SAMANA PLASTIC LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Punjab.Active |
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GST Number(s) 03AABCS5483P1ZX |
PAN No AABCS5483P |
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CIN U27203PB1996PLC046048 |
ROC RoC-Chandigarh |
Incorporation Date 18-04-1996 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 046048 |
Registration Date 18-04-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 200,00,000 |
Contact Information |
E-Mail Address samanaplastic@gmail.com |
Registered Address KHASRA NO. 87/11, PATIALA ROAD, SAMANA Patiala PB 147101 IN |
Some PAST Judgements / Case Laws similar to SAMANA PLASTIC LIMITEDLast Checked Past / Closed Litigation On 21-09-2023 13:55
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SAMANA PLASTIC LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SAMANA PLASTIC LIMITED |
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PUNJAB | 03AABCS5483P1ZX |
Directors |
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DIN | Name | Since |
00122404 | PARVEEN KATARIA | 01-10-2011 |
00122365 | MOHAN LAL KATARIA | 18-11-2014 |
00122560 | GIAN CHAND | 01-05-2012 |
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