SAPIENFLARE SOLUTIONS PRIVATE LIMITEDActivity: Business Services in Karnataka.Active |
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CIN U74120KA2012PTC062026 |
ROC RoC-Bangalore |
Incorporation Date 10-01-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 062026 |
Registration Date 10-01-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address shabeenamanzoor@gmail.com |
Registered Address Flat # 001, Woods Vale Apartment,#78, Nandi Durga Road, Near State Bank of Mysore, Benson Town, Bangalore Bangalore KA 560046 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SAPIENFLARE SOLUTIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-09-2023 10:36
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SAPIENFLARE SOLUTIONS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
06571320 | JAPNA CHOUDHARY | 08-09-2018 |
06777062 | SHABEENA SULTANA | 02-07-2014 |
07076783 | MARUTHIVANDITH REDDY MANNUR | 22-01-2015 |
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