Some PAST Judgements / Case Laws similar to S S PHARMACEUTICALS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 17-04-2022 16:32
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10-03-2022 |
M/s. S.R. Pharmaceuticals Through Its Partner Shri Jatinder Kumar Versus HDFC Ergo General Insurance Co. Ltd., New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-02-2022 |
Iatros Pharmaceuticals Private Limited, represented by its Director Vinod R. Shah Versus Zenlabs India 1203, C-Wing & Another |
High Court of Judicature at Bombay |
08-02-2022 |
M/s CIPCO Pharmaceuticals, through its Partner Shyam Jhawahar @ Jhawar, Indore & Others Versus The State of Jharkhand & Another |
High Court of Jharkhand |
24-01-2022 |
Glaxosmithkline Pharmaceuticals Ltd. Versus Asst./Deputy Commissioner of Income Tax Circle 77(1)(1) & Others |
High Court of Judicature at Bombay |
12-11-2021 |
Rajinder Prasad Arora & Others Versus Wings Pharmaceuticals Pvt. Ltd. & Others |
High Court of Delhi |
08-10-2021 |
M/s. Chandan Pharmaceuticals Corporation, represented by its Partner Harish Kumar Mehta & Another Versus P.K. Jalan & Others |
High Court of Judicature at Madras |
23-09-2021 |
Sun Pharma Laboratories Limited, Rep by its Authorized Signatory Chandra Nahata Versus D.D. Pharmaceuticals Private Limited, Rajasthan & Another |
High Court of Judicature at Madras |
10-09-2021 |
Glenmark Pharmaceuticals Limited Represented by its authorized person, Mumbai Versus The State of Tripura, Represented by its Secretary, Department of Labour, Tripura & Others |
High Court of Tripura |
07-09-2021 |
M/s. Rhydburg Pharmaceuticals Ltd. & Others Versus Union of India, Ministry of Health and Family Welfare |
In the High Court of Bombay at Goa |
16-08-2021 |
M/s. Bhushan Pharmaceuticals Pvt. Ltd. Versus New Delhi Municipal Council & Another |
High Court of Delhi |
05-07-2021 |
M/s. Apex Laboratories Private Limited, Rep. by its Authorised Signatory, D. Jude F.L.S. Durai Pandian Versus Macleods Pharmaceuticals Limited, Mumbai |
High Court of Judicature at Madras |
01-07-2021 |
Curewin Pharmaceuticals Pvt. Ltd Versus Curewin Hylico Pharma Pvt. Ltd. |
High Court of Madhya Pradesh Bench at Indore |
01-07-2021 |
Curewin Pharmaceuticals Pvt. Ltd Versus Curewin Hylico Pharma Pvt. Ltd. |
High Court of Madhya Pradesh Bench at Indore |
09-04-2021 |
Pharmaceuticals Ltd. Versus State Bank Of India & Another |
Debts Recovery Appellate Tribunal at Kolkata |
01-04-2021 |
Centaur Pharmaceuticals Pvt. Ltd., Mumbai, Represented by its Directors through Rakhi Kadam, Authorised Signatory & Others Versus La Renon Health Care Pvt. Limited., Ahmedabad, Represented by its Directors & Others |
High Court of Judicature at Madras |
24-03-2021 |
Serdia Pharmaceuticals (India) Private Limited Versus Union of India |
High Court of Karnataka |
12-03-2021 |
Baroque Pharmaceuticals Private Limited Versus Office of Assistant Commissioner of Income Tax Circle 1(1) |
High Court of Gujarat At Ahmedabad |
23-02-2021 |
M/s. Apex Laboratories Pvt. Ltd., Guindy, Rep. by its Authorised Signatory, D. Jude F.L.S. Durai Pandian Versus Macleods Pharmaceuticals Limited, Andheri (East) |
High Court of Judicature at Madras |
18-01-2021 |
Oriental Insurance Co Ltd. Versus Himachal Pharmaceuticals Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
26-11-2020 |
Intas Pharmaceuticals Ltd. & Others Versus Yogendra Singh Chouhan |
High Court of Madhya Pradesh |
18-11-2020 |
M/s. Hexter Pharmaceuticals Pvt Ltd, Rep. By R. Anbazhagan, MD & Others Versus Vijayaraghavan |
High Court of Judicature at Madras |
09-11-2020 |
M/s. Chesons Enterprises Versus M/s. Cadiz Pharmaceuticals Pvt. Ltd. |
High Court of Delhi |
06-11-2020 |
Vetindia Pharmaceuticals Limited Versus State of Uttar Pradesh & Another |
Supreme Court of India |
06-11-2020 |
Vetindia Pharmaceuticals Limited Versus State of Uttar Pradesh & Another |
Supreme Court of India |
20-07-2020 |
ISPA Pharmaceuticals(P) Ltd. Versus New Delhi Municipal Council & Others |
High Court of Delhi |
06-07-2020 |
M/s. Srini Pharmaceuticals Pvt. Ltd., Red. by its Managing Director, Tera Chinnappa Reddy Versus Union of India, rep. by its Secretary & Others |
High Court of for the State of Telangana |
24-06-2020 |
Kymab Ltd. Versus Regeneron Pharmaceuticals Inc |
United Kingdom Supreme Court |
09-06-2020 |
State rep. by the Drugs Inspector, O/o. Director of Drugs Control, Tamil Nadu, Chennai Versus M/s. National Pharmaceuticals [A-3], A Division of Rider Pharmaceuticals Pvt. Ltd., Rep. by Kamalchand Jain, Director & Another |
High Court of Judicature at Madras |
05-06-2020 |
Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
05-06-2020 |
Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
15-05-2020 |
Pfizer Inc & Others Versus Kwality Pharmaceuticals Limited & Others |
High Court of Delhi |
15-05-2020 |
Pfizer Inc & Others Versus Kwality Pharmaceuticals Limited & Others |
High Court of Delhi |
01-04-2020 |
Alembic Pharmaceuticals Ltd V/S Rohit Prajapati and Others |
Supreme Court of India |
20-02-2020 |
Sasikumar, Assistant Registrar/general Manager, Ayurdhara Pharmaceuticals Versus Assistant Provident Fund Commissioner & Others |
High Court of Kerala |
30-01-2020 |
Bristol-Myers Squibb Holdings Ireland Unlimited Company & Others Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
24-01-2020 |
Alphine Pharmaceuticals Pvt. Ltd. and Others V/S Andhra Bank and Others. |
In The High Court Of State Of Telangana |
24-01-2020 |
M/s. Alpine Pharmaceuticals Pvt. Ltd. & Another Versus Andhra Bank & Others |
High Court of for the State of Telangana |
23-01-2020 |
Pr. Commissioner of Income Tax 2 Versus M/s. Aristo Pharmaceuticals P Ltd. |
High Court of Judicature at Bombay |
22-01-2020 |
Emcure Pharmaceuticals Limited and Others V/S Drugs Controller General of India and Others. |
High Court of Delhi |
15-01-2020 |
Astrazeneca AB & Another Versus Emcure Pharmaceuticals Limited |
High Court of Delhi |
20-12-2019 |
Deepak Transport Agency, Hydeerabad Versus The Madras Pharmaceuticals, Rep. By Subrogee/Power Agent, Chennai |
High Court of Judicature at Madras |
17-12-2019 |
Zenlab India & Another Versus Iatros Pharmaceuticals Private Limited |
Supreme Court of India |
17-12-2019 |
Emcure Pharmaceuticals Ltd V/S The Deputy Commissioner of Income Tax, Central Circle 2(1) |
Income Tax Appellate Tribunal ITAT Pune Bench |
17-12-2019 |
Zenlab India & Another Versus Iatros Pharmaceuticals Private Limited |
Supreme Court of India |
13-12-2019 |
M/s. Daffodills Pharmaceuticals Ltd. & Another Versus State of U. P. & Another |
Supreme Court of India |
12-12-2019 |
M/s. Sarabhai Piramal Pharmaceuticals Ltd. Versus V. Anthony |
High Court of Madhya Pradesh |
31-10-2019 |
GSK Consumer Healthcare S.A Versus EG Pharmaceuticals & Others |
High Court of Delhi |
31-10-2019 |
GSK Consumer Healthcare S.A Versus EG Pharmaceuticals & Others |
High Court of Delhi |
01-10-2019 |
Glaxo Smithkline Pharmaceuticals Ltd. & Versus Naval Kishore Goyal & Others |
High Court of Delhi |
04-09-2019 |
State Bank of India Versus Sun Pharmaceuticals Industries Ltd. & Another |
High Court of Judicature at Calcutta |
25-07-2019 |
Intas Pharmaceuticals Ltd V/S Union of India |
High Court of Gujarat At Ahmedabad |
12-07-2019 |
Mankind Pharma Limited V/S Lee Pharmaceuticals of Lee House |
High Court of Delhi |
12-07-2019 |
Mankind Pharma Limited Versus Lee Pharmaceuticals of Lee House |
High Court of Delhi |
09-07-2019 |
Bengal Chemicals & Pharmaceuticals Limited & Others Versus Ajit Nain & Another |
Supreme Court of India |
02-07-2019 |
Macleods Pharmaceuticals Ltd. Versus Swisskem Healthcare & Another |
High Court of Judicature at Bombay |
02-07-2019 |
Macleods Pharmaceuticals Ltd. Versus Swisskem Healthcare & Another |
High Court of Judicature at Bombay |
24-05-2019 |
M/s. Maneesh Pharmaceuticals Pvt. Ltd. & Others Versus M/s Pharose Remedies Ltd. & Another |
High Court of Jammu and Kashmir |
23-05-2019 |
In Re: Mr. Kuntal Chowdhary 3, West Bengal, India Versus Macleods Pharmaceuticals Limited Atlanta Arcade, Near Leela Hotel, Andheri, Kurla Road, Andheri (East), Mumbai Maharashtra, India & Others |
Competition Commission of India |
20-05-2019 |
Status Projects Pvt. Ltd. Versus Cecil Pharmaceuticals Pvt. Ltd. & Another |
High Court of Jammu and Kashmir |
17-05-2019 |
Sun Pharmaceuticals Industries Ltd. & Another Versus State Bank of India & Others |
High Court of Judicature at Calcutta |
15-05-2019 |
Sun Pharma Laboratories Ltd V/S Intas Pharmaceuticals Limited |
High Court of Delhi |
15-05-2019 |
Sun Pharma Laboratories Ltd. Versus Intas Pharmaceuticals Limited |
High Court of Delhi |
06-05-2019 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
15-04-2019 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
15-04-2019 |
Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
12-04-2019 |
The Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
11-04-2019 |
Dr. Reddys Laboratories Limited Versus Laborate Pharmaceuticals India Ltd. |
High Court of Delhi |
11-03-2019 |
Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
05-03-2019 |
Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
05-03-2019 |
Deepakkumar Vinubhai Thaker V/S Torrent Pharmaceuticals Ltd. and Others |
Supreme Court of India |
05-03-2019 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
18-02-2019 |
Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
11-02-2019 |
Pr. Commissioner of Income Tax-2 Versus M/s. Aristo Pharmaceuticals Pvt. Ltd. |
High Court of Judicature at Bombay |
28-01-2019 |
Karnataka Antibiotics & Pharmaceuticals Ltd., (A Government of India Enterprise), Rep.By Its Authorised Officer Jagadeesh C.Hiremath, Company Secretary & General Manager( HR & Admn) Versus Punjab National Bank Large Corporate Branch, Anna Salai, Chennai & Another |
High Court of Judicature at Madras |
24-01-2019 |
DSM Sinochem Pharmaceuticals Netherlands B.V. & Another Versus Sinopharm Weiqida Pharmaceutical Co (WQD) & Another |
High Court of Delhi |
22-01-2019 |
Helsinn Healthcare S.A. Versus Teva Pharmaceuticals Usa, Inc., ET AL.(2019) |
Supreme Court of United States |
22-01-2019 |
Helsinn Healthcare S.A., Versus Teva Pharmaceuticals USA, Inc., Et Al. |
Supreme Court of United States |
15-01-2019 |
Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
15-01-2019 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
13-12-2018 |
Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
11-12-2018 |
Commissioner of Income Tax V/S Glenmark Pharmaceuticals Ltd. |
Supreme Court of India |
29-11-2018 |
Reza Daru Pars Company & Others Versus Nani Pharmaceuticals Pvt. Ltd. & Another |
High Court of Delhi |
05-10-2018 |
M/s. Zeus Pharmaceuticals, Rep. by Mr.Raghu Raghav Balasaria, Himachal Pradesh & Another Versus The State of Tamil Nadu represented by R. Kannan, Drugs Inspector, Thiruvallur Range, Office of the Assistant Director of Drugs Control, Thiruvallur Zone, Thiruvallur |
High Court of Judicature at Madras |
26-09-2018 |
Zoetis Pharmaceuticals Research Versus Acit 11(3)(2), Mumbai |
Income Tax Appellate Tribunal Mumbai |
20-09-2018 |
Poddar Pharmaceuticals Pvt.Ltd., Uttarakhand & Another Versus State represented by Drugs Inspector Aranthangi Range O/o, the Asst. Director of Drugs Control, Thanjavur |
Before the Madurai Bench of Madras High Court |
17-09-2018 |
Intas Pharmaceuticals Limited and Others V/S Union of India and Others |
High Court of Delhi |
12-09-2018 |
Wockhardt Limited Versus Torrent Pharmaceuticals Ltd. & Another |
Supreme Court of India |
12-09-2018 |
Wockhardt Limited Versus Torrent Pharmaceuticals Ltd. & Another |
Supreme Court of India |
11-09-2018 |
Wockhardt Limited V/S Torrent Pharmaceuticals Limited And Another |
Supreme Court of India |
10-09-2018 |
Arbro Pharmaceuticals Ltd. Versus M. Sardarmal Chordia |
Intellectual Property Appellate Board |
31-08-2018 |
M/s. Msd Pharmaceuticals Pvt. Versus Dcit, New Delhi |
Income Tax Appellate Tribunal Delhi |
30-08-2018 |
Mepro Pharmaceuticals Pvt Versus The Assistant Commr Income Tax |
Income Tax Appellate Tribunal Rajkot |
28-08-2018 |
Glenmark Pharmaceuticals Ltd. Versus Curetech Skincare |
High Court of Judicature at Bombay |
28-08-2018 |
Glenmark Pharmaceuticals Ltd V/S Curetech Skincare and Others. |
High Court of Judicature at Bombay |
30-07-2018 |
Nanda Shirodkar Versus M/s. DCI Pharmaceuticals Pvt Ltd.. |
In the High Court of Bombay at Goa |
18-07-2018 |
Tamil Nadu Medical Service Corporation Ltd. Versus M/s. Southern Union Pharmaceuticals, Rep. by its Managing Partner, Ponnappan |
High Court of Judicature at Madras |
10-07-2018 |
M. Sea Pharmaceuticals Pvt. Ltd. & Another Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
29-06-2018 |
Torrent Pharmaceuticals Ltd. Versus Comed Chemicals Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
29-06-2018 |
Torrent Pharmaceuticals Ltd V/S Comed Chemicals Pvt. Ltd |
High Court of Gujarat At Ahmedabad |
11-06-2018 |
M/s. Shasun Pharmaceuticals Limited, Rep. by its General Manager (IR), C.D. Surendran, (Formerly known as M/s.Shasun Chemicals & Drugs Limited) Versus The Regional Provident Fund Commissioner-II(C & R) |
High Court of Judicature at Madras |