Some PAST Judgements / Case Laws similar to S S P PRODUCTS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-01-2023 03:18
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| 09-01-2023 |
MA Multi-Infra Development Pvt. Ltd. (Formerly known as Ma Dairy Products P. Ltd. and MA Multi-Trade P. Limited) Versus The Assistant Commissioner of Income-tax, Mumbai & Others |
High Court of Judicature at Bombay |
| 04-01-2023 |
VRB Consumer Products Private Limited Versus Capital Foods Private Limited |
In the High Court of Bombay at Goa |
| 19-12-2022 |
Venkateswara Air Products, Rep. By its Partner, Sujatha Nithyanantham, Coimbatore Versus The Designated Committee, by SVLDR Scheme GST & CE, Coimbatore & Others |
High Court of Judicature at Madras |
| 13-12-2022 |
M/s. K.C. Dairy Products (P) Ltd., Rep by its Authorised Signatory, Dindigul District Versus Regional Provident Fund Commissioner II, Madurai & Another |
High Court of Judicature at Madras |
| 09-12-2022 |
M/s. A.R. Gherkins Private Ltd., Represented by its Director, Ranjit P. Shah, Guindy, Chennai Versus The Assistant General Manager, Agricultural and Processed, Food Products Export Development Authority, Ministry of Commerce, Government of India, Bangalore |
High Court of Judicature at Madras |
| 02-12-2022 |
M/s. Skoda Auto Volkswagen India Private Limited (Formerly Skoda Auto India Private Limited) Versus M/s. Commercial Auto Products Private Limited, Through its authorized signatory |
In the High Court of Bombay at Aurangabad |
| 29-11-2022 |
M/s. Concrete Products & Construction Company Rep. by its Joint Managing Partner, Chennai Versus Southern Railways, Rep. by its Principal Chief Engineer/ General Manager, Chennai & Another |
High Court of Judicature at Madras |
| 28-11-2022 |
S. Yuvaraj & Another Versus A. Senthilkumar, Represented by its Managing Director, M/s. Senthil Aggregates Cement Products, Coimbatore |
High Court of Judicature at Madras |
| 10-11-2022 |
Bank of Baroda Versus Gujarat Cables and Enamelled Products Pvt. Ltd. |
High Court of Judicature at Bombay |
| 04-11-2022 |
M/s. Tricon Fruit Products Ltd., Rep. by its Managing Director & Another Versus M/s. Progressive Nirman Pvt. Ltd., Rep. by its Director & Others |
High Court of for the State of Telangana |
| 01-11-2022 |
Wipro Enterprises Limited, Rep. by Amit Mathur, Manager – Legal, G.K. Industries Estate, Alapakkam, Chennai Versus Zydus Wellness Products Limited, Gujarat, India & Others |
High Court of Judicature at Madras |
| 30-09-2022 |
Zydus Wellness Products Ltd. Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
| 26-09-2022 |
Kanakadurga Agro Oil Products Limited, Gangur, Penamaluru Mandal, Krishna District Versus Assistant Commissioner of Income Tax, Circle-I, Vijayawada |
High Court of Andhra Pradesh |
| 21-09-2022 |
M/s. Khambete Kothari Cans & Allied Products Pvt. Ltd. Versus State of Maharashtra, Through Secretary, Industries Energy and Labour Department Mantralaya Mumbai & Others |
In the High Court of Bombay at Aurangabad |
| 29-08-2022 |
BILT Graphic Paper Products Limited, through its Manager (Legal) Versus The State of Maharashtra through Secretary, Department of Revenue, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
| 11-08-2022 |
Hatsun Agro Products Ltd., Chennai Versus M/s. Arokiya Foods, A partnership Firm, Rep. by its partners V. Shanmugam & S. Murugesan |
High Court of Judicature at Madras |
| 03-08-2022 |
M/S. Aroma Food Products Rep. By its Proprietor, S. Poongothai Versus The State Represented by The Secretary to Government Department of Tourism, Puducherry & Another |
High Court of Judicature at Madras |
| 29-07-2022 |
A.D. Padmasingh Isaac, Trading as Aachi Spices & Foods, Chennai & Another Versus M/s. Sruthi's Food Products, Chennai |
High Court of Judicature at Madras |
| 06-07-2022 |
Hiveloop Technology Pvt. Ltd. Versus Parle Products Private Limited |
In The Competition Commission Of India New Delhi |
| 04-07-2022 |
M/S. Gupta Hair Products (P) Ltd. Represented by its Chairman & Managing Director, Mohana Gupta Madupalli, Chennai Versus The Deputy Director General of Foreign Trade, Directorate General of Foreign Trade, New Delhi & Others |
High Court of Judicature at Madras |
| 14-06-2022 |
M/s. Galaxy Rubber Products Versus V. Janardhan Rao |
High Court of for the State of Telangana |
| 10-06-2022 |
Tata Consumer Products Limited & Another Versus The State of Telangana |
High Court of for the State of Telangana |
| 10-06-2022 |
The Management of Sri Karthikeya Spinning and Weaving Mills Pvt Ltd., Formerly known as Perur Engineering Products, Coimbatore Represented by its Executive Director Versus The Presiding Officer, Labour Court, Coimbatore & Others |
High Court of Judicature at Madras |
| 09-06-2022 |
Yeddandi Venkataiah Versus M/s. Prabhudas Kishoredas Tobacco Products Ltd., rep. by Rajanikanth P. Patel & Others |
High Court of for the State of Telangana |
| 09-06-2022 |
M/s. Proklean Technologies P. Ltd., Represented by Mr. Vishwadeep Kuila, Chennai Versus M/s.Godrej Consumer Products Ltd |
Before the Madurai Bench of Madras High Court |
| 31-05-2022 |
M/s. Honda Seil Cars India Ltd., Gautam Budh Nagar (U.P.) Versus Pure Milk Products Pvt. Ltd., Ludhiana through its Managing Director & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
| 29-04-2022 |
Mercuria Energy Trading PTE Ltd. Versus Image Mine Products Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
| 25-04-2022 |
Haris Marine Products Versus Export Credit Guarantee Corporation (ECGC) Limited |
Supreme Court of India |
| 20-04-2022 |
M/s. V.S. Products, Rep. By Its Proprietor, Manoj Kumar Srivastava, Tumkur Versus Union of India, Rep. by Joint Secretary, Ministry of Finance, New Delhi & Another |
High Court of Karnataka |
| 07-04-2022 |
M/s. Tirumala Milk Products (P) Ltd., Rep by its Manager-Legal, S. Mukundh & Another Versus Tamil Nadu Electricity Board Represented by its Chairman, Chennai & Others |
High Court of Judicature at Madras |
| 06-04-2022 |
“Mega Falls”, Vels Water Products Company, Rep. by its Partner, N. Palanivel Versus The Executive Engineer, Operations & Maintenance, Tamil Nadu Generation & Distribution Corporation Ltd., Villupuram & Others |
High Court of Judicature at Madras |
| 31-03-2022 |
Muralya Dairy Products (P) Ltd., Kerala Versus Kerala Co-operative Milk Marketing Federation Ltd., Kerala & Another |
Competition Commission of India |
| 23-03-2022 |
Halonix Technologies Private Limited, Gautam Budh Nagar(UP), Rep. by its Constituted Attorney Shashwat Gaur Versus Cema Electric Lighting Products India Pvt. Ltd., Adyar |
High Court of Judicature at Madras |
| 16-03-2022 |
Md. Akhtarul Islam Laskar Versus M/s. National Food Products & Others |
High Court of Gauhati |
| 14-03-2022 |
M/s. Saj Food Products Pvt. Ltd. Versus State of Meghalaya & Others |
High Court of Meghalaya |
| 11-03-2022 |
The Managing Director, CEESI Food Products Private Ltd., Kalady Versus Abdul Rahman & Others |
High Court of Kerala |
| 02-03-2022 |
M/s. Maruti Quality Products Pvt. Ltd, Rep. By Its Commercial Manager Of Assam, Sri Parag Lohia, Assam & Another Versus State of Assam Rep. By The Pp, Assam & Another |
High Court of Gauhati |
| 11-02-2022 |
Bharat Petroresources Limited Versus JSW Ispat Special Products Limited |
High Court of Delhi |
| 09-02-2022 |
M/s. British Agro Products (India) P.Ltd (Rep. by its Managing Director, Dr. Akilan Ramnathan), Chennai Versus The Assistant Commissioner of Income Tax National e-faceless Assessment Centre, Delhi & Others |
High Court of Judicature at Madras |
| 03-02-2022 |
State Bank of India, IFB Branch Versus Vitthal Agro Products Pvt. Ltd. & Another |
High Court of Judicature at Bombay |
| 31-01-2022 |
Gul Raj Bhatia, Director of M/s. Pfizer Products India Pvt. Limited, Mumbai & Others Versus The State of Tamil Nadu, Rep. by Deepa Joseph, Drugs Inspector, Chennai |
High Court of Judicature at Madras |
| 31-01-2022 |
M/s. Vaigai Agro Products Ltd. Rep.through Nagarajan Assistant General Manager, Tirunelveli & Another Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization Regional Office, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
| 25-01-2022 |
Tainwala Personal Care Products Pvt. Ltd., Mumbai Versus Royal Subdaram Alliance Insurance Co. Ltd., Chennai |
National Consumer Disputes Redressal Commission NCDRC |
| 07-01-2022 |
Modi-Mundipharma Beauty Products Private Limited Versus S.M Enterprises Through Its Proprietor & Another |
High Court of Delhi |
| 05-01-2022 |
N.V. Subbarayudu Versus Mysore Popymers & Rubber Products Ltd. & Another |
High Court of for the State of Telangana |
| 21-10-2021 |
Kashmir Wood Products Versus Verinag Development Authority & Others |
High Court of Jammu and Kashmir |
| 20-10-2021 |
M/s. DSM Nutritional Products Ltd. Versus Union of India & Others |
Supreme Court of India |
| 30-09-2021 |
Kundan Care Products Limited Through Its Director Versus Union Of India & Others |
High Court of Delhi |
| 20-09-2021 |
M/s. ABI Showatech India Ltd. (Formerly known as M/s. Light Alloy Products Ltd.) Vellore Versus Commissioner of GST & Central Excise, Anna Nagar |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 06-09-2021 |
Tirumala Milk Products Private Limited, Represented by its Manager (Legal) S. Mukundh Versus Tirumala Dairy Limited, Rep by its Director Suresh Dnyanobarao Kute, Maharashtra & Others |
High Court of Judicature at Madras |
| 01-09-2021 |
Pomsy Food Products (P) Ltd., Rep. by its General Manager Versus Union of India, Rep by Secretary, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Kerala |
| 26-08-2021 |
A.D. Padmasingh Isaac & Another Versus M/s. Pooja Food Products, Dollygunj |
High Court of Judicature at Madras |
| 13-08-2021 |
The Management of Palani Agricultural Products Cooperative Marketing Society Limited, Rep. by its Special Officer Versus The Deputy Commissioner of Labour, (Appellate Authority under the Tamil Nadu Shops and Establishment Act), Dindigul & Another |
High Court of Judicature at Madras |
| 10-08-2021 |
Morzaria Products LLP Versus Marvel Omega Builders Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 22-07-2021 |
M/s. Caprican Wire Products, rep. by its Partner, Tmt.M.Unnamalai, Coimbatore & Others Versus The Tamil Nadu Industrial Investment Corporation Ltd., Coimbatore & Others |
High Court of Judicature at Madras |
| 22-07-2021 |
M/s. Caprican Wire Products, rep. by its Partner, Tmt.M.Unnamalai, Coimbatore & Others Versus The Tamil Nadu Industrial Investment Corporation Ltd., Coimbatore & Others |
High Court of Judicature at Madras |
| 22-07-2021 |
M/s. Malayoram Rock Products Pvt. Ltd., Represented by its Managing Director Versus Vanimel Grama Panchayat, Represented by its Secretary & Another |
High Court of Kerala |
| 15-07-2021 |
M/s. Vaigai Agro Products Ltd., Rep.through Nagarajan, Assistant General Manager, Tirunelveli Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization, Tirunelveli |
Before the Madurai Bench of Madras High Court |
| 30-06-2021 |
M/s. P.P. Rubber Products P. Ltd. Versus M/s. The New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 28-06-2021 |
V. Sugumaran & Others Versus Managing Director, Pentafour Products Ltd., Kodambakkam, Rep. by its Chairman and MD & Others |
High Court of Judicature at Madras |
| 17-06-2021 |
M/s. Orintal Veneer Products Ltd., Mumbai Versus Union of India, Represented by its General Manager, Integral Coach Factory, Chennai & Others |
High Court of Judicature at Madras |
| 21-05-2021 |
Oriental Insurance Co. Ltd. Versus Diamond Products Ltd. |
High Court of Delhi |
| 21-05-2021 |
Oriental Insurance Co. Ltd. Versus Diamond Products Ltd. |
High Court of Delhi |
| 27-04-2021 |
M/s. SSMP Industries Limited, New Delhi Versus M/s. Aambis Food Products Private Limited, Vellore |
National Company Law Tribunal Chennai |
| 20-04-2021 |
M/s. Bajrangballi Wire Products Pvt.Ltd. Versus State of Orissa, represented by the Commissioner of Sales Tax, Odisha |
High Court of Orissa |
| 19-04-2021 |
Tirumalaa Daairy Limited, Rep. by its Director Suresh Dnyanobarao Kute & Others Versus Thirumala Milk Products Private Limited, Rep.by its Manager (Legal), S. Mukudh |
High Court of Judicature at Madras |
| 08-04-2021 |
State Bank of India Versus Vitthal Agro Products Pvt. Ltd. & Another |
Debts Recovery Appellate Tribunal At Mumbai |
| 29-03-2021 |
M/s.Vijay Dairy & Farm Products (P) Ltd., Peramangalam Village, Musiri Taluk, Tiruchy Versus The Commissioner of Income Tax, Tiruchirapalli |
High Court of Judicature at Madras |
| 08-03-2021 |
M/s. Palm Products Pvt. Ltd. Versus T.V.L. Narsimha Rao |
National Company Law Appellate Tribunal |
| 01-03-2021 |
Rajena Agro Products Pvt. Ltd. Versus Assistant Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
| 26-02-2021 |
M/s. T.A.V. Products Private Ltd., Tondiarpet Versus The Deputy Director, Employees State Insurance Corporation, Chennai |
High Court of Judicature at Madras |
| 26-02-2021 |
M/s. T.A.V. Products Private Ltd., Tondiarpet Versus The Deputy Director, Employees State Insurance Corporation, Chennai |
High Court of Judicature at Madras |
| 11-02-2021 |
Ashish Krishnaswamy Versus Money Focus Infrastructure Products Private Limited, Bangalore & Others |
High Court of Karnataka |
| 04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
| 04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
| 04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
| 30-01-2021 |
P.P. Rubber Products Pvt. Ltd. Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 28-01-2021 |
Ispat Industries Ltd. (Now JSW Steel Coated Products Ltd. Versus Maharashtra Airport Development Company Limited (MADC) acting through its Managing Director/Joint Managing Director |
In the High Court of Bombay at Nagpur |
| 22-01-2021 |
Silvassa Cement Products Pvt. Ltd Versus Noor India Buildcon Pvt. Ltd |
National Company Law Appellate Tribunal |
| 11-01-2021 |
A.D. Padmasingh Isaav, Proprietor, Aachi Spices and Foods, Chennai - 600 040 & Another Versus K. Periandavar, Proprietor, Suji Tast Food Products, Nilakottai - 624 208, Dindigul District. |
High Court of Judicature at Madras |
| 08-01-2021 |
M/s. Amity Rock Products, Ranni, Represented by Its Managing Director, Abraham K. Thomas Versus The District Collector Kottayam & Another |
High Court of Kerala |
| 07-01-2021 |
M/s. Ravina Wire Products & Others Versus State Bank of India & Others |
High Court of Punjab and Haryana |
| 06-01-2021 |
Crustum Products Private Limited, Hyderabad Versus Dy. CIT, Circle-1(2), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
| 05-01-2021 |
Caress Beauty Care Products Pvt. Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
| 05-01-2021 |
J.M. Imran Khan Versus G.R. Apparaj, President, Chintadripet Fish & Perishable Products Traders Society, Chennai & Others |
High Court of Judicature at Madras |
| 05-01-2021 |
J.M. Imran Khan Versus G.R. Apparaj, President, Chintadripet Fish & Perishable Products Traders Society, Chennai & Others |
High Court of Judicature at Madras |
| 23-12-2020 |
M/s. Roca Bathroom Products Private Limited, Rep. by its Managing Director, K.E. Ranganahan Versus The Dispute Resolution Panel-2, Bangalore & Others |
High Court of Judicature at Madras |
| 24-11-2020 |
Pranathmaka Ayurvedics Pvt. Ltd., Pathanamthitta, Represented by Its CEO, Bismi Aji & Others Versus Cocosath Health Products, Ernakulam, Represented by Its Managing Partner, Kuriachan Chacko & Others |
High Court of Kerala |
| 20-11-2020 |
N. Palpandi Versus The Managing Director, A.1254, Theni Agricultural Products Producers, Cooperative Sales Society, Theni & Others |
Before the Madurai Bench of Madras High Court |
| 19-11-2020 |
M/s. Bethal Products (India), Represented by its Proprietor, A.V. Thomas, Bengaluru Versus Jayakumar, Director M/s. Organic Gold Pvt. Ltd., Bengaluru & Another |
High Court of Karnataka |
| 19-11-2020 |
M/s. Bethal Products (India), Represented by its Proprietor, A.V. Thomas, Bengaluru Versus Jayakumar, Director M/s. Organic Gold Pvt. Ltd., Bengaluru & Another |
High Court of Karnataka |
| 02-11-2020 |
India Furniture Products Limited, represented herein by its Whole Time Director Pervesh Kumar Gandhi Versus The Commissioner of Income Tax, Aaykar Bhavan, Patto, Panaji, Goa |
In the High Court of Bombay at Goa |
| 26-10-2020 |
M/s. Arora Products Versus Commissioner, Central Excise Respondent & Central Goods & Service Tax |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
| 06-10-2020 |
Kotak Mahindra Bank Limited Versus Capricorn Food Products India Ltd., |
Debts Recovery Tribunal Chennai |
| 05-10-2020 |
Padmini Products (P) Ltd. Versus Deputy Commissioner of Income Tax, Bengaluru |
High Court of Karnataka |
| 01-10-2020 |
Parthasarathy Versus M/s. Souther Pins and Products Pvt. Ltd., Rep. by its Director A. Venkataramani |
High Court of Judicature at Madras |
| 01-10-2020 |
Parthasarathy Versus M/s. Souther Pins and Products Pvt. Ltd., Rep. by its Director A. Venkataramani |
High Court of Judicature at Madras |
| 29-09-2020 |
M/s. VA Tech Wabag Ltd., Through Power of Attorney holder of S. Varadarajan, Director & Chief Growth Officer, Chennai Versus M/s. Travancore Titanium Products Ltd., Through Its Managing Director, Thiruvananthapuram |
High Court of Kerala |
| 18-09-2020 |
Sagufa Ahmed & Others Versus Upper Assam Plywood Products Pvt. Ltd. & Others |
Supreme Court of India |
| 02-09-2020 |
M/s. National Asphalt Products and Construction Company, Chennai Versus The State of Tamil Nadu, Represented by the Secretary to Government, Department of Commercial Taxes and Religious Endowments, Chennai & Another |
High Court of Judicature at Madras |
