SECURITIES AND EXCHANGE BOARD OF INDIA (PROCEDURE FOR HOLDING INQUIRY AND IMPOSING PENALTIES BY ADJUDICATING OFFICER) RULES, 1995


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Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Definition View Judgements
  3 Appointment of adjudicating officer for holding inquiry View Judgements
  4 Order of adjudicating officer View Judgements
  5 Copy of the order View Judgements
  6 Service of notices and order View Judgements



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