SARABHAI PVT LTD

Activity: Real Estate and Renting in Gujarat.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70200GJ1938PTC000135 		ROC
RoC-Ahmedabad 		Incorporation Date
06-10-1938
Class
Private 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000135 		Registration Date
06-10-1938 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
SHANTI SADAN, MIRZAPUR,AHMEDABAD. GJ 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SARABHAI PVT LTD

Last Checked Past / Closed Litigation On 09-05-2022 22:22
15-04-2021 Ambalal Sarabhai Enterprises Limited Versus International Asset Reconstruction Company Private Limited & Another Debts Recovery Appellate Tribunal At Mumbai
29-10-2020 International Asset Reconstruction Co Pvt Ltd. Versus Ambalal Sarabhai Enterprises Limited & Another High Court of Judicature at Bombay
08-09-2020 Ambalal Sarabhai Enterprises Ltd. Versus International Asset Reconstruction Co. Pvt. Ltd. & Another Debts Recovery Appellate Tribunal At Mumbai
08-09-2020 Ambalal Sarabhai Enterprises Ltd. Versus International Asset Reconstruction Co. Pvt. Ltd. & Another Debts Recovery Appellate Tribunal At Mumbai
06-01-2020 Ambalal Sarabhai Enterprise Limited Versus KS Infraspace LLP Limited & Another Supreme Court of India
12-12-2019 M/s. Sarabhai Piramal Pharmaceuticals Ltd. Versus V. Anthony High Court of Madhya Pradesh
04-10-2019 Ambalal Sarabhai Enterprises Ltd. Versus K.S. Infraspace LLP & Another Supreme Court of India
04-10-2019 Ambalal Sarabhai Enterprises Ltd. Versus K.S. Infraspace LLP & Another Supreme Court of India
13-02-2017 N.G. Mohanan Pillai, Kazhakoottam & Others Versus The Director Vikram Sarabhai Space Centre, Thumba & Others Central Administrative Tribunal Ernakulam Bench
20-10-2015 Anil Kumar Versus The Controller, Vikram Sarabhai Space Centre, Thiruvananthapuram & Another Central Administrative Tribunal Ernakulam Bench
14-08-2015 Dr. V.N. Krishnamurthy & Others Versus The Director, Vikram Sarabhai Space Centre, Thiruvananthapuram & Others Central Administrative Tribunal Ernakulam Bench
25-06-2014 Sarabhai M. Chemicals Versus Additional Labour Commissioner High Court of Gujarat At Ahmedabad
31-03-2014 Rajeev Daga & Another Versus Ambalal Sarabhai Enterprise Ltd. High Court of Judicature at Calcutta
05-12-2013 Ambalal Sarabhai Enterprises Limited Versus Rajeev Daga & Another High Court of Judicature at Calcutta
05-12-2013 Ambalal Sarabhai Enterprises Limited Versus Rajeev Daga & Another High Court of Judicature at Calcutta
12-08-2013 Mrs. Premlata Arya & Another Versus Ambalal Sarabhai Enterprises Ltd. & Others High Court of Judicature at Calcutta
24-12-2012 Sondabhai Sarabhai Since Decd. Through Heirs Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
02-07-2012 Senior Head, Personnel & General Administration, Vikram Sarabhai Space Centre Versus K.R. Radhakrishnan High Court of Kerala
12-01-2012 Anilkumar Versus The Controller, Vikram Sarabhai Space Centre, Thiruvananthapuram & Another Central Administrative Tribunal Ernakulam Bench
13-04-2011 Gautam Sarabhai Versus Navinbhai R Thakker & Another High Court of Gujarat At Ahmedabad
28-03-2011 Karthikeya V Sarabhai Versus M/s TVS Net Technologies Ltd. rep by its Manager-Finance Gowthar K. Moorthy High Court of Judicature at Madras
17-03-2011 Sanjay Sarabhai Dalal Versus Bank of Baroda High Court of Gujarat At Ahmedabad
13-05-2010 Union Of India Ministry Of Chemicals & Ferti Versus Ambalal Sarabhai Enterprises Ltd & Others High Court of Gujarat At Ahmedabad
08-03-2010 Sheeba D/o Seethamma Versus The Controller Vikram Sarabhai Space Centre Thiruvananthapuram & Another Central Administrative Tribunal Ernakulam Bench
15-05-2009 Shaan Zaveri Versus Gautam Sarabhai Private Limited High Court of Gujarat At Ahmedabad
21-10-2008 Commissioner of Income Tax, Ahmedabad Versus Sarabhai Holdings Pvt. Ltd. Supreme Court of India
23-05-2008 Vikram Sarabhai Educational Trust Versus University of Calicut & Another High Court of Kerala
22-04-2008 Sarabhai M. Chemicals Ltd Versus Rajnikant V. Shah High Court of Gujarat At Ahmedabad
22-05-2006 Y.P. Sarabhai Versus Union Bank of India & Another Supreme Court of India
16-12-2004 Sarabhai M. Chemicals Versus Commissioner of Central Excise, Vadodara Supreme Court of India
27-04-2004 In the matter of Petition of Sanction the Scheme of Amalgamation for merger of Sarabhai Piramal Pharmaceuticals Pvt. Ltd. With Nicholas Piramal India Ltd. under Section 391 to 394 of the Companies Act, 1956 High Court of Judicature at Bombay
21-11-2002 Commisioner of Income Tax Versus Sarabhai Private Limited High Court of Gujarat At Ahmedabad
01-07-2002 Ketanbhai Sarabhai Shah Versus State High Court of Gujarat At Ahmedabad
08-03-2002 Y.P. Sarabhai Versus Union Bank of India and another High Court of Judicature at Bombay
07-03-2002 Y.P. Sarabhai Versus Union Bank of India & ors. High Court of Judicature at Bombay
06-02-2002 Sarabhai Chemicals Versus Commisioner of Income Tax High Court of Gujarat At Ahmedabad
04-09-2001 Late Anarkali Sarabhai Versus Commissioner of Gift Tax High Court of Gujarat At Ahmedabad
27-08-2001 M/s. Ambalal Sarabhai Enterprises Ltd. Versus M/s. Amrit Lal and Co Supreme Court of India
19-07-2001 Ambalal Sarabhai Enterprises Limited Versus Union of India Supreme Court of India
18-04-2001 Midwest Leasing Limited Versus Ambalal Sarabhai Enterprises Limited High Court of Gujarat At Ahmedabad
04-07-2000 Estate of Ambalal Sarabhai Versus Commisioner of Income Tax High Court of Gujarat At Ahmedabad
29-11-1999 Ambalal Sarabhai Enterprises Limited Versus Amrit Lal And Company High Court of Delhi
07-10-1999 Collector Of Customs, Rajkot Versus Sarabhai International Ltd. Supreme Court of India
02-07-1999 Azzilfi Finlease & Investments (P.) Ltd. Versus Ambalal Sarabhai Enterprises Ltd. Company Law Board Western Region Bench Mumbai
19-03-1999 Azzilfi Finlease and Investments Pvt.Ltd. & Others Versus Ambalal Sarabhai Enterprises Ltd & Others High Court of Judicature at Bombay
16-07-1998 S.G. Pharmaceuticals Versus Sarabhai Chemical Staff Association High Court of Gujarat At Ahmedabad
08-01-1998 Ambalal Sarabhai Enterprises Ltd. Versus Kamala Balaraman & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
04-09-1997 Shri Kartikeya V.Sarabhai Versus Commissioner of Income Tax Supreme Court of India
02-09-1997 Ambalal Sarabhai Enterprises Versus Sashikant A. Shigvan High Court of Gujarat At Ahmedabad
13-03-1997 Commissioner of Gift Tax Versus Smt. Ansuya Sarabhai Supreme Court of India
24-01-1997 Anarkali Sarabhai, Shahibag House, Ahmedabad Versus Commissioner of Income Tax, Ahmedabad Supreme Court of India
18-12-1996 Ambalal Sarabhai Enterprisesltd. and Others Versus Prakash Chandra Arya Supreme Court of India
01-08-1996 Chemical Labour Union Versus Ambalal Sarabhai Enterprises Limited High Court of Gujarat At Ahmedabad
21-03-1996 Commissioner of Income Tax Versus Ambalal Sarabhai D. Trust Supreme Court of India
08-02-1996 Commissioner of Income Tax Versus Bharti Devi Sarabhai Supreme Court of India
07-02-1996 Commissioner of Income Tax, Gujarat Versus Dr. Anand Sarabhai and Executors and Trustees of Estate of Dr. Vikram Sarabhai Supreme Court of India
18-04-1995 Rajya General Kamdar Mandal Versus Vice-President,Packart Press, Division of Ambalal Sarabhai Enterprises,Baroda High Court of Gujarat At Ahmedabad
08-12-1993 Ambalal Sarabhai Enterprises Ltd. Versus Union of India High Court of Judicature at Bombay
12-10-1992 Commissioner of Income Tax Versus Sarabhai M. Chemicals Pvt. Ltd. High Court of Gujarat At Ahmedabad
20-11-1991 Commissioner of Income Tax Versus Sarabhai Management Corporation Ltd. High Court of Gujarat At Ahmedabad
28-08-1991 Commissioner of Income Tax Versus Sarabhai Management Corporation Limited Supreme Court of India
27-11-1990 Ambalal Sarabhai Enterprises Versus Union of India High Court of Gujarat At Ahmedabad
19-01-1990 Fleming (India) Versus Ambalal Sarabhai Enterprises Limited High Court of Judicature at Madras
28-12-1989 Sarabhai Electronics Ltd. Versus Union of India High Court of Gujarat At Ahmedabad
22-09-1989 Sigma Laboratories, Bombay Versus Ambalal Sarabhai Enterprises Ltd., Baroda Registrar of Trade Marks Bombay
20-09-1989 Sarabhai M.Chemicals Versus Union Of India High Court of Gujarat At Ahmedabad
10-08-1989 Collector of Central Excise, Baroda Versus Ambalal Sarabhai Enterprises Private Limited Supreme Court of India
07-08-1989 S.G.Pharmaceuticals Division of Ambala Sarabhai Enterprises Ltd. Versus U.D.Pademwar High Court of Judicature at Bombay
24-01-1989 Sarabhai Electronics Limited Versus Union Of India High Court of Gujarat At Ahmedabad
19-04-1988 Commissioner of Income Tax Versus Ambalal Sarabhai Trust No. 3 High Court of Gujarat At Ahmedabad
08-02-1988 T. S. Vasudavan Nair Versus Director of Vikram Sarabhai Space Centre and Others Supreme Court of India
08-02-1988 T.S. VASUDEVAN NAIR Versus DIRECTOR OF VIKRAM SARABHAI SPACE CENTRE High Court of Kerala
06-01-1988 Ambalal Sarabhai Enterprises Limited, Bombay Versus Tata Oil Mills Company Limited, Bombay Registrar of Trade Marks Bombay
11-12-1987 Commissioner of Gift Tax, Gujarat Versus Executors and Trustees of The Estate of Late Shri Ambalal Sarabhai, Ahmedabad Supreme Court of India
27-11-1987 Ishwarlal Sarabhai Parikh Versus Prabhawati Ishwarlal Parikh & Another High Court of Judicature at Bombay
25-09-1987 Sarabhai International Limited Versus Sara Exports International High Court of Delhi
28-04-1987 Haresh K.Jani Versus Sarabhai Ramanbhai Shah High Court of Gujarat At Ahmedabad
28-04-1987 Haresh K.Jani Versus Sarabhai Ramanbhai Shah High Court of Gujarat At Ahmedabad
10-09-1986 Ambalal Sarabhai Enterprises Versus Union Of India High Court of Gujarat At Ahmedabad
10-09-1986 Ambalal Sarabhai Enterprises Versus Union Of India High Court of Gujarat At Ahmedabad
13-12-1985 Ambalal Sarabhai Enterprises Ltd. Versus Swastik Household & Industrial Products P. Ltd. High Court of Gujarat At Ahmedabad
10-06-1985 Smt. Anarkali Sarabhai v/s Gift Tax Officer Income Tax Appellate Tribunal ITAT Ahmedabad Bench
11-04-1985 Sarabhai Machinery Versus Haryana Detergents Ltd High Court of Punjab and Haryana
28-11-1984 Wealth Tax Officer v/s Suhrid S. Sarabhai Income Tax Appellate Tribunal ITAT Ahmedabad
05-11-1984 Sarabhai International Ltd., & Another. Versus Sara Exports International High Court of Delhi
22-06-1984 Ambalal Sarabhai D. Trust No. 5 v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Ahmedabad Bench
31-01-1984 Sarabhai Chemicals Staff Association Versus Sarabhai Chemicals High Court of Gujarat At Ahmedabad
31-01-1984 Sarabhai Chemicals Versus Subhash N.Pandya High Court of Gujarat At Ahmedabad
20-12-1983 Ambalal Sarabhai Enterprises Pvt. Ltd. Versus Meiji Seika Kaisha Ltd. Registrar of Trade Marks Delhi
24-11-1983 State Of Gujarat Versus Sarabhai Chimanlal Sheth And Company High Court of Gujarat At Ahmedabad
09-03-1983 Ambalal Sarabhai Enterprises Limited Versus Union of India High Court of Delhi
08-04-1982 Amba Lal Sarabhai Enterprises Ltd. Versus Sara Pharmaceuticals & Others High Court of Delhi
28-10-1980 Sarabhai Limited Versus Bombay Municipal Corporation of Greater Bombay High Court of Judicature at Bombay
07-04-1980 Sarabhai Chemicals Versus Union Of India High Court of Gujarat At Ahmedabad
05-02-1980 Sarabhai M. Chemicals Private Ltd. and Telerad Private Ltd V/S P.N. Mittal, Competent Authority, Inspecting Assistant Commissioner of Income Tax, Acquisition Range-II and Another. High Court of Gujarat At Ahmedabad
12-07-1979 Sarabhai M. Chemicals (S. M. Chemicals And Electronics)Limited Versus M. S. Ajmere High Court of Judicature at Bombay
16-08-1978 Sarabhai Hathising Versus Shah Ratilal Nathalal Share Broker High Court of Gujarat At Ahmedabad
23-12-1976 Sumatilal Sarabhai (For Self And As Heir Of Deceased Appellant No.2) Versus Manorama Jayantilal Shahf High Court of Gujarat At Ahmedabad
01-04-1976 Sarabhai Chemicals Ltd.Baroda Versus Ambaram Amtharam Patel High Court of Gujarat At Ahmedabad
23-12-1975 Narottamdas Mayabhai Shah Versus Anubhai Sarabhai Shah High Court of Gujarat At Ahmedabad



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