SECURITIES DEVELOPMENT INDIA LTDActivity: Construction in West Bengal.Active |
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CIN L45209WB1984PLC038094 |
ROC RoC-Kolkata |
Incorporation Date 22-10-1984 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 038094 |
Registration Date 22-10-1984 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 23-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 325,00,000 |
Paid Up Capital Rs. 276,00,000 |
Contact Information |
E-Mail Address corporater@rediffmail.com |
Registered Address 14, NETAJI SUBHASH ROAD, 1ST FLOOR KOLKATA Kolkata WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SECURITIES DEVELOPMENT INDIA LTDLast Checked Past / Closed Litigation On 19-04-2021 22:24
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15-03-2018 | Ally Housing & Development Pvt. Ltd. (Formerly known as ?Ally Multi-Trade India Pvt. Ltd.), Thane & Others Versus Securities & Exchange Board of India, SEBI Bhavan | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
06-10-2017 | MBK Business Development (India) Ltd. Versus Securities & Exchange Board of India SEBI Bhavan & Another | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
14-07-2017 | Manoj Agarwal, Non-Executive Director, Bhartiya Real Estate Development Ltd. Versus The Securities & Exchange Board of India, SEBI Bhavan | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
Directors |
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DIN | Name | Since |
08172694 | MANISH KUMAR BANSAL | 09-07-2018 |
00420415 | MEENAKSHI SARAF | 11-10-1999 |
00420268 | VARUN KUMAR SARAF | 09-12-2004 |
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