SAHAKAR GLOBAL LIMITEDActivity: Trading in Maharashtra.Active |
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GST Number(s) 03AAECS3575R1ZT |
PAN No AAECS3575R |
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CIN U51900MH1996PLC101956 |
ROC RoC-Mumbai |
Incorporation Date 19-08-1996 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 101956 |
Registration Date 19-08-1996 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5000,00,000 |
Paid Up Capital Rs. 2948,16,600 |
Contact Information |
E-Mail Address legal@sahakarglobal.com |
Registered Address UNIT NO. B-906/907, B WING, WESTERN EDGE II, KANAKIA SPACE, W. E. HIGHWAY, BORIVALI EAST MUMBAI Mumbai City MH 400066 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SAHAKAR GLOBAL LIMITEDLast Checked Past / Closed Litigation On 19-01-2021 22:38
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29-09-2020 | National Highways Authority of India Versus Sahakar Global Limited | High Court of Delhi |
19-05-2017 | Barjora Alert Co-operative Labour Contract & Construction Society Ltd. & Others Versus Sahakar Global Ltd. & Others | High Court of Judicature at Calcutta |
11-03-2011 | Sahakar Global Private Limited & Another Versus Hooghly River Bridge Commissioners & Others | High Court of Judicature at Calcutta |
GST Number(s) for SAHAKAR GLOBAL LIMITED |
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PUNJAB | 03AAECS3575R1ZT |
Directors |
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DIN | Name | Since |
BQKPK8938G | CHAITANYA CHANDRASHEKHAR KULKARNI | 26-03-2019 |
08095445 | KALYAN UKANDRAO KELKAR | 26-03-2018 |
ABYPD6478L | BHAIRAV KIRTIKUMAR DESAI | 26-03-2019 |
01633297 | YOGITA KISHORE AGRAWAL | 23-05-2000 |
01633265 | KISHOR PRAVESHKUMAR AGARWAL | 19-08-1996 |
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