DIN: 00092343

SATVINDER SINGH LUTHRA

Companies Associated
CIN Company Name Status
U74900DL2006PTC156523 EL INFO DESIGNS PRIVATE LIMITED Active
AAH-3634 SS BOTTLEPOP INTERNATIONAL LLP
AAD-3136 EL REALITY ASSOCIATES LLP
U51109DL2000PTC106268 PG GARMENTS PRIVATE LIMITED Active
U64202DL2005PTC139998 STAR E-SERVICES PRIVATE LIMITED Strike Off
U74999UP2018PTC108266 BOOZEEY HOSPITALITY SERVICES PRIVATE LIMITED Active
U21029DL1998PTC096210 STAR PACKAIDS PRIVATE LIMITED Active


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