DIN: 00039946

SEEMA SURYAVANSHI

Companies Associated
CIN Company Name Status
U45200MP2013PLC030153 DBL ASHOKNAGAR-VIDISHA TOLLWAYS LIMITED Active
U45200MP2013PLC030636 DBL BETUL-SARNI TOLLWAYS LIMITED Active
U45209MP2018PTC045510 DBL SANGLI BORGAON HIGHWAYS PRIVATE LIMITED Active
U13100MP2006PTC018743 KYMORE IRON ORE PVT LTD Active
U45203MP2018PTC045516 DBL BORGAON WATAMBARE HIGHWAYS PRIVATE LIMITED Active
U45309MP2018PTC045402 DBL ANANDAPURAM ANAKAPALLI HIGHWAYS PRIVATE LIMITED Active
U14200MP2010PTC024166 SURYAVANSHI MINERALS PRIVATE LIMITED Active
U45309MP2018PTC045517 DBL MANGALWEDHA SOLAPUR HIGHWAYS PRIVATELIMITED Active
L45201MP2006PLC018689 DILIP BUILDCON LIMITED Active
U45200MP2013PLC031732 DBL TIKAMGARH-NOWGAON TOLLWAYS LIMITED Active
U62200MP2010PTC023673 HIGH FLY AIRLINES PRIVATE LIMITED Active
U22300MP2012PTC028277 DNN MEDIA COMMUNICATION PRIVATE LIMITED Active
U45309MP2017PTC043184 DBL WARDHA BUTIBORI HIGHWAYS PRIVATE LIMITED Active


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