SANVISION ENERGY TECHNOLOGY PRIVATE LIMITEDActivity: Trading in Tamil Nadu.Strike Off |
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CIN U51505TN2004PTC052707 |
ROC RoC-Chennai |
Incorporation Date 09-03-2004 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 052707 |
Registration Date 09-03-2004 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2011 |
Last Balance Sheet Date 31-03-2011 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 39,00,000 |
Contact Information |
E-Mail Address accounts@ceeyesplc.com |
Registered Address 8/26, SECOND CROSS LAKE AREA, NUNGAMBAKKAM CHENNAI Chennai TN 600034 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SANVISION ENERGY TECHNOLOGY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-01-2023 19:34
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SANVISION ENERGY TECHNOLOGY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01646717 | SHIVASHANKAR | 09-03-2004 |
01751175 | CHENDHIR KUMAR VENUGOPAL | 20-08-2007 |
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