SEKHSARIA IMPEX PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Gujarat.Active |
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GST Number(s) 19AAECK6149H1Z9 |
PAN No AAECK6149H |
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CIN U17119GJ1987PTC010009 |
ROC RoC-Ahmedabad |
Incorporation Date 23-09-1987 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 010009 |
Registration Date 23-09-1987 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address arun@dwarkadas.com |
Registered Address 801, 8TH FLOOR, SWAGAT BUILDING, C.G. ROAD, NAVRANGPURA AHEMDABAD Ahmedabad GJ 380009 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SEKHSARIA IMPEX PRIVATE LIMITEDLast Checked Past / Closed Litigation On 17-03-2023 18:11
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SEKHSARIA IMPEX PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SEKHSARIA IMPEX PRIVATE LIMITED |
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WEST BENGAL | 19AAECK6149H1Z9 |
Directors |
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DIN | Name | Since |
00214194 | BRIJMOHAN PARMESHWARLAL SEKHSARIA | 11-09-1989 |
00214303 | ARUN BRIJMOHAN SEKHSARIA | 23-09-1987 |
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