Some PAST Judgements / Case Laws similar to SARDAR (INDIA) PRIVATE LIMITED
Last Checked Past / Closed Litigation On 29-06-2022 06:06
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22-02-2022 |
Sardar Meena Versus The State of Rajasthan & Others |
Supreme Court of India |
18-02-2022 |
Chunaram Sardar Versus State of West Bengal |
High Court of Judicature at Calcutta |
03-01-2022 |
Sardar Gurpreetsingh Gurnamsingh Pander Versus Sangeeta Bhagchand Bhavle & Others |
In the High Court of Bombay at Aurangabad |
08-10-2021 |
Nazir Ahmed Khan @ Sardar Versus Haseena Khatoon |
High Court of Karnataka |
15-07-2021 |
Sardar Meena Versus The State of Rajasthan, Through the Principal Secretary, Department of Rural Development & Panchayati Raj, Government of Rajasthan, Secretariat, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
30-06-2021 |
Sardar Satpal Singh Versus Saroj Shukla & Others |
High Court of Chhattisgarh |
23-04-2021 |
A.B. Sardar & Others Versus S.P. Naseer & Others |
High Court of Judicature at Madras |
23-04-2021 |
A.B. Sardar & Others Versus S.P. Naseer & Others |
High Court of Judicature at Madras |
23-04-2021 |
Krishabh Kapoor Versus Sardar Vallabhbhai National Institute of Technology, Surat |
High Court of Gujarat At Ahmedabad |
12-03-2021 |
Krishna Sardar Versus M/s. Rajashree Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
23-02-2021 |
Subhra Jyoti Sardar Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
29-01-2021 |
Shri P.M. Patel College of Education V/S The Registrar, Sardar Patel University |
High Court of Gujarat At Ahmedabad |
27-01-2021 |
Md. Sardar Versus The State of Andhra Pradesh, Represented by its Principal Secretary, Home Department & Others |
High Court of Andhra Pradesh |
27-01-2021 |
Md. Sardar Versus The State of Andhra Pradesh, Represented by its Principal Secretary, Home Department & Others |
High Court of Andhra Pradesh |
06-01-2021 |
Bhaven Construction Through Authorised Signatory Premjibhai K. Shah Versus Executive Engineer Sardar Sarovar Narmada Nigam Ltd. & Another |
Supreme Court of India |
06-01-2021 |
Bhaven Construction Through Authorised Signatory Premjibhai K. Shah Versus Executive Engineer Sardar Sarovar Narmada Nigam Ltd. & Another |
Supreme Court of India |
15-12-2020 |
Mohammed Kamil Versus Sardar Khan |
High Court of Rajasthan |
08-10-2020 |
Pankaj Premshaankar Dave Versus Sardar Krushinagar Dantiwada Agricultural University |
High Court of Gujarat At Ahmedabad |
20-08-2020 |
Sardar Bahginder Singh Versus Sardar Manjieeth Singh Jagan Singh & Others |
Supreme Court of India |
28-07-2020 |
Jagirsingh Bholasingh Premsingh Tank (Chikhligar) Through Cousin Sardar Nainkaur Ashoksingh Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
13-07-2020 |
Souvik Sardar & Others The State of West Bengal & Others |
High Court of Judicature at Calcutta |
13-07-2020 |
Souvik Sardar & Others Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
30-04-2020 |
Sardar Manjieeth Singh Jagan Singh Versus The State of Maharashtra, Through its Secretary, Revenue and Forest Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
11-03-2020 |
Pandurang Namdeorao Rankhamb Versus Sardar Chandasingh |
High Court of Judicature at Bombay |
09-03-2020 |
Jaggu Sardar @ Jagdish Tirathsing Labana @ Punjabi Versus The State of Maharashtra (Through the Office of the Government Pleader, High Court, A.S. Mumbai) & Others |
High Court of Judicature at Bombay |
27-01-2020 |
Rashmeet Kaur Versus Sardar Pushpendra Singh |
High Court of Judicature at Allahabad |
27-01-2020 |
Rashmeet Kaur Versus Sardar Pushpendra Singh |
High Court of Judicature at Allahabad |
24-01-2020 |
Sardar Ali Khan Versus The State of Uttar Pradesh through Principal Secretary Home Department & Another |
Supreme Court of India |
24-01-2020 |
Sardar Ali Khan Versus The State of Uttar Pradesh through Principal Secretary Home Department & Another |
Supreme Court of India |
20-01-2020 |
The State of Maharashtra Versus Sardar Chandsaheb Silar |
High Court of Judicature at Bombay |
16-01-2020 |
Anup Singh Versus Sardar Joginder Singh |
High Court of Punjab and Haryana |
14-01-2020 |
Bablu Sardar Versus State of West Bengal |
High Court of Judicature at Calcutta |
10-01-2020 |
Krishnapada Sardar & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
03-01-2020 |
Subir Sardar Versus Tapas Roy |
High Court of Judicature at Calcutta |
05-11-2019 |
UCO Bank Versus Prasanta Kr. Sardar & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
22-10-2019 |
Supdu Sardar Tadvi Versus The New India Insurance Company Ltd., Through The Divisional Manager & Another |
In the High Court of Bombay at Aurangabad |
17-10-2019 |
United India Insurance Company Limited Versus Sardar Harmith Kaur & Another |
High Court of for the State of Telangana |
01-10-2019 |
Arjunsinh Rameshbhai Solanki Versus The Sardar Sarovar Narmada Nigam Ltd. |
High Court of Gujarat At Ahmedabad |
27-08-2019 |
Gambhirdan Kanubhai Gadhavi Versus Chancellor of The Sardar Patel University |
High Court of Gujarat At Ahmedabad |
25-07-2019 |
Achiya Bibi @ Achhiya Sardar Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
18-06-2019 |
H.H. Jyotiraditya Madhavrao Scindia & Others Versus Sardar Sambhaji Angre & Others |
High Court of Judicature at Bombay |
17-06-2019 |
Harinarayan Gulabrao Sardar & Another Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
03-06-2019 |
Raghunath Krishna Gole & Another Versus Sardar Munaf Patel |
High Court of Judicature at Bombay |
10-04-2019 |
Sardar Versus The State of Maharashtra, Through its Principal Secretary, Home Department & Others |
In the High Court of Bombay at Aurangabad |
01-04-2019 |
Sardar Mahinder Singh & Another Versus Sukhwant Kaur |
High Court of Delhi |
15-03-2019 |
Mamani Sardar & Others Versus Block Development Officer, Kultali, South 24 Parganas & Others |
High Court of Judicature at Calcutta |
20-02-2019 |
Hardayal Dhyan Singh & Another Versus Sardar Balbir Singh Chadda & Others |
High Court of Chhattisgarh |
20-12-2018 |
Dr. Mayilvahanan Natarajan Versus The Chancellor The Tamil Nadu Dr. M.G.R. Medical University, Raj Bhavan Sardar Patel Rd Guindy, Chennai & Others |
High Court of Judicature at Madras |
03-12-2018 |
Jarnail Aarjo Sardar Versus State of Maharashtra |
High Court of Judicature at Bombay |
21-11-2018 |
Ashok Kumar Sood Versus Sardar Darshan Singh |
High Court of Himachal Pradesh |
17-08-2018 |
Sushen Singh Sardar Versus Shima Mangal |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
16-08-2018 |
Sardar Daljit Singh & Others Versus Sardar Inderjit Singh Khuman & Another |
High Court of Delhi |
13-07-2018 |
Sardar Angrejsingh Versus United India Assurance Company |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
11-07-2018 |
Samir Kumar Pal & Another Versus Bhaskar Sardar |
High Court of Judicature at Calcutta |
02-07-2018 |
Sardar Ahmad Versus The Commissioner, EDMC & Others |
High Court of Delhi |
02-07-2018 |
Namita Chaturvedi Versus Sardar Vikkar Singh |
High Court of Chhattisgarh |
29-05-2018 |
Basantkumar Versus Sardar Veeranagouda Patil Mahila Vidyapeeth |
High Court of Karnataka |
15-05-2018 |
Dr. Supriya Sardar & Another Versus M/s. Sarada Lakhmi Enterprise & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-05-2018 |
Sardar Lakhbir Singh Versus Union of India |
High Court of Madhya Pradesh |
11-04-2018 |
Amrik Singh Khurana & Others Versus Sardar Joginder Singh Soni (Deceased) Thru Lrs |
High Court of Delhi |
09-04-2018 |
Secretary to Government Home Department, Chennai & Another Versus J.S. Sardar Manzur |
High Court of Judicature at Madras |
20-02-2018 |
Sardar Basant Singh Kalsi through Lrs Sardar Devender Singh & Others Versus State of M.P & Others |
High Court of Madhya Pradesh |
15-02-2018 |
Solanki Minesh Versus Sardar Vallabhbhai National Institute of Technology & Others |
High Court of Gujarat At Ahmedabad |
09-02-2018 |
Vijay Construction Co. Consulting Engineers & Contractors Versus Sardar Sarovar Narmada Nigam Limited Thro Chairman & Others |
High Court of Gujarat At Ahmedabad |
08-01-2018 |
Akbar Ali Sardar Versus Subid Ali Sardar & Others |
High Court of Judicature at Calcutta |
22-11-2017 |
Amrit Singh Sardar & Others Versus The State of West Bengal |
High Court of Judicature at Calcutta |
22-08-2017 |
Mohd. Ibrahim (died) per LRs Raheemunissa Begum & Another Versus Mohd. Abdul Hannan (died) per LRs Sardar Begum & Others |
In the High Court of Judicature at Hyderabad |
02-08-2017 |
Sardar Surjeet Singh Versus Juguna Bai (Since Dead) & Others |
Supreme Court of India |
02-08-2017 |
Bhajansingh Gopalsingh Sardar Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
01-08-2017 |
Sardar Singh Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
20-07-2017 |
Malati Sardar Versus State of West Bengal |
High Court of Judicature at Calcutta |
12-07-2017 |
Moghal Sardar Hussain Baig Versus Syed Farveej Begum |
In the High Court of Judicature at Hyderabad |
04-07-2017 |
Surender Kumar Jain Versus Sardar Mohd. Khan & Others |
High Court of Delhi |
06-06-2017 |
Bhaskar Sardar Versus Samir Kumar Pal & Others |
High Court of Judicature at Calcutta |
20-04-2017 |
Parth Bipinchandra Patel & Others Versus Sardar Patel University & Others |
High Court of Gujarat At Ahmedabad |
11-04-2017 |
Jilesingh Sardar Singh & Another Versus Vikas Carriers Pvt. Ltd. & Another |
High Court of Judicature at Bombay |
28-03-2017 |
United India Insurance Company Limited, Dhuri Road, Sangrur through its Divisional Manager & Another Versus M/s Sardar Rice Mills, Mehlan Road, Sangrur through its & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
08-03-2017 |
Sardar Arshid Hussain & Others Versus Zenat un Nisa & Another |
Supreme Court of Pakistan |
08-03-2017 |
Sardar Bibi widow of Muhammad Qamar Abbas & Another Versus Munir Ahmed etc. & Another |
Supreme Court of Pakistan |
21-02-2017 |
G. Saravanakumar Versus The Directorate of Technical Education (DoTE) Sardar petel road, Chennai & Others |
Before the Madurai Bench of Madras High Court |
21-02-2017 |
New Gujarat Mazdoor Manch Versus Sardar Sarovar Narmada Nigam Ltd. & Others |
High Court of Gujarat At Ahmedabad |
15-02-2017 |
Sardar Nihal Singh & Another Versus Jat Dharamshala Samiti, Haridwar & Another |
Supreme Court of India |
07-02-2017 |
Sanjib Sardar Versus State of West Bengal |
High Court of Judicature at Calcutta |
25-01-2017 |
Sardar Manohar Singh Versus The Housing Commissioner, Karnataka Housing Board & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
13-12-2016 |
Sardar Amarjit Singh Versus Assam Board of Revenue & Others |
High Court of Gauhati |
13-12-2016 |
Sardar Amarjit Singh Versus Assam Board of Revenue & Others |
High Court of Gauhati |
13-12-2016 |
Sardar Amarjit Singh Versus Assam Board of Revenue & Others |
High Court of Gauhati |
06-12-2016 |
Sonu Sardar Versus The Union of India & Another |
High Court of Delhi |
26-10-2016 |
Sardar Trilok Singh Pishoriya & Another Versus B.K. Oakwood Estates Rep. by Arshad Ayub & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
06-10-2016 |
The Governing Body of Bankinm Sardar College & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
31-08-2016 |
Bhaskar Sardar Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
11-08-2016 |
Mohan Sardar Versus The State of West Bengal |
High Court of Judicature at Calcutta |
01-08-2016 |
Kanta Kapoor Versus Sardar Kuldeep Singh |
High Court of Judicature at Allahabad |
26-07-2016 |
Samsul Haque Sardar & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
22-07-2016 |
The State of Gujarat Versus Yadvendrasing Sardar Surjitsing Jat (Shikh) & Others |
High Court of Gujarat At Ahmedabad |
12-07-2016 |
Budhu Singh Sardar Versus The State of West Bengal |
High Court of Judicature at Calcutta |
15-04-2016 |
Ajit Kumar Sardar Versus Rupa Mondal alias Rupa Bachhar |
High Court of Judicature at Calcutta |
22-03-2016 |
Sardar Vallabhbhai National Institute of Technology & Others Versus Ranjit Roy & Others |
High Court of Gujarat At Ahmedabad |
03-03-2016 |
Sardar Nirmal Singh (Dead) Through LRs. Versus Bhatia Safe Works & Another |
Supreme Court of India |
12-02-2016 |
Sardar Ajit Singh (Dead) through LRs Versus State of Punjab & Another |
High Court of Punjab and Haryana |