SAJ FOOD PRODUCTS PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in West Bengal.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 3 Available. Click Here. |
PAN No AAICS0790G |
|||||||||||
CIN U15315WB2000PTC092589 |
ROC RoC-Kolkata |
Incorporation Date 13-11-2000 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 092589 |
Registration Date 13-11-2000 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 7500,00,000 |
Paid Up Capital Rs. 5800,00,000 |
Contact Information |
E-Mail Address dibyendu@biskfarm.com |
Registered Address 5/1 ACHARYA JAGADISH CHANDRABOSE RD CALCUTTA WB 700020 IN |
Some PAST Judgements / Case Laws similar to SAJ FOOD PRODUCTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-06-2022 22:46
|
||
06-08-2013 | The Howrah Zilla Regulated Market Committee & Another Versus Saj Food Products Private Limited & Others | High Court of Judicature at Calcutta |
GST Number(s) for SAJ FOOD PRODUCTS PRIVATE LIMITED |
||
ANDHRA PRADESH | 37AAICS0790G1Z6 | |
CHATTISGARH | 22AAICS0790G1ZH | |
MAHARASHTRA | 27AAICS0790G1Z7 |
Directors |
||
DIN | Name | Since |
01758996 | MANJUSRI PAUL | 24-08-2007 |
00797746 | KRISHNADAS PAUL | 13-11-2000 |
ASNPD8443M | DIBYENDU DEY | 01-09-2014 |
01358601 | DEVIKA PAUL | 01-03-2007 |
00797787 | ARPAN PAUL | 13-11-2000 |
06576640 | PHALGUNI CHAUDHURI | 08-05-2013 |
00797824 | VIJAY KUMAR SINGH | 16-04-2004 |
India's most comprehensive litigation gathering and reporting.