SARAF CHEMICALS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Active |
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CIN U24100MH1984PTC033486 |
ROC RoC-Mumbai |
Incorporation Date 20-07-1984 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 033486 |
Registration Date 20-07-1984 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 17-11-2020 |
Last Balance Sheet Date 31-03-2020 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 631,00,000 |
Contact Information |
E-Mail Address acct@sarex.com |
Registered Address 501/502, WATERFORD BUILDING, 'C' Wing, C.D. BARFIWALA MARG, ANDHERI(WEST) MUMBAI MH 400058 IN |
Some PAST Judgements / Case Laws similar to SARAF CHEMICALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-06-2022 07:35
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16-12-2010 | R.K. Saraf Versus M/s Visakha Chemicals & Another | Intellectual Property Appellate Board |
19-03-2010 | Raj Kumar Saraf, Proprietor, M/s Bindal Food Products Versus M/s Vishaka Chemicals, Sadar Bazar | Intellectual Property Appellate Board |
13-03-2009 | Central Bank of India Versus Saraf Chemicals Pvt.Ltd. & Others | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
00479251 | NARESH MAHAVIRPRASAD SARAF | 01-04-2008 |
01627873 | ASHOK MAHAVIRPRASAD SARAF | 20-07-1984 |
00479252 | PRAKASH MAHAVIRPRASAD SARAF | 31-12-1984 |
01914141 | NARESH SURESHCHANDRA SALGIYA | 06-11-2007 |
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