SCENTIALS BEAUTYCARE AND WELLNESS PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
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GST Number(s) 27AAZCS6251R1Z3 |
PAN No AAZCS6251R |
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CIN U74999MH2017PTC303160 |
ROC RoC-Mumbai |
Incorporation Date 21-12-2017 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 303160 |
Registration Date 21-12-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,35,730 |
Contact Information |
E-Mail Address surya.ingole@swagfashionshub.com |
Registered Address 1001,10th FLOOR ,LOTUS GRANDEUR, OFF VEERA DESAI RD,NEAR COUNTRY CLUB,ANDHERI (W) MUMBAI Mumbai City MH 400053 IN |
Some PAST Judgements / Case Laws similar to SCENTIALS BEAUTYCARE AND WELLNESS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 20-09-2023 10:38
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SCENTIALS BEAUTYCARE AND WELLNESS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SCENTIALS BEAUTYCARE AND WELLNESS PRIVATE LIMITED |
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MAHARASHTRA | 27AAZCS6251R1Z3 |
Directors |
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DIN | Name | Since |
01603093 | MAHESH BHUPATHI | 01-03-2018 |
00150703 | MANOJ BALVANTRAI MEHTA | 21-12-2017 |
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