SANVITA BIOTECHNOLOGIES PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Telangana.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 36AAQCS4165F1Z1 |
PAN No AAQCS4165F |
|||||||||||
CIN U24232TG2010PTC068348 |
ROC RoC-Hyderabad |
Incorporation Date 10-05-2010 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 068348 |
Registration Date 10-05-2010 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 335,57,250 |
Contact Information |
E-Mail Address Yugandhar.Kopparthi@vivimedlabs.com |
Registered Address SY No.252/A, Mallepally Village, Kondapur Mandal, Mallepally Village Medak TG 502295 IN |
TradeMarksTotal 2 marks found. |
SANAPHTHA, Class 5, Registered |
SANBRU, Class 5, Refused |
Some PAST Judgements / Case Laws similar to SANVITA BIOTECHNOLOGIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-03-2023 17:06
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SANVITA BIOTECHNOLOGIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SANVITA BIOTECHNOLOGIES PRIVATE LIMITED |
||
TELANGANA | 36AAQCS4165F1Z1 |
Directors |
||
DIN | Name | Since |
00059815 | MANOHAR RAO VARALWAR | 10-05-2010 |
06999222 | KRISHNAMA CHARY SRIBHASHYAM | 02-04-2015 |
07560343 | SRIKANTH PINIPE | 31-07-2018 |
00117862 | BHAGVANTH RAO MAMIDPALLI | 23-05-2017 |
India's most comprehensive litigation gathering and reporting.