DIN: 01890172

SASTRY GANGADHARA PEDDIBHOTLA

Companies Associated
CIN Company Name Status
U90001TG2012PTC078589 CHENNAI MSW PRIVATE LIMITED Active
U90001TG2009PLC063407 HYDERABAD INTEGRATED MSW LIMITED Active
U40105AP2006PLC049237 RAMKY ENERGY AND ENVIRONMENT LIMITED Active
U36991HP1995PLC031163 JAIPRAKASH POWER VENTURES LIMITED Amalgamated
U93030TG1994PTC017003 RAMKY IWM PRIVATE LIMITED Active
U74999TG2007PTC097705 RAMKY MSW PRIVATE LIMITED Active
U90001TG2001PLC037829 MUMBAI WASTE MANAGEMENT LIMITED Active
U74140TG2002PLC039702 TAMILNADU WASTE MANAGEMENT LIMITED Active
U40105DL2007PLC166628 ATHENA DEMWE POWER LIMITED Active
U90002WB2004PLC098219 WEST BENGAL WASTE MANAGEMENT LIMITED Active
L74210TG1994PLC017356 RAMKY INFRASTRUCTURE LIMITED Active


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