SAI SPURTHI POWER PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Karnataka.Active |
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CIN U40105KA2002PTC030502 |
ROC RoC-Bangalore |
Incorporation Date 16-05-2002 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 030502 |
Registration Date 16-05-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 24-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1800,00,000 |
Paid Up Capital Rs. 1781,75,720 |
Contact Information |
E-Mail Address secretarial@greenkogroup.com |
Registered Address Prestige Khoday Tower,Municipal no.5(Old and 5) Ground Floor, Cubban Road (Rajbhavan road), Bangalore Bangalore KA 560001 IN |
Alternate Address Plot No.8-2-293/82/A/1131A, Road No. 36 Jubilee Hills, Hyderabad 500033 TG |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SAI SPURTHI POWER PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 04:24
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SAI SPURTHI POWER PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
06846710 | CHALAMALASETTI ANAND | 03-06-2014 |
ARYPG0341H | Suravi Goyal | 30-05-2016 |
03364908 | VIVEKANANDA NANDAMUDI | 20-03-2014 |
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