SAVANNAAH HOTELS AND RESORTS PRIVATE LIMITEDActivity: Trading in Karnataka.Active |
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GST Number(s) 29AAGCA4195H2ZD |
PAN No AAGCA4195H |
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CIN U55101KA2007PTC043391 |
ROC RoC-Bangalore |
Incorporation Date 18-07-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 043391 |
Registration Date 18-07-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address pradeepkraju@gmail.com |
Registered Address 10/6, 4th Floor "The Ground Fuji" Lavelle Road Bangalore Bangalore KA 560001 IN |
TradeMarksTotal 1 marks found. |
NATIVE By Chancery Hotels, Class 43, Registered |
Some PAST Judgements / Case Laws similar to SAVANNAAH HOTELS AND RESORTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 09-03-2023 08:57
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SAVANNAAH HOTELS AND RESORTS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SAVANNAAH HOTELS AND RESORTS PRIVATE LIMITED |
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KARNATAKA | 29AAGCA4195H2ZD |
Directors |
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DIN | Name | Since |
01518138 | SANDEEP KUPPARAJU | 18-07-2007 |
01518177 | PRADEEP KUMAR KUPPARAJU | 18-07-2007 |
01627494 | BHASKARRAJU VENKATASWAMYRAJU KUPPARAJU | 01-10-2018 |
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