Some PAST Judgements / Case Laws similar to S. SINGH AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 17-01-2021 09:01
|
08-01-2021 |
Raja Bhaiya Singh Versus State of MP. |
High Court of Madhya Pradesh |
07-01-2021 |
Paramjit Singh Versus State NCT of Delhi |
High Court of Delhi |
06-01-2021 |
Harjinder Singh & Others Versus Union of India & Others |
High Court of Delhi |
05-01-2021 |
National Insurance Company Limited Versus Jatinder Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
05-01-2021 |
Kotak Mahindra Bank Ltd., Delhi Versus Dheeraj Singh Beldar |
National Consumer Disputes Redressal Commission NCDRC |
04-01-2021 |
Sukhjinder Singh @ Sunny Versus State of Punjab & Another |
High Court of Punjab and Haryana |
31-12-2020 |
Darshan Singh Versus Union Territory of J&K through P/S Ghagwal, Samba |
High Court of Jammu and Kashmir |
31-12-2020 |
Amandeep Singh Versus Union Territory of J&K & Others |
High Court of Jammu and Kashmir |
30-12-2020 |
Laiphrakpam Manihar Singh Versus The State of Manipur through the Chief Secretary, Govt. of Manipur, Imphal & Others |
High Court of Manipur |
28-12-2020 |
CDR Ravindra Pal Singh & Others Versus Union of India & Others |
High Court of Delhi |
22-12-2020 |
Gunveen Singh Versus The State (Govt. of NCT of Delhi) & Another |
High Court of Delhi |
18-12-2020 |
Prakash Kumar Singh & Others Versus The Union Of India, Rep. by the Commissioner & Secy. to the Gvot. of India Ministry of Human Resource Development New Delhi & Others |
High Court of Gauhati |
18-12-2020 |
Keshav Singh @ Kesho Versus State of U.P. |
High Court of Judicature at Allahabad |
18-12-2020 |
Mahendra Singh Baghel Versus State of U.P. |
High Court of Judicature at Allahabad |
18-12-2020 |
Table Tennis Federation of India (TTFI) Rep.by its Secretary General M.P. Singh Versus Tamil Nadu Table Tennis Association (TNTTA) CIN U92413TN2003NPL052120 Rep.by its Hon. Secretary A.V. Vidyasagar & Others |
High Court of Judicature at Madras |
17-12-2020 |
Shiv Dayal Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
15-12-2020 |
Shaswat Kumar Thakur Versus Guru Gobind Singh Indraprastha College & Others |
High Court of Delhi |
11-12-2020 |
Tikeshwar Singh Versus State of Chhattisgarh (Through Police Chowki Manikpur, PS Kotwali, Distt. Korba, Chhattisgarh) |
High Court of Chhattisgarh |
10-12-2020 |
Ram Bilash Singh Versus The State of Bihar through the Principal Secretary, Education Department (Higher Education), Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
10-12-2020 |
Rajendra Prasad Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
10-12-2020 |
Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand |
National Consumer Disputes Redressal Commission NCDRC |
09-12-2020 |
Amanpreet Singh Kohli Versus Pankaj Dayal |
High Court of Delhi |
08-12-2020 |
Daulat Singh (D) Thr. Lrs. Versus The State Of Rajasthan & Others |
Supreme Court of India |
08-12-2020 |
Rabindra Singh @ Rabindra Kumar Singh Versus The State of Bihar through Principal Secretary, Excise Department, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
08-12-2020 |
Dominant Systems Private Limited Versus Surjeet Singh |
High Court of Delhi |
07-12-2020 |
Ram Prasanna Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
07-12-2020 |
Sawan Singh Versus Barat Ram (Since Deceased) & Others |
High Court of Chhattisgarh |
04-12-2020 |
Voltas Limited, Rep. by its Territory Manager, Kamlendra Singh, Mumbai Versus The State of Tamilnadu Rep. by the Secretary to the Government, Commercial Taxes & Religious Endowments Department, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
03-12-2020 |
Sumedh Singh Saini Versus State of Punjab & Another |
Supreme Court of India |
03-12-2020 |
Surendra Singh Versus South Eastern Coalfields Limited Through Chief General Manager, S.E.C.L. Chhattisgarh & Others |
High Court of Chhattisgarh |
03-12-2020 |
Pratibha Nagrendra Singh & Another Versus Vatika Ltd., Haryana |
National Consumer Disputes Redressal Commission NCDRC |
02-12-2020 |
Director, Dayalbagh Educational Institute Deemed University Versus Devendra Pal Singh & Others |
High Court of Judicature at Allahabad |
02-12-2020 |
Chandan Singh Versus Kokilabai Balkrishna Salame & Others |
In the High Court of Bombay at Nagpur |
02-12-2020 |
Paramvir Singh Saini Versus Baljit Singh & Others |
Supreme Court of India |
02-12-2020 |
Ajay Kumar Singh Versus Director General of Investigation, Income Tax, Bihar, Patna & Others |
High Court of Judicature at Patna |
01-12-2020 |
Mahender Singh Baghel Versus Managing Director/Claims Insurance Policy, Bajaj Allianz Gen. Ins. Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
01-12-2020 |
National Institute of Technology Calicut & Another Versus Bhagat Singh Rawat- Party-In- Person & Another |
High Court of Kerala |
27-11-2020 |
Managing Director of Interglobe Aviation Limited Indigo, Punjab Versus Karamjit Singh & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-11-2020 |
Amar Singh Versus State of Haryana |
High Court of Punjab and Haryana |
27-11-2020 |
TDI Infratech Ltd. Versus Rajinder Singh Thakur |
National Consumer Disputes Redressal Commission NCDRC |
26-11-2020 |
Jaskaran Singh Arora Versus State, NCT of Delhi & Another |
High Court of Delhi |
26-11-2020 |
Padam Singh Yadav Versus State of Haryana |
High Court of Punjab and Haryana |
26-11-2020 |
Mitthu Das Versus Khagraj Singh (Died) & Others |
High Court of Chhattisgarh |
26-11-2020 |
Manohar Singh Versus The State of Bihar through the Principal Secretary, Department of Excise, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
26-11-2020 |
Union of India Versus Sadanand Singh & Others |
Supreme Court of India |
25-11-2020 |
Babban Singh & Others Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
25-11-2020 |
Chandrakumar Singh & Others Versus Branch Manager, Kshetriya Gramin Bank, Bihar & Another |
National Consumer Disputes Redressal Commission NCDRC |
24-11-2020 |
Dular Singh Sinha Versus State of Chhattisgarh Through The Secretary, Water Resources Department, Mantralaya New Raipur, Chhattisgarh & Others |
High Court of Chhattisgarh |
24-11-2020 |
V.M. Singh Versus Madan Lal Mangotra & Others |
High Court of Delhi |
18-11-2020 |
Atul Kumar Singh Tomar & Others Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
17-11-2020 |
S.B. Singh Versus National Textile Corporation |
High Court of Delhi |
17-11-2020 |
Kulbir Singh & Company Versus Food Corporation of India & Others |
High Court of Punjab and Haryana |
16-11-2020 |
Rattan Singh & Others Versus Nirmal Gill & Others |
Supreme Court of India |
12-11-2020 |
Gaurav Singh & Others Versus Union of India & Another |
High Court of Delhi |
12-11-2020 |
Harjinder Singh Versus Union of India & Others |
High Court of Delhi |
10-11-2020 |
Majar Singh Versus The State of Bihar through the Principal Secretary, Department of Registration and Excise, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
09-11-2020 |
Sanjay Kumar Versus Shakti Singh |
High Court of Himachal Pradesh |
09-11-2020 |
Tek Singh Raghav Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
09-11-2020 |
Gupteshwar Singh Versus State of Bihar Through Chief Secretary Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
05-11-2020 |
Gurusimran Singh Narula Versus Union of India & Another |
Supreme Court of India |
04-11-2020 |
Subhash Singh Versus State of H.P. |
High Court of Himachal Pradesh |
03-11-2020 |
Shanti Bai Versus Daneshwar Singh Raghuvanshi & Others |
High Court of Chhattisgarh |
02-11-2020 |
Sanjay Singh & Others Versus Patna Municipal Corporation, Mauryalok Complex, Patna, through its Municipal Commissioner & Others |
High Court of Judicature at Patna |
02-11-2020 |
Dhanyaraj Singh & Others Versus The State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
02-11-2020 |
State of Madhya Pradesh, SPE, Lokayukta, Jabalpur Versus Ravi Shankar Singh & Others |
High Court of Madhya Pradesh |
02-11-2020 |
Uma Shankar & Another Versus Charanjeet Singh & Others |
High Court of Delhi |
30-10-2020 |
Devinder Singh Versus State of Himachal Pradesh & Others. |
High Court of Himachal Pradesh |
29-10-2020 |
The State of Rajasthan & Others Versus Heem Singh |
Supreme Court of India |
29-10-2020 |
Tofan Singh Versus State of Tamil Nadu |
Supreme Court of India |
28-10-2020 |
Mahabir Chandgi Ram Singh Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
27-10-2020 |
Punjab Urban Planning & Development Authority, Punjab & Another Versus Gurvak Singh |
National Consumer Disputes Redressal Commission NCDRC |
26-10-2020 |
Suresh Chandra Versus Joga Singh Bisht & Others |
Supreme Court of India |
21-10-2020 |
Lallu Singh Versus State Of U.P. & Another |
High Court of Judicature at Allahabad |
21-10-2020 |
Vikash Kumar Singh Versus The State of Bihar through the Principle Secretary, Registration, Excise and Prohibition Department, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
21-10-2020 |
Shiv Kumar Singh Versus The State of Bihar through its Principal Secretary, Excise Department, Government of Bihar, Old Secretariat, Patna & Others |
High Court of Judicature at Patna |
15-10-2020 |
M/s. Hewlett Packard Enterprise India Private Limited, Represented by its Customs operations Manager, Gajendra Singh Versus Joint Commissioner of Customs, Group 5A ACC Office of the principal, Chennai & Others |
High Court of Judicature at Madras |
15-10-2020 |
Daiichi Sankyo Company, Limited Versus Malvinder Mohan Singh & Others |
High Court of Delhi |
15-10-2020 |
Bhupinder Singh Versus State of Himachal Pradesh & Another |
High Court of Himachal Pradesh |
13-10-2020 |
Dhirendra Singh Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
13-10-2020 |
Kashmir Singh Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
12-10-2020 |
Jagdish Singh Versus State of H.P & Others |
High Court of Himachal Pradesh |
12-10-2020 |
Mantu Kumar Singh @ Chandr Kant Singh Versus The State of Bihar through the Principal Secretary, Department of Excise, Government of Bihar, Patna |
High Court of Judicature at Patna |
12-10-2020 |
Riddhima Singh Through: Her Father Shailendra Kumar Singh Versus Central Board Of Secondary Education & Others |
High Court of Delhi |
12-10-2020 |
Amar Singh & Others Versus The State (NCT of Delhi) |
Supreme Court of India |
12-10-2020 |
Mahendra Singh & Others Versus Energy Efficiency Services Ltd. & Another |
High Court of Delhi |
09-10-2020 |
B.D. Singh @ Brahm Deo Singh Versus Vinoba Bhave University, Hazaribagh |
High Court of Jharkhand |
07-10-2020 |
Kripal Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
07-10-2020 |
Saurav Kumar @ Sahgal Pratap Singh @ Saurav Kumar Singh Versus The State of Bihar |
High Court of Judicature at Patna |
01-10-2020 |
Raghbir Singh @ Lucky & Another Versus State of Punjab |
High Court of Punjab and Haryana |
01-10-2020 |
Gurcharan Singh Versus The State of Punjab |
Supreme Court of India |
01-10-2020 |
Jitendra Singh Dhillon Versus State of MP & Another |
High Court of Madhya Pradesh Bench at Gwailor |
01-10-2020 |
Construction Industry Development Council, New Delhi Versus Arjun Singh & Others |
National Consumer Disputes Redressal Commission NCDRC |
01-10-2020 |
The State of Nagaland Represented by the Public Prosecutor, Nagaland Versus Ripu Daman Singh |
High Court of Gauhati |
30-09-2020 |
Arjun Singh Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
30-09-2020 |
Karambir Singh & Others Versus State of Punjab & Others |
High Court of Punjab and Haryana |
28-09-2020 |
Ajmer Singh & Others Versus State of Punjab & Others |
High Court of Punjab and Haryana |
25-09-2020 |
Kisan Sangharsh Samiti Through Its President Haridayal Kushwaha @ Haridayal Singh & Another Versus State of Bihar & Others |
High Court of Judicature at Patna |
25-09-2020 |
Naginder Singh Versus Hari Dass Verma |
High Court of Himachal Pradesh |
24-09-2020 |
Kajal Mukesh Singh & Others Versus The State of Maharashtra (Through the Inspector-in-charge of Malad Police Station) |
High Court of Judicature at Bombay |
22-09-2020 |
Dharmander Singh @ Saheb Versus State (Govt. of NCT, Delhi) |
High Court of Delhi |