SCT LIMITED.Activity: Manufacturing (Machinery & Equipments) in Uttar Pradesh.Not available for efiling |
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CIN U31500UP1979PLC004777 |
ROC RoC-Kanpur |
Incorporation Date 26-06-1979 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 004777 |
Registration Date 26-06-1979 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2006 |
Last Balance Sheet Date 31-03-2006 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 91,35,000 |
Contact Information |
E-Mail Address manjitsingharora_co@rediffmail.com |
Registered Address D-38, MEERUT ROAD, INDUSTRIALAREA, GHAZIABAD AREA GHAZIABAD UP 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SCT LIMITED.Last Checked Past / Closed Litigation On 03-07-2022 02:35
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29-07-2020 | State Bank of India, SCT Engineering College Branch, Pappanamcode, Thiruvananthapuram Versus V. Geetha, Sreenandanam & Another | Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
20-07-2005 | S.C.T. Ltd., Ghaziabad Versus Punjab State Electricity Board, Patiala | High Court of Punjab and Haryana |
05-09-2003 | Abraham Kuruvila Versus S.C.T. Institute of Medical Sciences and Technology & Others | Supreme Court of India |
30-08-1991 | G.I.C. Employer' Sonal Vihar Co-operative Housing Sct., & another Versus Pandurang H. Vaity and other | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
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