SAMRA HOLDINGS PVT LTDActivity: Business Services in Delhi.Active |
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CIN U74899DL1982PTC013483 |
ROC RoC-Delhi |
Incorporation Date 15-04-1982 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 013483 |
Registration Date 15-04-1982 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 90,90,300 |
Contact Information |
E-Mail Address zencp1@gmail.com |
Registered Address 16 JOR BAGH NEW DELHI Central Delhi DL 110003 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SAMRA HOLDINGS PVT LTDLast Checked Past / Closed Litigation On 21-09-2023 20:16
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SAMRA HOLDINGS PVT LTD. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01085502 | MANPREET SINGH | 15-01-2007 |
01085476 | KULDIP SINGH | 28-08-2003 |
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