DIN: 00448450

SANJAY NEMJI SHAH

Companies Associated
CIN Company Name Status
U63090MH1999PLC118059 PRIME COMMODITIES CLEARING CORPORATION OF INDIA LIMITED Under Liquidation
U99999MH1938PLC002843 THE BOMBAY COMMODITY ASSOCIATION LIMITED Active
AAK-9389 EQUIMARK ADVISORS LLP
U51900MH1996PTC099700 NITSON COMMODITIES PRIVATE LIMITED Strike Off
U91990MH2004GAP147894 FEDERATION OF INDIAN COMMODITY EXCHANGES Active
U91110MH1976GAP019243 INDIAN OILSEEDS AND PRODUCE EXPORT PROMOTION COUNCIL Active


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