DIN: 00053597

SANDIP SOMANY

Companies Associated
CIN Company Name Status
U74999WB2017PLC223307 BRILLOCA LIMITED Active
U99999DL1956NPL002635 FEDERATION OF INDIAN CHAMBER OF COMMERCE AND INDUSTRY. Active
U26914DL2002NPL115694 INDIAN COUNCIL OF SANITARYWARE MANUFACTURES Active
L51433WB1960PLC024539 HSIL LIMITED Active
U31909WB2019PTC234717 HINTASTICA PRIVATE LIMITED Active
U74999WB2017PTC224015 LUXXIS HEATING SOLUTIONS PRIVATE LIMITED Active
U70101DL1997PTC085629 GRINDLAY PROPERTIES PRIVATE LIMITED Active
U51909WB1981PLC033353 PACO EXPORTS LTD Active
L21010GJ1960PLC018099 JK PAPER LIMITED Active
U74140WB1971PLC195583 NEW DELHI INDUSTRIAL PROMOTORS AND INVESTORS LTD Amalgamated
U25205WB2022PLC254788 TRUFLO PIPES LIMITED Active
U28113HR2015PTC054800 SOMANY FAUCETS AND SHOWERS PRIVATE LIMITED Dormant under section 455
U74999WB2017PLC222970 SOMANY HOME INNOVATION LIMITED Active


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