SCIL CAPITAL INDIA PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
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GST Number(s) 27AAACS8065J1Z0 |
PAN No AAACS8065J |
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CIN U74140MH1995PTC092200 |
ROC RoC-Mumbai |
Incorporation Date 25-08-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 092200 |
Registration Date 25-08-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 31-12-2020 |
Last Balance Sheet Date 31-03-2020 |
Financials |
Authorized Capital Rs. 2600,00,000 |
Paid Up Capital Rs. 2300,00,000 |
Contact Information |
E-Mail Address somaparthik@gmail.com |
Registered Address 21 MITTAL CHAMBERS228 NARIMAN POINT MUMBAI MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SCIL CAPITAL INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 06:08
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SCIL CAPITAL INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SCIL CAPITAL INDIA PRIVATE LIMITED |
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MAHARASHTRA | 27AAACS8065J1Z0 |
Directors |
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DIN | Name | Since |
00130230 | HITESH LAXMIDAS MOTIWALA | 29-06-2004 |
00045197 | NAYANKUMAR CHANDRASINH MIRANI | 01-12-1995 |
CVIPS7686D | VIRANG SHAILESH SHAH | 14-06-2019 |
00111363 | MANISH KISHORSINH MIRANI | 23-03-2007 |
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