S V S PETROLEUM PRIVATE LIMITED

Activity: Trading in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909DL2002PTC116940 		ROC
RoC-Delhi 		Incorporation Date
11-09-2002
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
116940 		Registration Date
11-09-2002 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
sarika19732001@yahoo.co.in
Registered Address
VI8-AGOLABI BAGH DDA FLATS NEW DELHI DL 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S V S PETROLEUM PRIVATE LIMITED

Last Checked Past / Closed Litigation On 13-05-2022 12:49
28-01-2022 Subhash Chander & Others Versus M/s. Bharat Petroleum Corporation Ltd.(BPCL) & Another Supreme Court of India
27-01-2022 Indian Oil Corporation Ltd. & Others Versus M/s. Tatpar Petroleum Centre High Court of Madhya Pradesh
22-01-2022 M/s Dwivedi Versus Bharat Petroleum Corporation Limited, through its Chairman, Mumbai Others High Court of Judicature at Patna
21-01-2022 Hindustan Petroleum Corporation Limited, Mumbai Versus Oriental Insurance Co. Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
10-01-2022 Hindustan Petroleum Corporation Ltd. Versus The Union of India and through the Revenue Secretary, Department of Revenue, Ministry of Finance & Others High Court of Judicature at Bombay
23-12-2021 The Commissioner of CGST & Central Excise Versus Hindustan Petroleum Corporation Ltd. High Court of Judicature at Bombay
20-12-2021 Hindustan Petroleum Corporation Limited Versus Mohanjit Singh (Deceased) Thr Legal Heirs High Court of Delhi
15-12-2021 Bharat Petroleum Corporation Ltd. Versus Jaysingh Bhagwandas Kapadia & Others High Court of Judicature at Bombay
15-12-2021 K. Tamilarasi & Others Versus Hindustan Petroleum Corporation Limited & Others High Court of Judicature at Calcutta
10-12-2021 Vinodhini Chithiravelu Versus Bharat Petroleum Corporation Limited, Rep. by its Territory Manager (LPG) & Another Before the Madurai Bench of Madras High Court
04-12-2021 M/s. Pande Petroleum, Through its proprietary Deviprasad Chunnilal Pande & Another Versus The State of Maharashtra Through its Secretary, Revenue & Forest Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
24-11-2021 Hindustan Petroleum Corporation Ltd. Versus Ajay Bhatia High Court of Delhi
16-11-2021 Bharat Petroleum Corporation Limited Versus Assistant Director of Income-tax, CPC, Bangalore & Others High Court of Judicature at Bombay
11-11-2021 National Company, Represented By Its Managing Partner Versus The Territory Manager, Bharat Petroleum Corporation Ltd. & Another Supreme Court of India
22-10-2021 M/s. A.B. Enterprises, Rep. by Managing Director & C.E.O. A. Afsal & Others Versus The Chief Joint Controller of Explosives, South Circle, Chennai, Government of India, Ministry of Commerce and Industries, Petroleum and Explosives Safety Organisation (PESO), (Formerly Department of Explosives) & Others High Court of Judicature at Madras
01-10-2021 Biolin Kurbah Versus Hindustan Petroleum Corporation Ltd. & Another High Court of Meghalaya
01-10-2021 Santosh Kumar Singh Versus Bharat Petroleum Corporation Limited & Others High Court of Judicature at Calcutta
24-09-2021 A. Packrisamy Versus The Joint Chief Controller of Explosive Petroleum and Explosives Organisation, Chennai & Others High Court of Judicature at Madras
24-09-2021 R. Gunasekaran Versus The Joint Secretary, The Ministry of Petroleum and Natural Gas, New Delhi & Others High Court of Judicature at Madras
16-09-2021 M/s. Bharat Petroleum Corporation Ltd., Represented by its Senior Manager - Legal (South), Chennai & Another Versus M/s. ATM Constructions (P) Ltd., Represented by its Chairman, C.M. Ibrahim High Court of Judicature at Madras
15-09-2021 Bharat Petroleum Corporation Limited Versus Pradeep Kumar Agarwal & Others High Court of Judicature at Calcutta
03-09-2021 Prakash Singa Gavit Versus The Union of India. Through the Secretary, Petroleum Department, New Delhi & Others In the High Court of Bombay at Aurangabad
02-09-2021 A. Yuvaraj Versus The Deputy General Manager (Category Management – Logistics) CPO-HQO, Hindustan Petroleum Corporation Limited Before the Madurai Bench of Madras High Court
27-08-2021 M/s. Ravindra Tours and Travels, represented by its Proprietor Vadlamudi Ravindra Kumar Versus Union of India, rep. by Secretary, Ministry of Petroleum and Gas & Others High Court of Andhra Pradesh
27-08-2021 Petroleum Mazdoor Sangh Versus Union of India & Others High Court of Gujarat At Ahmedabad
17-08-2021 M/s. Aditya H.P. Centre, Through Its Sole Proprietor, Aman Parmar, Chandigarh & Others Versus Union Of India, Through Its Secretary, Ministry Of Petroleum & Natural Gases, New Delhi & Others High Court of Himachal Pradesh
11-08-2021 NRP Projects Private Limited, Royapettah, Chennai Versus Bharat Petroleum Corporation Limited, Chennai & Another High Court of Judicature at Madras
02-08-2021 Bharat Petroleum Corporation Limited, Represented by its Chairman & Managing Director & Another Versus A.R. Saju & Others High Court of Kerala
30-07-2021 M/s. Deepak Automobiles Versus Bharat Petroleum Corporation Limited High Court of Gujarat At Ahmedabad
23-07-2021 Savithri Versus The Managing Director, Hindustan Petroleum Corporation Ltd., (A Government of India Undertaking), Mumbai & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
19-07-2021 Bharat Petroleum Corporation Limited, Having its registered office at Bharath Bhavan, Rep. by its Senior Manager - Legal (South), Chennai & Another Versus ATM Constructions Limited, Rep. by its Director Faiz Mohammed High Court of Judicature at Madras
19-07-2021 Bharat Petroleum Corporation Limited, Having its registered office at Bharath Bhavan, Rep. by its Senior Manager - Legal (South), Chennai & Another Versus ATM Constructions Limited, Rep. by its Director Faiz Mohammed High Court of Judicature at Madras
19-07-2021 Bharat Petroleum Corporation Limited, Having its registered office at Bharath Bhavan, Rep. by its Senior Manager - Legal (South), Chennai & Another Versus ATM Constructions Limited, Rep. by its Director Faiz Mohammed High Court of Judicature at Madras
25-06-2021 M/s. Kamlesh Metacast Pvt. Ltd., through Its Authorized Signatory Inder Kumar, Jaipur Versus State Of Rajasthan, through Additional Chief Secretary Department Of Mines & Petroleum, Jaipur & Others High Court of Rajasthan Jaipur Bench
24-06-2021 Bharat Petroleum Corporation Ltd., Rep. by its General Manager, Chennai & Others Versus P. Umapathy & Others High Court of Judicature at Madras
18-06-2021 Piyari & Co., Rep. by its Proprietor N. Niyamath Ali Versus The Hindusthan Petroleum Corporation Ltd., Rep. by its Senior Regional Manager, Madurai & Others Before the Madurai Bench of Madras High Court
21-05-2021 M/s. Yogi Petroleum & Others Versus Commissioner of VAT, Dadra & Nagar Haveli & Another High Court of Judicature at Bombay
22-04-2021 M/s. Nilgiri Petroleum Company, A partnership firm represented by its Managing Partner, Madan Versus The Nilgiri Diocesan Society, A Registered Christian Public Charitable Society, Represented by its Secretary, R.V. Father A. Anthonysamy High Court of Judicature at Madras
22-04-2021 M/s. Nilgiri Petroleum Company, A partnership firm represented by its Managing Partner, Madan Versus The Nilgiri Diocesan Society, A Registered Christian Public Charitable Society, Represented by its Secretary, R.V. Father A. Anthonysamy High Court of Judicature at Madras
22-04-2021 M/s. Nilgiri Petroleum Company, A partnership firm represented by its Managing Partner, Madan Versus The Nilgiri Diocesan Society, A Registered Christian Public Charitable Society, Represented by its Secretary, R.V. Father A. Anthonysamy High Court of Judicature at Madras
22-04-2021 M/s. National Gas Service & Others Versus Bharat Petroleum Corporation Limited & Others High Court of Punjab and Haryana
21-04-2021 Bharat Petroleum Corporation Limited, Rep., by its General Manager-HR(South), Anna Nagar Versus P.S. Janardhanan, The General Secretary, Petroleum Employees Union, Anna Nagar (West) & Another High Court of Judicature at Madras
19-04-2021 M/s. A.T.M. Constructions (P) Ltd., Represented by its Director, Faiz Mohameed & Another Versus M/s. Bharath Petroleum Corporations Ltd., Represented by its Senior Manager – Legal (South) & Another High Court of Judicature at Madras
08-04-2021 M/s. Chennai Petroleum Corporation Ltd., (Represented by its General Manager – Finance, P. Rajasekar), Chennai Versus The Deputy Commissioner (CT) – III (FAC), Large Taxpayers Unit - 34, Chennai & Another High Court of Judicature at Madras
06-04-2021 Satya Prakash & Another Versus M/s. Hindustan Petroleum Corp. Ltd. & Others High Court of Judicature at Calcutta
30-03-2021 Jimi Hiral Modi Versus Bharat Petroleum Corporation Limited & Others High Court of Gujarat At Ahmedabad
24-03-2021 Nikhil Versus The Union of India, Through Ministry of Petroleum & Natural Gas, New Delhi & Others In the High Court of Bombay at Aurangabad
16-03-2021 M/s. Bharat Petroleum Corporation Ltd., Rep. by its Territory Manager, V. Arul Muthunathan, Coimbatore Versus The Principal Revenue Control Authority & Inspector, General of Registration, Chennai & Others High Court of Judicature at Madras
12-03-2021 Cima Roadliners & Another Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Judicature at Calcutta
12-03-2021 Cima Roadliners & Another Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Judicature at Calcutta
11-03-2021 A. Sreekanth Versus Bharat Petroleum Corporation Limited, Mumbai High Court of Judicature at Madras
10-03-2021 M/s. Jai Ambe Petroleum Kendra, Raisen Versus Indian Oil Corporation Limited & Others High Court of Madhya Pradesh
10-03-2021 M/s. Jai Ambe Petroleum Kendra, Raisen Versus Indian Oil Corporation Limited & Others High Court of Madhya Pradesh
08-03-2021 Mohan Shivaji Tonde Versus Government of India Through its Ministry of Petroleum and Natural Gas, New Delhi & Another In the High Court of Bombay at Aurangabad
08-03-2021 Mahadev Tukaram Tonde Versus Government of India Through its Ministry of Petroleum and Natural Gas, New Delhi & Another In the High Court of Bombay at Aurangabad
25-02-2021 Appasani Babu Rao Versus The Union of India, rep. by its Secretary, Ministry of Petroleum & Chemicals, New Delhi & Others High Court of Andhra Pradesh
25-02-2021 Appasani Babu Rao Versus The Union of India, rep. by its Secretary, Ministry of Petroleum & Chemicals, New Delhi & Others High Court of Andhra Pradesh
25-02-2021 Appasani Babu Rao Versus The Union of India, rep. by its Secretary, Ministry of Petroleum & Chemicals, New Delhi & Others High Court of Andhra Pradesh
18-02-2021 Petroleum Mazdoor Sangh Versus Chief Labour Commissioner (Central) High Court of Gujarat At Ahmedabad
16-02-2021 Hindustan Petroleum Corporation Ltd. Versus Delhi Transport Corporation High Court of Delhi
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
05-02-2021 Tulsidas T. Suryawanshi Versus Bharat Petroleum Corp. Ltd. High Court of Delhi
05-02-2021 Mira Rani Sarkar Versus The Union of India Rep. By Ministry Of Petroleum And LPG, New Delhi & Others High Court of Gauhati
03-02-2021 K. Surendranath Versus The Secretary to Government Ministry of Petroleum and Natural Gas, Government of India, New Delhi & Others High Court of Judicature at Madras
02-02-2021 M/s. Anbu HP Gas Agency, Rep by its Proprietrix, M. Kaveri Versus The Union of India, Rep. by its Secretary, Ministry of Petroleum and Natural Gas Commission, New Delhi & Others High Court of Judicature at Madras
20-01-2021 M/s. Hundustan Petroleum Corporation Ltd., Represented by the Regional Manager Versus M/s. Reliable Builder & Developers, Through its Managing Partner Md. Abdul Najeeb High Court of Karnataka Circuit Bench OF Kalaburagi
22-12-2020 Bharat Petroleum Corporation Ltd., Rep. by its General Manager, Chennai & Others Versus P. Umapathy & Others High Court of Judicature at Madras
22-12-2020 Bharat Petroleum Corporation Ltd., Rep. by its General Manager, Chennai & Others Versus P. Umapathy & Others High Court of Judicature at Madras
21-12-2020 M/s. Wallia Agency, Through its Partner, N. Rajarampandian Versus Union of India, Represented by its Secretary to Government of India, Ministry of Petroleum and Natural Gas, Government of India, New Delhi & Others Before the Madurai Bench of Madras High Court
21-12-2020 K. Sunderrajan Proprietrix: Euro Petroleum Versus P. Gunasekaran High Court of Judicature at Madras
16-12-2020 Jain Automobiles H.P.C. Dealer Through Its Dealer And Proprietor D.C. Jain Versus Hindustan Petroleum Corporation Limited High Court of Judicature at Allahabad
10-11-2020 M/s.C.R. Caterers India (P) Ltd., Rep by its Director R. Manikandan Versus M/s.Chennai Petroleum Corporation Ltd., Manali, Chennai & Another High Court of Judicature at Madras
09-11-2020 Meena Yadav Versus Hindustan Petroleum Corporation Limited & Others High Court of Punjab and Haryana
03-11-2020 M/s. Sekhar Enterprises, Represented by its Proprietor T. Rajashekhar Versus Bharat Petroleum Corporation Limited, Represented by its General Manager, Chennai & Another High Court of Judicature at Madras
01-09-2020 R. Raja Rajagopal Thondaiman Versus M/s. Hindustan Petroleum Corporation Ltd. & Others Before the Madurai Bench of Madras High Court
20-08-2020 Ghanshyam Sharma & Another Versus Hindustan Petroleum Corporation Limited High Court of for the State of Telangana
20-08-2020 Ghanshyam Sharma & Another Versus Hindustan Petroleum Corporation Limited High Court of for the State of Telangana
14-08-2020 Hindustan Petroleum Corporation Ltd. & Others Versus M/s. I.A.S. Transport Corporation & Others High Court of Judicature at Calcutta
12-08-2020 P.N. Surendran Nair Versus The Chairman/ Managing Director, Bharat Petroleum Corporation Limited, Mumbai & Others High Court of Kerala
12-08-2020 P.N. Surendran Nair Versus The Chairman/ Managing Director, Bharat Petroleum Corporation Limited, Mumbai & Others High Court of Kerala
04-08-2020 M/s. Pioneer Power Ltd, Rep. by its Chief General Manager, Therkukattur Village, Ramanathapuram Versus Union of India, Rep. by its Secretary Ministry of Petroleum & Natural Gas, New Delhi & Others Before the Madurai Bench of Madras High Court
15-07-2020 Jaideep Singh Versus Sahil Petroleum & Another High Court of Punjab and Haryana
13-07-2020 University Of Petroleum & Energy Studies (UPES) Versus Anuj Kanwal National Consumer Disputes Redressal Commission NCDRC
18-06-2020 Farhana Yesmin, Assam Versus Hindustan Petroleum Corporation Ltd & Others High Court of Gauhati
09-06-2020 Micaren Exel Petroleum Wholesaler (Pty) Ltd Versus Stella Quick Shop (Pty) Ltd & Another Supreme Court of Appeal of South Africa
08-06-2020 EHVEES, Hindustan Petroleum Corporation Limited Dealer, Manjeri, Represented by M. Muhammed Gadhafi, Power of Attorney Holder, Shoukathali Versus The District Collector, Malappuram & Others High Court of Kerala
20-05-2020 The Commissioner of Central Excise, Customs & Service Tax, Ernakulam Versus M/s. Bharat Petroleum Corporation Ltd. Kochi Refinery, Ambalamugal, Represented by The Chief Finance Manager High Court of Kerala
15-05-2020 T. Sivakumar Versus The Secretary to Government of India, Ministry of Petroleum and Natural Gas, A-Wing, New Delhi & Others High Court of Judicature at Madras
29-04-2020 Anindita Mohanty Versus Senior Regional Manager, Hindustan Petroleum Co. Ltd., Bhubaneswar & Others High Court of Orissa
24-04-2020 S.K. Talim Ali Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Orissa
24-04-2020 S.K. Talim Ali Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Orissa
21-04-2020 T. Sivakumar Versus The Secretary to Government of India, Ministry of Petroleum and Natural Gas, New Delhi & Others High Court of Judicature at Madras
18-03-2020 All India Petroleum Dealers Association (Regd.) And Another V/S Union of India Through its Secretary And Others High Court of Delhi
17-03-2020 Bharat Petroleum Corporation Limited & Others Versus Anil Padegaonkar & Others Supreme Court of India
17-03-2020 Bharat Petroleum Corporation Limited & Others Versus Anil Padegaonkar & Others Supreme Court of India
10-03-2020 National Company, Represented by its Managing Director, Dr. Arun A Raja Versus Joint Chief Controller of Explosives Ministry of Commerce and Industry, Petroleum & Explosives Safety Organization (PESO), (Formerly Department of Explosives), Egmore, Chennai & Others High Court of Judicature at Madras
05-03-2020 Bomma Vanitha & Others Versus Union of India, rep. by its Secretary Ministry of Petroleum & Natural Gas, New Deli High Court of Andhra Pradesh
04-03-2020 Dasari Kesavulu V/S The Union of India, Ministry of Petroleum & Natural Gas, New Delhi & Another High Court of Andhra Pradesh
03-03-2020 T.N. Selvarangam Versus Hindustan Petroleum Corp Ltd. & Another High Court of for the State of Telangana



Directors
DIN Name Since
02322159 VINAY GUPTA 11-09-2002
01221654 SANDEEP GUPTA 11-09-2002

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