manager H & R Johnson India Pvt Ltd. Mumbai & Another Versus Prajuwal Biswas |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
18-11-2020 |
P.V. Rao Versus Senior Intelligence Officer, Directorate General of GST Intelligence & Others |
High Court of Delhi |
18-11-2020 |
The Senior Geologist Department of Mining & Geology, Kozhikode Versus M.S. Thankachan |
High Court of Kerala |
29-10-2020 |
D. Selvan Christopher Senior Personal Clerk Public Department, Secretariat,Chennai & Others Versus The State of Tamil Nadu, Represented by its Secretary to Government, Personnel and administrative Reforms Department, Chennai |
High Court of Judicature at Madras |
16-10-2020 |
V. Anbaiyan Versus The Tribunal under the Maintenance & Welfare of Parents & Senior Citizens Act, 2007, Presided over by the Revenue Divisional Officer, Kanyakumari & Another |
Before the Madurai Bench of Madras High Court |
15-10-2020 |
Senior Manager, Life Insurance Corporation of India Versus Rajesh Kumar |
National Consumer Disputes Redressal Commission NCDRC |
09-10-2020 |
Somasundaram Versus The Senior Regional Manager, Agriculture Insurance Company of India Ltd. & Others |
Before the Madurai Bench of Madras High Court |
30-09-2020 |
The Management, M/s. Ambattur Fashion India Private Limited, Ambattur, Rep. by its Senior Executive Vice President Harish Dwarakanathan Versus Government of Tamil Nadu, Rep. by its Additional Chief Secretary, Labour and Employment (A1) Department, Chennai & Another |
High Court of Judicature at Madras |
22-09-2020 |
Bhilai Engineering Corporation Ltd., Through Madhavdas K., Authorised Signatory Bec Nandinin Road Industrial Area, Chhattisgarh Versus United India Insurance Company Ltd. Through Senior Divisional Manager, Chhattisgarh |
National Consumer Disputes Redressal Commission NCDRC |
14-09-2020 |
Tamil Nadu Atomic Power Employees Union (A Government of India Enterprise), Rep.by its President, Kanchipuram Versus Nuclear Power Corporation of India Ltd., (A Government of India Enterprise), Rep.by its Senior Manager(Personal & Industrial Relations), Madras Atomic Power Station, Kanchipuram |
High Court of Judicature at Madras |
20-08-2020 |
M/s. Vantage Advertising Pvt. Ltd., Represented by its Authorised Signatory & Senior Operations Manager, A. Amalanathan Versus Coimbatore City Municipal Corporation, Represented by its Commissioner, Coimbatore & Another |
High Court of Judicature at Madras |
18-08-2020 |
Tamil Nadu Handloom Weavers- Co-op. Society Ltd., Chennai, Rep.by its Senior Regional Manager Versus The Deputy Commissioner of Labour, [Authority under the payment of Gratuity Act, 1972] Office of Joint Commissioner of Labour, Chennai & Others |
High Court of Judicature at Madras |
15-07-2020 |
Nasir @ Nasir Ulla Khan & Another Versus The State of Karnataka, Represented by the Senior Public Prosecutor, Bengaluru |
High Court of Karnataka |
30-06-2020 |
Parasnath Tiwari Versus Senior Post Master, Post Office Head Office, Uttar Pradesh |
National Consumer Disputes Redressal Commission NCDRC |
24-06-2020 |
M.P. Satheesan, Senior Manager (Retired), Kannur District Co-Operative Bank, Kannur Versus The Kannur District Co-Operative Bank, Represented by General Manager, Kannur & Others |
High Court of Kerala |
17-06-2020 |
S. Selvam Versus The Senior Manager – HRD Air India Limited, (Now known as National Aviation Company of India Limited), Chennai & Others |
High Court of Judicature at Madras |
11-06-2020 |
Hanumanthappa Pathrera Lakshmana Versus State by Senior Intelligence Officer, Directorate General of Goods & Service Tax Intelligence, Bengaluru |
High Court of Karnataka |
02-06-2020 |
K. Saravanakumar Versus The Senior Regional Manager, Tamil Nadu State Marketing Corporation Ltd., Coimbatore & Another |
High Court of Judicature at Madras |
11-05-2020 |
M/s. Kopalle Pharma Chemicals Pvt. Ltd. Versus Senior Intelligence Officer |
High Court of for the State of Telangana |
05-05-2020 |
The Manager, Wallardie Estate, Harrisons Malayalam Ltd., Vandiperiyar, Represented by Senior Manager (Legal), Sumith Babu Versus The Regional Provident Fund Commissioner, Employees Provident Fund Organization, Regional Office, Kottayam & Others |
High Court of Kerala |
21-04-2020 |
For the Appellants: Amit Saxena (Senior Advocate) assisted by Abhishek Srivastava, Advocates. For the Respondent: Ajit Kumar, Punit Khare, Advocates. |
High Court of Judicature at Allahabad |
30-03-2020 |
Dr. A.E. Chelliah, Senior Advocate Versus The Chairman & Members of the Bar Council of Tamizh Naadu & Puducherry Represented by its Secretary High Court Complex, Chennai & Another |
High Court of Judicature at Madras |
19-03-2020 |
R. Raghavan, Partner of Dinamalar Group, Dinamalar (RF) New Standard Press Annex, Trichy & Others Versus Educomp Solutions Ltd, Through its Senior Manager Nithish Kumar & Others |
Before the Madurai Bench of Madras High Court |
09-03-2020 |
The Senior General Manager, Heavy Alloy Penetrator Project Ministry of Defence, Trichy Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. By its Presiding Officer, Chennai & Others |
High Court of Judicature at Madras |
06-03-2020 |
The Senior Superintendent of Post Offices, Palakkad Postal Division, Palakkad & Another Versus P.N. Gopalakrishnan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
06-03-2020 |
Indian Oil Corporation Limited (Marketing Division) Senior Area Manager, West Bengal Versus Biswanath Adhikary & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-03-2020 |
Senior Divisional Commercial Manager, Divisional Office, Commercial Branch, Southern Railway, Chennai Versus G. Bharathi |
High Court of Judicature at Madras |
05-03-2020 |
Dr.(Mrs) Sania Akhtar, Working as Principal Director (Senior Principal Scientist), Central Institute of Plastics Engineering & Technology SARP, Bangalore Versus The Director General, Central Institute of Plastics Engineering & Technology, Ministry of Chemical & Fertilizers, Guindy, Chennai & Another |
Central Administrative Tribunal Bangalore Bench |
02-03-2020 |
K.P. Manoj, Senior Accounts Officer, O/O. The Accountant General (A ANS E) Kerala, Ernakulam Branch Versus The Comptroller & Auditor General of India, New Delhi & Others |
High Court of Kerala |
27-02-2020 |
M/s. Indian Oil Corporation Limited, Represented by its Senior Manager(RS) & Power Agent, S. Gunasekaran Versus V. Sudhakar & Another |
High Court of Judicature at Madras |
21-02-2020 |
Batliboi Renewable Energy Solutions Pvt. Ltd., (Formerly known as Batliboi EnXco Pvt. Ltd.,) Represented by Rajiv, Senior Manager (Accounts) Versus M/s. Sri Vinayaga Enterprises, Represented by its Proprietor R. Ganesan |
High Court of Judicature at Madras |
20-02-2020 |
P. Saju, Senior Grade Printer, Government Central Press, Thiruvananthapuram & Others Versus State of Kerala, Represented by The Secretary To Government, Higher Education Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
18-02-2020 |
M/s. Shiv Mahadev Logistics Pvt. Ltd., Represented by its Director H. Sahadevram Choudhary, Chennai Versus The Senior Divisional Commercial Manager, Chennai |
High Court of Judicature at Madras |
11-02-2020 |
The Chief Senior Branch Manager, Life Insurance Corporation of India, Thiruvananthapuram Versus Valsala Gopinathan, ‘Sreevalsam', Kottooli |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
10-02-2020 |
Muthoot Exim Pvt. Ltd., Rep.by its Senior Manager (Business Development), Mumbai V/S State of Tamil Nadu, Rep.by its Secretary to Government, Social Welfare Department, Chennai & Another |
High Court of Judicature at Madras |
05-02-2020 |
Dipak Chandra Dhar, Senior Trackman, Under Deputy Chief Engineer (Construction) N.F. Railway, Silchar Versus Union of India, Represented by the General Manager, N.F. Railway, Maligaon & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-02-2020 |
S. Prasanna Raj V/S The Senior Divisional Retail Sales Manager, Indian Oil Corporation Limited, (Marketing Division) Salem & Another |
High Court of Judicature at Madras |
04-02-2020 |
Dr. G.K. Aggarwal, Senior Consultant Orthopedic Surgeon Versus Lalit Sayal & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-02-2020 |
M/s. Siddhi Vinayak Enterprises represented by its Proprietor R. Devika Versus The Senior Divisional Commercial Manager Southern Railway Divisional Railway Manager's Office Commercial Branch, Park Town Chennai |
High Court of Judicature at Madras |
30-01-2020 |
M/s. Alfred Berg & Co. (I) Pvt. Ltd., Rep. by its Director, Kamalesh K Jain & Another Versus TamilNadu State Rep by Senior Drugs Inspector, Villupuram Range I/c Cuddalore |
High Court of Judicature at Madras |
29-01-2020 |
M/s. Ramkrishna Forgings Limited registered office at Ramkrishna Chambers, Kolkata and its works at Baliguma, Kolabira, Seraikela Kharswan through its Senior General Manager (Finance), Rahul Kumar Bagaria & Others V/S The State of Jharkhand through the Secretary, Finance Department, Project Building, HEC, Dhurwa, Ranchi & Others |
High Court of Jharkhand |
28-01-2020 |
Director Directorate of Welfare Disabled & Senior Citizens, Dr. Ambedkar Veedhi, Bengaluru & Others Versus Yogamurthy & Others |
High Court of Karnataka |
23-01-2020 |
New India Assurance Co. Ltd., Through its Senior Divisional Manager, Chandigarh Versus Palagiri Kumari & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
M/s. URC Construction (P) Ltd., Rep. by its Authorised Signatory V. Ganesan, Manager Versus M/s. Airport Authority of India, Rep. by its Senior Manager Engg (C) Project Division - IV, Chennai |
High Court of Judicature at Madras |
23-01-2020 |
New India Assurance Co. Ltd., Through its Senior Divisional Manager, Chandigarh Versus Palagiri Kumari & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
M/s. Premier Cotton Textiles rep. by its Senior Manager, S. Vaidyanathan & Others Versus The Commissioner of Central Goods and Service Tax, Coimbatore Commissionerate, Coimbatore |
High Court of Judicature at Madras |
13-01-2020 |
The National Insurance Co. Ltd., Represented by the Senior Divisional Manager, Hubbali Versus Susila Manohar Naik & Others |
High Court of Karnataka Circuit Bench At Dharwad |
08-01-2020 |
Wayne Burt Petro Chemicals Private Limited, Rep.by its Senior Manager Finance, V.K. Sivasubramanian & Another Versus The Registrar of Companies, Ministry of corporate affairs, Chennai & Others |
High Court of Judicature at Madras |
07-01-2020 |
Wayne Burt Petro Chemicals Private Limited, Rep. by its Senior Manager-Finance V.K. Sivasubramanian, Irungattukottai, Sriperumbudur & Another Versus M/s. Cetex Petro Chemicals Limited, Rep. by its Managing Director, Sivagnanam Govindasamy Ilanahai, having its registered office at Manali, Chennai & Others |
High Court of Judicature at Madras |
03-01-2020 |
The Management, Tamilnadu Civil Supplies Corporation, Rep.by through its Senior Regional Manager Versus The Joint Commissioner of Labour, Dasildar Nagar, Anna Nagar, Madurai & Others |
Before the Madurai Bench of Madras High Court |
19-12-2019 |
M/s. Serene Kshetra Owner's Association, Rep. by its Secretary Shekhar Murthy, having office at Natthapettai, Kanchipuram Versus M/s. Serene Senior Care Private Ltd., Rep. by its Chief Executive Officer, Mohit Nirula, Vandaloor, Chennai & Another |
High Court of Judicature at Madras |
18-12-2019 |
DAV Public School Versus The Senior Manager, Indian Bank, Midnapur Branch & Others |
Supreme Court of India |
13-12-2019 |
GE T & D India Limited, Rep. by Senior Manager-Indirect Taxes, S. Sivaramakrishnan Versus Deputy Commissioner of Central Excise Large Tax Payer Unit, Chennai |
High Court of Judicature at Madras |
06-12-2019 |
V. Devaki & Others Versus The Senior Divisional Manager, L.I.C.of India, Vellore & Others |
High Court of Judicature at Madras |
06-12-2019 |
Viswanathan, Senior Manager, PNB Met Life India Insurance Company Ltd., (Formerly known as MetLife India Insurance Co. Ltd.), Kollam & Another Versus Myrtle Maxwell, Bethan Ville Mandakkal West, Kollam |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
22-11-2019 |
Shama G. Bothe, Director of Chinkara Motors Pvt. Ltd. & Another Versus State of Goa, Through the Senior Inspector of Police & Another |
In the High Court of Bombay at Goa |
22-11-2019 |
The Management of Central Bank of India, Represented by Mayank Dinesh Shah, its Senior Regional Manager, Chennai Versus The Presiding Officer, Central Government Industrial Tribunal cum-Labour Court, Chennai & Another |
High Court of Judicature at Madras |
13-11-2019 |
A.M. Samiulla Versus State of Karnataka Represented by Senior Labour Inspector |
High Court of Karnataka |
08-11-2019 |
Hindustan Unilver Limited, Represented by its Senior Legal Executive, Puducherry Versus The Presiding Officer, Pondicherry & Another |
High Court of Judicature at Madras |
07-11-2019 |
Senior Bhosale Estate(Huf) Versus The Assistant Commissioner of Income Tax |
Supreme Court of India |
23-10-2019 |
The Senior Divisional Manager, Life Insurance Corporation of India & Another Versus Ripan Chandra Kar |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
17-10-2019 |
K.P.L. International Limited, Represented by it Senior Vice President, R.P. Mundra Versus The Commercial Tax Officer Saidapet Assessment Circle, Chennai |
High Court of Judicature at Madras |
14-10-2019 |
The Senior Manager-HRD, Air India Ltd., (Now Known as National Aviation Company of India Limited), Chennai Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Another |
High Court of Judicature at Madras |
11-10-2019 |
Play Games 24x7 Private Limited, Malad(W), Mumbai, Represented by Its Senior Vice-President-Finance, Legal & Compliance & Authorized Signatory Malay Kumar Shukla Versus K. Ramachandran, Perinthalmanna & Another |
High Court of Kerala |
10-10-2019 |
C. Mathew Ignitious, Senior Manager (Emp 40614), The Catholic Syrian Bank Limited Thrissur Versus The Catholic Syrian Bank Limited, Represented by Its Managing Director, Thrissur & Others |
High Court of Kerala |
03-10-2019 |
The Tamil Nadu State Marketing Corporation Limited, Rep. by its Managing Director, Egmore, Chennai Versus The Senior Divisional Manager, United India Insurance Co. Ltd., Coimbatore |
High Court of Judicature at Madras |
27-09-2019 |
Imran Latif Shirgawkar Versus Directorate of Revenue Intelligence Through – Senior Intelligence Officer & Others |
High Court of Judicature at Bombay |
16-09-2019 |
Central bank of India, A body corporate constituted under the Banking Companies Act IV of 1970 & having its Head office at Chandarmukhi, Mumbai & a branch inter alia at Coonoor, Rep. by its Senior Manager Versus Shanthi Rajkumar & Others |
High Court of Judicature at Madras |
11-09-2019 |
Managing Committee, Vidya Bhawan Girls Senior Secondary School & Another Versus Director of Education & Others |
High Court of Delhi |
06-09-2019 |
M/s. AE & E Chennai Works (P) Ltd., Represented by its Senior Manager, H.R.I.R, Chennai Versus The Presiding Officer, II Additional Labour Court, Chennai & Another |
High Court of Judicature at Madras |
04-09-2019 |
The Senior Manager, United Bank of India Versus Saidul Islam & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
21-08-2019 |
Nagammal Versus The Senior Divisional Personnel Officer, Southern Railway, Trichy |
Before the Madurai Bench of Madras High Court |
21-08-2019 |
R. Sarangapani Versus The Senior Regional Manager, The Tamilnadu Civil Supplies Corporation Limited, Cuddallore & Others |
High Court of Judicature at Madras |
21-08-2019 |
Robo Silicon Ltd., Rep. by Senior Manager (Legal), Hyderabad Versus State of Karnataka, Department of Mines & Geology, Bangalore & Others |
High Court of Karnataka |
16-08-2019 |
Sangeeta Santosh Kadam Versus The State of Maharashtra Through the Senior Inspector of Police & Another |
High Court of Judicature at Bombay |
02-08-2019 |
Senior Divisional Controller, NWKRTC, Belgaum Divisional Office, Belgaum (Karnataka) & Another Versus Keyur & Others |
In the High Court of Bombay at Nagpur |
29-07-2019 |
M/s. Mangesh Mahalaxmi Traders, Shiribeedu, Rep. by its Proprietor, Ramachandra Kidiyoor Versus The Senior Divisional Manager, LIC of India, Udupi & Another |
High Court of Karnataka |
25-07-2019 |
Senior Branch Manager, Oriental Insurance Company Ltd., East Sikkim Versus Managing Director, Sikkim Power Development Co. Ltd. (SPDCL), East Sikkim |
High Court of Sikkim |
24-07-2019 |
M/s. Premier Cotton Textiles, represented by its Senior Manager, S. Vaidyanathan, Poolankinar Post, Udumalpet Versus The Commissioner of Central Goods & Service Tax, Coimbatore Commissionerate, GST Bhavan, Coimbatore & Another |
High Court of Judicature at Madras |
15-07-2019 |
Senior State Medical Commissioner, ESIC Versus Charanjit Kaur & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
05-07-2019 |
Allahabd Bank Through Its Senior Manager, Anupam Kumar, Branch At Behajam Tehsil Mitauli Pargana & District-Lakhimpur Kheri Uttar Pradesh Versus Ajay Kumar & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-06-2019 |
Tamil Nadu Football Association Versus Pennar Senior FC. Rep. by its Secretary K. Tamilselvan, Krishnagiri & Others |
High Court of Judicature at Madras |
28-06-2019 |
The Branch Manager, Future General India Insurance Company Limited, Rep. by Senior Manager & Others Versus S.L. Varsha & Others |
High Court of Gujarat At Ahmedabad |
26-06-2019 |
For the Appellants: K.D. Chatterji, Senior Advocate, Amlesh Kumar Verma, Ankit Katriar, Advocates. For the Respondents: Subodh Kr. Jha, Pranav Kr. Jha, Advocates. |
High Court of Judicature at Patna |
25-06-2019 |
Mohandas Versus Maintenance Tribunal Under The Maintenance & Welfare of Parents & Senior Citizens Act (Revenue Divisional Officer, Palakkad) & Others |
High Court of Kerala |
18-06-2019 |
Dr. Justice K. Bhakthavatsala Versus Senior Accounts Officer Principal Accountant General (A & E) Karnataka & Others |
High Court of Karnataka |
14-06-2019 |
Senior Superintendent of Police Versus Shanti Devi & Another |
High Court of Uttarakhand |
13-06-2019 |
Shycy Santhosh & Another Versus HDFC Housing Finance, Ernakulam, Represented by Its Senior Manager, & Another |
High Court of Kerala |
10-06-2019 |
M/s. Tarapore & Co., Dhun Building, Chennai, Rep. by its Partner, N. Radhakrishnan Versus United India Insurance Company Limited, Rep. by Senior Divisional Manager, Anna Salai |
High Court of Judicature at Madras |
04-06-2019 |
Moona Abousher Versus M/s. Cholamandalam DBS Finance Ltd., Rep. by its Senior Manager K. Rajesh Pai, Chennai & Others |
High Court of Judicature at Madras |
03-06-2019 |
Shivalingegowda & Another Versus State by Senior Geologist, Rep. by SPP, Bengaluru |
High Court of Karnataka |
16-05-2019 |
Pakkirappa Versus The State by Senior Geologist, Rptd. by S.P.P. |
High Court of Karnataka |
26-04-2019 |
M/s. Arvind Lifestyle Brands Ltd., Rep. by T.K. Shibu, Senior Manager Taxation Versus The Union of India through its Revenue Secretary & Others |
High Court of Karnataka |
26-04-2019 |
T. Paramasivam Versus The Management, The Metropolitan Transport Corporation, Rep. by its Senior Deputy Manager, Chennai & Another |
High Court of Judicature at Madras |
25-04-2019 |
Exelan Networking Technologies Pvt. Ltd., Represented by its Managing Director, Premdoss Samson, Adyar & Others Versus M/s. Cadensworth India Limited, Merged with M/s. Redington India Ltd., Rep. by K. Shanmugam, Senior Manager Accounts, Chennai |
High Court of Judicature at Madras |
15-04-2019 |
Maheshchandra Mulkraj Julka @ M.C. Julka Versus M/s.Redigton (India) Ltd., Rep by M. Sundararajan, Senior Executive, Guindy |
High Court of Judicature at Madras |